High Courts10 Oct 2022Disposed Of
M/S Hero Motocorp Ltd. Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 0964
Central Goods & Services Tax Act, 2017-Section 140
COURT ARCHIVE
Delhi High Court judgments
1,38,115 judgments · page 2,170 of 6,906
High Courts10 Oct 2022Allowed
M/S MOS Utility Private Limited Vs Indian Railways Catering And Tourism Corporation Ltd (IRCTC)
Delhi High Court · (2022) 10 DEL CK 0978
Arbitration and Conciliation Act, 1996-Sections 9, 14, 15, 17, 12(1), 12(5), Seventh Schedule, Fourth ScheduleContract Ac,t-Section 23Company's Act, 2013-Section 166
High Courts10 Oct 2022Dismissed
Zuleikha Karnik Vs Avtar Kaur
Delhi High Court · (2022) 10 DEL CK 0987
High Courts10 Oct 2022Dismissed
Endocura Pharma Pvt Ltd Vs Hijam Rajendra Singha & Ors.
Delhi High Court · (2022) 10 DEL CK 0988
High Courts10 Oct 2022Allowed
Jaladi Prasuna & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1001
Prohibition of Benami Property Transactions Act, 1988-Sections 2, 2(a), 3, 3(2), 4, 5Benami Transactions (Prohibition) Amendment Act, 2016-Sections 2(9)(A)(b), 3(2), 5, 27(2)Constitution of India-Articles 14, 20(1); Part III
High Courts10 Oct 2022Disposed Of
Pritam Priyatosh Swain Vs State NCT Of Delhi
Delhi High Court · (2022) 10 DEL CK 1007
Arms Act-Section 25
High Courts10 Oct 2022Dismissed
Unnati Goyal Vs Central Board Of Secondary Education & Anr.
Delhi High Court · (2022) 10 DEL CK 1030
Constitution of India-Article 226, 14
High Courts10 Oct 2022Disposed Of
Ratnagiri Gas And Power Private Limited Vs Assistant Commissioner Of Income Tax Circle 19(1) Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 1029
Income Tax Act, 1961-Section 148A(d), 148, 143(2), 143(3), 154, 159, 149, 147Finance Act, 2021
High Courts10 Oct 2022Dismissed
Sneha Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1035
Business Rules for Joint Seat Allocation for the Academic Programs offered by the IITs, NITs, IIEST, IIITs and Other-GFTIs for the academic year 2022-23-Rule 5(v)
High Courts10 Oct 2022Disposed Of
Uflix Industries Vs Union Of India & Ors.
Delhi High Court · (2022) 10 DEL CK 1065
Central Goods and Services Tax Act, 2017-Section 83, 83(2)
High Courts10 Oct 2022
Phonographic Performance Limited Vs Lookpart Exhibitions And Events Private Limited
Delhi High Court · (2022) 10 DEL CK 1085
Copyright Act, 1957-Section 52(1)(za), 52(1), 52, 55, 63Copyright Amendment Act 1994Delhi High Court Intellectual Property Rights Division Rules, 2021-Rule 31
High Courts10 Oct 2022Disposed Of
Pioneer Nuts And Bolts Private Limited Vs Tuffbrace Fasteners Private Limited
Delhi High Court ·
Trade Marks Act, 1999 — Section 29(5)
High Courts10 Oct 2022
SPP Pumps Limited & Anr. Vs SP Parvathy Industries
Delhi High Court · (2022) 10 DEL CK 0205
High Courts10 Oct 2022Allowed
M/S Mos Utility Private Limited Vs Indian Railways Catering And Tourism Corporation Ltd (IRCTC)
Delhi High Court · (2022) 10 DEL CK 0187
Arbitration and Conciliation Act, 1996 — Section 9, 12(1), 12(5), 14, 15, 17Indian Contract Act, 1872 — Section 23Company�s Act, 2013 — Section 166
High Courts10 Oct 2022Disposed Of
Pritam Priyatosh Swain Vs State Nct Of Delhi
Delhi High Court · (2022) 10 DEL CK 0186
Arms Act, 1959 — Section 25
High Courts10 Oct 2022Disposed Of
Ratnagiri Gas And Power Private Limited Vs Assistant Commissioner Of Income Tax Circle 19(1) Delhi & Ors.
Delhi High Court · (2022) 10 DEL CK 0185
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 148A(d), 149, 154, 159
High Courts10 Oct 2022Disposed Of
Uflix Industries Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0184
Central Goods & Services Tax Act, 2017 — Section 83, 83(2)
High Courts10 Oct 2022
Aroon Aviation Services Pvt Ltd Vs Union Of India
Delhi High Court · (2022) 10 DEL CK 0183
Arbitration and Conciliation Act, 1996 — Section 8
High Courts10 Oct 2022Dismissed
Unnati Goyal Vs Central Board Of Secondary Education & Anr
Delhi High Court · (2022) 10 DEL CK 0182
Constitution Of India, 1950 — Article 14, 226
High Courts10 Oct 2022Disposed Of
M/S Hero Motocorp Ltd Vs Union Of India & Ors
Delhi High Court · (2022) 10 DEL CK 0181
Central Goods & Services Tax Act, 2017 — Section 140