High Courts11 Oct 2022Dismissed
Shri Yash Pal Singh Vs The Secretary (Land & Building Department)
Delhi High Court · (2022) 10 DEL CK 1078
Constitution of India-Article 226, 21Right to Information Act, 2005
COURT ARCHIVE
Delhi High Court judgments
1,38,102 judgments · page 2,167 of 6,906
High Courts11 Oct 2022Disposed Of
The New India Assurance Co. Ltd. Vs Sukhwant Kaur & Ors.
Delhi High Court · (2022) 10 DEL CK 1090
Income Tax Act
High Courts11 Oct 2022Disposed Of
Shyam Lal Kisku Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0202
High Courts11 Oct 2022Disposed Of
Atul Saxena Vs State NCT Of Delhi And Anr
Delhi High Court · (2022) 10 DEL CK 0201
Code Of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts11 Oct 2022
IC-76585M Major Nishant Kaushik Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0200
Armed Forces Tribunal Act, 2007 — Section 30, 31, 32, 34
High Courts11 Oct 2022Dismissed
Sagar Srivastava Vs Union Of India & Anr
Delhi High Court · (2022) 10 DEL CK 0199
Indian Medical Council Act, 1956 — Section 33
High Courts11 Oct 2022Dismissed
H.R. Choudhury Vs Power Grid Corporation Of India Ltd
Delhi High Court · (2022) 10 DEL CK 0198
Constitution Of India, 1950 — Article 226, 227Powergrid Conduct, Discipline and Appeal Rules — Rule 25, 32
High Courts11 Oct 2022Dismissed
Yash Pal Singh Vs Secretary (Land & Building Department)
Delhi High Court · (2022) 10 DEL CK 0197
Constitution Of India, 1950 — Article 21, 226
High Courts11 Oct 2022Allowed
Torrent Power Limited Vs National Commission For Scheduled Castes & Ors.
Delhi High Court · (2022) 10 DEL CK 0196
Constitution Of India, 1950 — Article 338, 338(5), 338(5)(b)
High Courts11 Oct 2022Disposed Of
M/S Singh Associates Vs Union Of India
Delhi High Court · (2022) 10 DEL CK 0195
Arbitration and Conciliation Act, 1996 — Section 7(2), 7(5), 8, 11, 11(6), 11(6A), 12, 12(5), 16, 45Indian Contract Act, 1872 — Section 28
High Courts11 Oct 2022Disposed Of
M/S Manraj Enterpirses Vs Union Of India
Delhi High Court · (2022) 10 DEL CK 0194
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 37(1)(C)
High Courts11 Oct 2022Disposed Of
Preeti Katiyar Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0193
High Courts11 Oct 2022Disposed Of
M/S Graphisads Private Limited Vs South Delhi Municial Corporation
Delhi High Court · (2022) 10 DEL CK 0192
High Courts11 Oct 2022Disposed Of
A. Bhupathi Achari Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0191
High Courts11 Oct 2022Disposed Of
Amar Singh Gujar Vs Union Of India And Ors
Delhi High Court · (2022) 10 DEL CK 0190
High Courts11 Oct 2022Dismissed
Pr. Commissioner Of Income Tax -Central -1 Vs Iffco Ltd.
Delhi High Court · (2022) 10 DEL CK 0189
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(45), 5, 14A, 14A(1), 80AB, 80A(1), 80A(2), 80C, 80U, 90(2)
High Courts11 Oct 2022Dismissed
Chief Commissioner Of Income Tax -(OSD)- Central -1 Vs R.J. Corp. Ltd.
Delhi High Court · (2022) 10 DEL CK 0188
Income Tax Act, 1961 — Section 14A, 132, 153A, 153A(1)
High Courts11 Oct 2022Disposed Of
Simranjeet Kaur Vs State Of Govt Of Nct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0035
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37, 67Indian Penal Code, 1860 — Section 174A
High Courts11 Oct 2022Dismissed
Kulvinder Singh Vs Gulam Moinuddin @ Kalu Bhai
Delhi High Court · (2022) 10 DEL CK 0030
Code Of Criminal Procedure, 1973 — Section 200, 378Negotiable Instruments Act, 1881 — Section 138, 139Income Tax Act, 1961 — Section 269SS
High Courts11 Oct 2022Disposed Of
XXXX Vs State
Delhi High Court · (2022) 10 DEL CK 0029
Code Of Criminal Procedure, 1973 — Section 156(3), 216, 216(4), 217, 228, 323, 482Indian Penal Code, 1860 — Section 34, 201, 354, 354A, 354B, 354D, 376, 376(2)(d), 376(2)(k), 406, 420, 506Information Technology Act, 2000 — Section 67A