High Courts11 Nov 2022Disposed Of
Vikram Kapur & Anr. Vs M/S Atlas Cycles (Haryana) Ltd
Delhi High Court · (2022) 11 DEL CK 1172
Indian Penal Code, 1860-Section 34, 405, 406, 415, 417, 418, 422, 120-BCr.P.C., 1973-Section 482Companies Act, 2013
COURT ARCHIVE
Delhi High Court judgments
1,37,791 judgments · page 2,124 of 6,890
High Courts11 Nov 2022Dismissed
Gyan Prakash Vs Delhi Transco Ltd..
Delhi High Court · (2022) 11 DEL CK 1169
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3 (1)
High Courts11 Nov 2022Dismissed
Hem Chander Khatri Vs District Magistrate North
Delhi High Court · (2022) 11 DEL CK 1161
Constitution of India-Article 226, 21Land Acquisition Act, 1894-Section 4, 6
High Courts11 Nov 2022Dismissed
Surat Singh Vs District Magistrate (North)
Delhi High Court · (2022) 11 DEL CK 1258
Constitution of India-Article 226, 21Land Acquisition Act, 1894-Section 4, 6
High Courts11 Nov 2022Allowed
P.K. Jain Vs Directorate Of Education & Anr.
Delhi High Court · (2022) 11 DEL CK 1257
Delhi School Education Act and Rules, 1973-Section 2(g), Rule 4(f), 105, 105(1), 105(2), 120(2)Constitution of India-Article 226, 142
High Courts11 Nov 2022
Nitish Jaiswal Vs Ram Kishore Tyagi (Since Deceased) Through His Legal Heirs
Delhi High Court · (2022) 11 DEL CK 1239
Constitution of India-Article 227, Section 227Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3(5)Negotiable Instruments Act, 1881-Section 138
High Courts11 Nov 2022
Faim @ Fahim Vs Commissioner Employees Compensation & Ors.
Delhi High Court · (2022) 11 DEL CK 1235
Constitution of India-Article 227Employee's Compensation Act, 1923-Section 22, 21Workmen's Compensation (Venue of Proceedings) Rules, 1996-Rule 3
High Courts11 Nov 2022Disposed Of
Ricky Arora & Anr. Vs Jagjit Singh Sahwney & Ors.
Delhi High Court · (2022) 11 DEL CK 1231
Code of Civil Procedure, 1908-Order XXII Rule 4, I Rule 10
High Courts11 Nov 2022Disposed Of
Municipal Corporation Of Delhi Vs Smt. Rajo W/O Rameshwer & Ors.
Delhi High Court · (2022) 11 DEL CK 1229
Industrial Disputes Act, 1947-Section 33-C(2)
High Courts11 Nov 2022Disposed Of
Public Works Department Vs Smt Budho Devi & Anr.
Delhi High Court · (2022) 11 DEL CK 1213
Payment of Gratuity Act, 1972
High Courts11 Nov 2022Disposed Of
Mahesh Kumar & Ors. Vs Raj Kumar & Anr.
Delhi High Court · (2022) 11 DEL CK 1212
High Courts11 Nov 2022Disposed Of
The Press Trust Of India Limited Vs PTI Employees Union
Delhi High Court · (2022) 11 DEL CK 1210
Constitution of India-Article 226
High Courts11 Nov 2022Dismissed
FMC Corporation & Ors. Vs Insecticides India Limited
Delhi High Court · (2022) 11 DEL CK 1307
CPC-Order XXXIX Rules 1 and 2Patents Act, 1970-Section 43, 104A(2), 48, 47, 10(4), 29(2), 26, 11A, 43(2)
High Courts11 Nov 2022Disposed Of
Mr. Anil Rathi & Ors. Vs Jaipur Steeltech India Pvt Ltd & Ors.
Delhi High Court · (2022) 11 DEL CK 1301
Court Fees Act, 1870-Section 16CPC, 1908-Section 89
High Courts11 Nov 2022Allowed
M/s. National Projects Construction Corporation Ltd. Vs M/s. Konkan Railway Corporation Ltd.
Delhi High Court · (2022) 11 DEL CK 1260
Arbitration and Conciliation Act, 1996-Sections 11, 11(6), 12, 12(1), 12(1)(a), 12(4), 12(5), 14, 14(1), 14(1)(a), 14(2), 15, 15(2), 34, Fourth Schedule, 5th and 7th SchedulesArbitration and Conciliation (Amendment) Act, 2015Contract Act-Section 23
High Courts11 Nov 2022Dismissed
Indu Rani @ Indu Rathi Vs Raghvinder Mann & Anr.
Delhi High Court · (2022) 11 DEL CK 1324
Code of Civil Procedure, 1908-Section 151
High Courts11 Nov 2022Allowed
Shri Ramesh Chander Goel Vs Master Chirag Goel (Minor) & Anr.
Delhi High Court · (2022) 11 DEL CK 1321
CPC, 1908-Order 23 Rules 1 and 3
High Courts11 Nov 2022Disposed Of
Shri Ramesh Chander Goel Vs Master Chirag Goel
Delhi High Court · (2022) 11 DEL CK 1320
Code of Civil Procedure, 1908-Order 23 Rules 1 and 3
High Courts11 Nov 2022Disposed Of
M/s Best Marine Private Ltd Vs Commissioner Of VAT & Anr.
Delhi High Court · (2022) 11 DEL CK 1355
Delhi Value Added Tax Act, 2004-Section 74B
High Courts11 Nov 2022Dismissed
RMS Fire And Safety Services Pvt. Ltd. Vs ISPL Automation Pvt Ltd & Ors.
Delhi High Court · (2022) 11 DEL CK 1345
Patents Act, 1970-Section 117A, 25, 25(2)(e), 25(2)(f), 2(1)(r), 74, 67, 16Patent Rules, 2003-Rules 56, 4, 4(2), 88, 28