High Courts11 Oct 2022Dismissed
Shri Chand Vs Delhi Transport Corporation
Delhi High Court · (2022) 10 DEL CK 0027
COURT ARCHIVE
Delhi High Court judgments
1,38,101 judgments · page 2,168 of 6,906
High Courts10 Oct 2022Disposed Of
Garg Builders Through Shri Mohinder Pal Garg & Ors. Vs Hindustan Prefab Ltd.
Delhi High Court · (2022) 10 DEL CK 0823
Arbitration and Conciliation Act, 1996-Section 11, 11(6A), 45
High Courts10 Oct 2022Allowed
Ansal Properties & Infrastructure Ltd. & Anr. Vs Dowager Maharanis Residential Accommodation Welfare & Amenities Trust & Anr.
Delhi High Court · (2022) 10 DEL CK 0845
Arbitration & Conciliation Act, 1996-Section 11(6), 8, 11, 7(3), 7(4), 7(5), 12, 21, Schedule IVLimitation Act-Section 14Insolvency & Bankruptcy Code, 2016
High Courts10 Oct 2022Dismissed
Sh. Azad Singh & Anr. Vs Sh. Priya Vart Tyagi & Anr.
Delhi High Court · (2022) 10 DEL CK 0856
Constitution of India-Article 227Code of Civil Procedure-Order XIV Rule 2(2), VII Rule 11, VII Rule 7(d), VII Rule 9, IX Rules 2, 3, 5 and 8, XI Rule 21, XV Rule 1, XV Rule 4, XXIII Rules 1 and 3, VII Rule 3
High Courts10 Oct 2022Dismissed
Mona Mamtani Vs Mohinder Kaur Bedi (Deceased) Through Legal Heir & Anr.
Delhi High Court · (2022) 10 DEL CK 0865
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rule 10
High Courts10 Oct 2022Disposed Of
Sudeep Chatterjee Vs Shailly Prabha
Delhi High Court · (2022) 10 DEL CK 0869
Code of Civil Procedure, 1908-Order XV-A, XXXIX Rule 10
High Courts10 Oct 2022Disposed Of
Nafe Singh & Ors. Vs Narcotics Control Bureau
Delhi High Court · (2022) 10 DEL CK 0872
Code of Criminal Procedure, 1973-Section 2(d), 4, 5, 167, 173(2), 190, 190(1)(a), 190(1)(c), 193, 209, 225, 226, 225 to 237, 244, 244 to 247, 246, 407, 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 19, 20, 21, 22, 23, 24, 27A, 28, 29, 31(A), 36, 36(3), 36-A, 36-A(1)(a), 36-A(1)(c), 36-A(1)(d), 36-B, 36-C, 36-D, 36-D(1), 41(2), 53, 67Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1)
High Courts10 Oct 2022Allowed
Warner Bros. Entertainment Inc Vs https://ww2.movierulzfree.com & Ors.
Delhi High Court · (2022) 10 DEL CK 0882
Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 51Code of Civil Procedure, 1908-Order I Rule 10, VIII Rule 5, XIII-ADelhi High Court (Original Side) Rules, 2018-Clause 3 of Chapter XA
High Courts10 Oct 2022Allowed
Warner Bros. Entertainment Inc. Vs Moviesflix.Net & Ors.
Delhi High Court · (2022) 10 DEL CK 0885
Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 51Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 5, I Rule 10Delhi High Court (Original Side) Rules, 2018-Clause 3 of Chapter XA
High Courts10 Oct 2022Allowed
Warner Bros. Entertainment Inc. Vs HTTPS://TAMILROCKERS.WS & Ors.
Delhi High Court · (2022) 10 DEL CK 0888
Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 51Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 5, I Rule 10Delhi High Court (Original Side) Rules, 2018-Clause 3 of Chapter XA
High Courts10 Oct 2022Allowed
Warner Bros. Entertainment Inc Vs Https://Xmovies08.Ru & Ors.
Delhi High Court · (2022) 10 DEL CK 0890
Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 51Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 5, I Rule 10IT Act
High Courts10 Oct 2022Allowed
Warner Bros. Entertainment Inc Vs Http://Www2.Series9.Io & Ors.
Delhi High Court · (2022) 10 DEL CK 0891
Copyright Act, 1957-Section 2(f), 5, 13(1), 13(2), 51Code of Civil Procedure, 1908-Order I Rule 10, VIII Rule 5, XIII-ADelhi High Court (Original Side) Rules, 2018-Clause 3 of Chapter XA
High Courts10 Oct 2022Allowed
SPP Pumps Limited & Anr. Vs SP Parvathy Industries
Delhi High Court · (2022) 10 DEL CK 0807
High Courts10 Oct 2022
Warner Bros. Entertainment Inc. Vs HTTP://WWW.ONLINEWATCHMOVIES.COM.PK/ & Ors.
Delhi High Court · (2022) 10 DEL CK 0892
Indian Copyright Act, 1957-Section 2(f), 13(1), 13(2), 5, 51Code of Civil Procedure, 1908-Order XIII-A, VIII Rule 5, I Rule 10Delhi High Court (Original Side) Rules, 2018-Clause 3 of Chapter XA
High Courts10 Oct 2022Allowed
Pioneer Nuts And Bolts Private Limited Vs Tuffbrace Fasteners Private Limited
Delhi High Court · (2022) 10 DEL CK 0805
Trade Marks Act, 1999-Section 29(5)
High Courts10 Oct 2022Allowed
Deepali Designs And Exhibits Private Limited Vs Encompass Events Private Limited
Delhi High Court · (2022) 10 DEL CK 0897
Code of Civil Procedure, 1908-Section XIIIA, Order XII Rule 6, XIIIA, XIIIA Rule 3, Rule 4, XXXVII, XIII Rule 3AArbitration & Conciliation Act, 1996-Section 8
High Courts10 Oct 2022Dismissed
Aroon Aviation Services Pvt Ltd Vs Union Of India
Delhi High Court · (2022) 10 DEL CK 0903
Arbitration and Conciliation Act, 1996-Section 8CPC-Order XXXIX Rule 1 & 2
High Courts10 Oct 2022Dismissed
Sneha Srivastava Vs Amita Sinha & Ors.
Delhi High Court · (2022) 10 DEL CK 0915
Code of Civil Procedure, 1908-Section 9, 16, 16(b), 18 to 20, 20(c), 151, Order VII Rule 10, VII Rule 11Indian Succession Act, 1925-Section 370, 371, 372, 373Real Estate (Regulation & Development Act), 2016-Section 79
High Courts10 Oct 2022Dismissed
Mr. Sandip Kumar Roy Choudary & Anr. Vs Indian Plumbing Association
Delhi High Court · (2022) 10 DEL CK 0912
Code of Civil Procedure, 1908-Order VII Rule 10, Section 151, 15, VII Rule 11(b)Court Fees Act, 1970-Section 7, 7(iv), 7(iv)(c), 7(iv)(d)Suit Valuation Act, 1887-Section 8
High Courts10 Oct 2022Allowed
M/S Welspun Enterprises Ltd. Vs M/S NCC Ltd.
Delhi High Court · (2022) 10 DEL CK 0931
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 21, 77, 43, 11, 8Code of Civil Procedure, 1908-Order VII Rule 11Indian Contract Act, 1872-Section 70