High Courts11 Nov 2022Disposed Of
Sajal Das & Ors Vs Union Of India And Ors.
Delhi High Court · (2022) 11 DEL CK 0060
COURT ARCHIVE
Delhi High Court judgments
1,37,796 judgments · page 2,126 of 6,890
High Courts11 Nov 2022
Ramesh Chander Goel Vs Master Chirag Goel (Minor)
Delhi High Court · (2022) 11 DEL CK 0053
Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 3
High Courts11 Nov 2022Allowed
GS Shergill Vs Delhi State Civil Supplies Corporation Ltd
Delhi High Court · (2022) 11 DEL CK 0052
Constitution Of India, 1950 — Article 226Delhi State Civil Supplies Corporations (Conduct, Discipline and Appeal) Rules, 1985 — Rule 26, 27
High Courts11 Nov 2022Dismissed
Gyan Prakash Vs Delhi Transco Ltd.
Delhi High Court · (2022) 11 DEL CK 0051
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts10 Nov 2022Dismissed
Anand Kohli & Anr. Vs Sunaina Singh
Delhi High Court · (2022) 11 DEL CK 1109
Contempt of Courts Act, 1971-Section 2(b), 11, 12CPC-Section 151
High Courts10 Nov 2022
Anand Kohli & Anr. Vs Sunaina Singh
Delhi High Court · (2022) 11 DEL CK 1105
Contempt of Courts Act, 1971-Section 2(b), 11 and 12
High Courts10 Nov 2022Partly Allowed
M/S. Hindustan Antibiotics Ltd. Vs R.S. Bhasin
Delhi High Court · (2022) 11 DEL CK 1102
Industrial Disputes Act, 1947-Section 25-F, 25-B, 11-A, 17-B
High Courts10 Nov 2022Partly Allowed
M/S.Hindustan Antibiotics Ltd. Vs Sandeep Gupta
Delhi High Court · (2022) 11 DEL CK 1101
Industrial Disputes Act, 1947-Sections 25-F, 25-B, 11-A, 17-B
High Courts10 Nov 2022Disposed Of
Cholamandalam MS General Insurance Co Ltd Vs Sandesh Kumar & Ors
Delhi High Court · (2022) 11 DEL CK 1159
Motor Vehicles Act, 1988-Section 173Constitution of India-Article 21
High Courts10 Nov 2022Dismissed
Pr. Commissioner Of Income Tax-1 Vs M/s Conwood Medipharma Pvt. Ltd.
Delhi High Court · (2022) 11 DEL CK 1140
Income Tax Act, 1961-Section 143(2), 143(3)CPC-Section 100
High Courts10 Nov 2022Disposed Of
Mukesh Kumar & Anr. Vs Ankit Pasricha & Anr.
Delhi High Court · (2022) 11 DEL CK 1130
High Courts10 Nov 2022Disposed Of
Jaguar Singh Chandel (Retd) Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1125
Central Civil Services (Pension) Rules, 1972-Rule 37
High Courts10 Nov 2022Disposed Of
Smt. Rupa Jha Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1123
Central Civil Services (Pension) Rules, 1972-Rule 37
High Courts10 Nov 2022Disposed Of
Sh Sanjeev Kumar Kulshrestha & Anr. Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1115
High Courts10 Nov 2022Allowed
Kamruddin Vs State (NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1203
Code of Criminal Procedure, 1973-Section 374(2), 313Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 20(c), 50, 50(1)
High Courts10 Nov 2022Allowed
Shri Kishan Yadav Vs State (NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1201
Code of Criminal Procedure, 1973-Section 374(2), 428, 164, 313IPC-Section 366, 506, 361, 362Protection of Children from Sexual Offences Act, 2012-Section 6 read with Section 5(l), 34
High Courts10 Nov 2022Dismissed
Bikramjit Singh Vs State
Delhi High Court · (2022) 11 DEL CK 1198
Indian Penal Code-Section 302, 387, 506Code of Criminal Procedure, 1973-Section 313Indian Evidence Act-Section 65B, 106, 114, Illustration (a) to Section 114
High Courts10 Nov 2022Dismissed
M/s Whitefields Overseas Ltd. & Anr. Vs M/s Diat Agro Holdings Pvt. Ltd.
Delhi High Court · (2022) 11 DEL CK 1193
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 139, 141Companies Act, 1956
High Courts10 Nov 2022Partly Allowed
Amit Jain Vs Canara Bank & Ors.
Delhi High Court · (2022) 11 DEL CK 1182
Code of Civil Procedure, 1908-Order XXXIX Rule 1, XXXIX Rule 2, XXXIX Rule 4, VII Rule 11Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 34Indian Contracts Act, 1872-Section 176, 177
High Courts10 Nov 2022Disposed Of
Madurai Tuticorn Expressways Ltd Vs National Highways Authority Of India
Delhi High Court · (2022) 11 DEL CK 1175
Arbitration & Conciliation Act 1996-Section 14(2), 15, 29-A(5)Constitution of India-Article 141SAROD Rules