High Courts11 Nov 2022Allowed
LT Foods Limited Vs Saraswati Trading Company
Delhi High Court · (2022) 11 DEL CK 1344
CPC-Order XXVI Rule 10(2)
COURT ARCHIVE
Delhi High Court judgments
1,37,796 judgments · page 2,125 of 6,890
High Courts11 Nov 2022Disposed Of
Hamdard National Foundation (India) & Anr. Vs Amazon India Limited & Anr.
Delhi High Court · (2022) 11 DEL CK 1341
Legal Metrology Act, 2009Legal Metrology (Packaged Commodities) Rules, 2011Food Safety and Standards Act, 2006
High Courts11 Nov 2022Allowed
CT/GD Santosh Kale Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1402
High Courts11 Nov 2022Disposed Of
Sajal Das & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1394
High Courts11 Nov 2022Dismissed
Rajiv Chakraborty Resolution Professional Of EIEL Vs Directorate Of Enforcement
Delhi High Court · (2022) 11 DEL CK 1420
Insolvency and Bankruptcy Code, 2016-Sections 3(8), 3(10), 3(11), 3(30), 3(31), 5(7), 5(8), 5(20), 5(21), 5(25), 13, 14, 14(1)(a), 14(1)(b), 14(1)(c), 17, 29A, 32A, 32A(2), 35(1)(f), 181 to 194 and 238Prevention of Money Laundering Act, 2002-Sections 2(1)(u), 5, 8 and 71; Chapters III and VIICode of Criminal Procedure, 1973-Section 102
High Courts11 Nov 2022Dismissed
H.S. Sahni Vs Mukul Singhal & Ors.
Delhi High Court · (2022) 11 DEL CK 1439
Code of Civil Procedure-Section 10
High Courts11 Nov 2022Disposed Of
Simran Sodhi Vs Sandeep Singh
Delhi High Court · (2022) 11 DEL CK 1437
Arbitration and Conciliation Act, 1996-Section 8, 9, 12, 12(5), 21, Fourth ScheduleIndian Penal Code-Sections 323, 325, 380, 406, 467, 468, 471, 477, 504, 506, 120BSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
High Courts11 Nov 2022Dismissed
Florentine Estates Of India Ltd & Anr. Vs Lokesh Dahiya & Anr.
Delhi High Court · (2022) 11 DEL CK 1436
Arbitration and Conciliation Act, 1996-Section 11(6), 11(4), 11, 21, 43(1), 85(2)(a)Companies Act, 1956Haryana Development and Regulation of Urban Areas Act, 1975
High Courts11 Nov 2022Allowed
GS Shergill Vs Delhi State Civil Supplies Corporation Ltd
Delhi High Court · (2022) 11 DEL CK 1082
Constitution of India-Article 226Delhi State Civil Supplies Corporations (Conduct, Discipline and Appeal) Rules, 1985-Rule 26, 27
High Courts11 Nov 2022
LT Foods Limited Vs Saraswati Trading Company
Delhi High Court · (2022) 11 DEL CK 0096
Code Of Civil Procedure, 1908 — Order 26 Rule 10(2)
High Courts11 Nov 2022Dismissed
Devender Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2022) 11 DEL CK 0071
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 365, 392Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Nov 2022Disposed Of
Tasawwur Hussain@ Tasawwur Vs Directorate Of Revenue Intelligence
Delhi High Court · (2022) 11 DEL CK 0069
Constitution Of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 27A, 29, 31, 31A, 32A, 37, 37(1)(b), 37(1)(b)(i), 37(1)(b(ii)), 67Code Of Criminal Procedure, 1973 — Section 309
High Courts11 Nov 2022Allowed
Faim @ Fahim Vs Commissioner Employees Compensation & Ors
Delhi High Court · (2022) 11 DEL CK 0068
Constitution Of India, 1950 — Article 227Workmen�s Compensation (Venue of Proceedings) Rules, 1996 — Rule 3Code Of Civil Procedure, 1908 — Section 21
High Courts11 Nov 2022Disposed Of
Ricky Arora And Another Vs Jagjit Singh Sahwney And Ors
Delhi High Court · (2022) 11 DEL CK 0067
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 1 Rule 10
High Courts11 Nov 2022Dismissed
Nitish Jaiswal Vs Ram Kishore Tyagi (Since Deceased) Through His Legal Heirs
Delhi High Court · (2022) 11 DEL CK 0066
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37 Rule 3, Order 37 Rule 3(5)Negotiable Instruments Act, 1881 — Section 138
High Courts11 Nov 2022Disposed Of
Municipal Corporation Of Delhi Vs Rajo W/O Rameshwer & Ors.
Delhi High Court · (2022) 11 DEL CK 0065
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts11 Nov 2022Disposed Of
Simran Sodhi Vs Sandeep Singh
Delhi High Court · (2022) 11 DEL CK 0064
Indian Penal Code, 1860 — Section 120B, 323, 325, 380, 406, 467, 468, 471, 504, 506Arbitration and Conciliation Act, 1996 — Section 8, 9, 12, 12(5), 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts11 Nov 2022Dismissed
H.S. Sahni Vs Mukul Singhal & Ors
Delhi High Court · (2022) 11 DEL CK 0063
Code Of Civil Procedure, 1908 — Section 10
High Courts11 Nov 2022
M/S Best Marine Private Ltd Vs Commissioner Of Vat & Anr
Delhi High Court · (2022) 11 DEL CK 0062
Delhi Value Added Tax Act, 2004 — Section 74B
High Courts11 Nov 2022Disposed Of
CT/GD Santosh Kale Vs Union Of India & Ors
Delhi High Court · (2022) 11 DEL CK 0061