High Courts11 Oct 2022Disposed Of

Vikrant Kapila & Anr. Vs Pankaja Panda & Ors.

Delhi High Court · (2022) 10 DEL CK 0979

Indian Succession Act, 1925-Sections 87, 88, 113Transfer of Property Act, 1881-Section 6(d)Code of Civil Procedure, 1908-Order XII Rule 6, XV Rule 1, XIV Rule 1
High Courts11 Oct 2022Dismissed

Laxman Vs Govt. Of NCT Of Delhi

Delhi High Court · (2022) 10 DEL CK 1006

IPC-Sections 363, 376, 34Protection of Children from Sexual Offenses Act-Sections 6, 7Cr.P.C.-Sections 161, 164
High Courts11 Oct 2022Partly Allowed

Tejpal Singh Maan Vs Govt. Of N.C.T. Of Delhi & Ors

Delhi High Court · (2022) 10 DEL CK 1033

Central Civil Services (Revised Pay) Rules, 1997-Rule 3(3), 6, 7, 9, 13, Second ScheduleFundamental Rules-Fundamental Rule 22(1)(a)(1), Fundamental Rule 22(1)(a)(2), Fundamental Rule 27