High Courts14 Nov 2022
Almass India Vs South Delhi Municipal Corporation
Delhi High Court · (2022) 11 DEL CK 1183
Indian Partnership Act, 1932-Section 69, 69(1), 69(2)
COURT ARCHIVE
Delhi High Court judgments
1,37,752 judgments · page 2,122 of 6,888
High Courts14 Nov 2022Disposed Of
Harjinder Kaur Vs Paramjit Singh Jauhar & Ors.
Delhi High Court · (2022) 11 DEL CK 1178
Code of Civil Procedure, 1908 (CPC)-Order XXXIX Rule 1 & 2, VIII Rule 1, VII Rule 14(3), VII Rule 11, I Rule 10Indian Succession Act, 1925-Section 89Prohibitions of Benami Property Transactions Act, 1988 (Benami Act)-Section 4(1), 4(2), 4(3)
High Courts14 Nov 2022Disposed Of
Prem Singh Vs The State (GNCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1171
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Section 302/34
High Courts14 Nov 2022Dismissed
Sher Singh @ Raj Bohara Vs State (NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1170
Official Secrets Act, 1983-Section 3, 4 & 5Indian Penal Code, 1860-Section 120BCode of Criminal Procedure, 1973-Section 173, 167(2), 167(2)(a)(ii), 161, 164, 439
High Courts14 Nov 2022Dismissed
Shri Zile Singh Vs Land And Building Department & Anr.
Delhi High Court · (2022) 11 DEL CK 1160
Constitution of India-Article 226, 21Land Acquisition Act, 1894-Section 4
High Courts14 Nov 2022Dismissed
Shri Azad Singh Vs Land And Building Department & Anr.
Delhi High Court · (2022) 11 DEL CK 1259
Constitution of India-Article 226, 21Land Acquisition Act, 1894-Section 4
High Courts14 Nov 2022Dismissed
Smt. Savitri Devi Vs District Magistrate (North)
Delhi High Court · (2022) 11 DEL CK 1256
Constitution of India-Article 226, 21Land Acquisition Act, 1894-Section 4, 6, 11
High Courts14 Nov 2022Allowed
M/s. Pornsricharoenpun Co. Ltd & Anr. Vs M/s. L'Oreal India Private Limited & Anr.
Delhi High Court · (2022) 11 DEL CK 1309
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 2(zb), 2(zg), 9, 9(1)(a), 9(1)(b), 9(1)(c), 28, 29, 29(3), 30, 30(2)(a), 31, 31(1), 32, 32(a), 35, 57, 124, 124(1)(a)(i), 124(1)(a)(ii), 124(1)(i)(a), 124(5)Copyright Act, 1957-Section 2(c)
High Courts14 Nov 2022Disposed Of
Angellina Arenja Vs Nitij Arenja
Delhi High Court · (2022) 11 DEL CK 1305
CPC-Order XXXIX Rule 2-A, Section 151
High Courts14 Nov 2022Disposed Of
Sudharshan Kumar Sharma & Anr. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 1290
Constitution of India-Article 226
High Courts14 Nov 2022Dismissed
PR. Commissioner Of Income Tax (Central)- 3 Vs M/s PGF Ltd.
Delhi High Court · (2022) 11 DEL CK 1284
Income Tax Act, 1961-Section 153A, 153A(1), second proviso to Section 153A(1), 132, 132(4), 139, 142(2A), 143(1), 143(2), 147, 148, 149, 151, 153, 158BC, 158BI
High Courts14 Nov 2022Allowed
B C Hasaram And Sons Ayurvedic Pharmacy & Anr. Vs Pahari Garhwali Ayurvedic Pharmacy
Delhi High Court · (2022) 11 DEL CK 1323
High Courts14 Nov 2022Disposed Of
Anju Jani Vs Veena Bhojwani & Ors
Delhi High Court · (2022) 11 DEL CK 1357
Maintenance and Welfare of Parents and Senior Citizens Act, 2007Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)
High Courts14 Nov 2022
FMC Corporation & Ors. Vs GSP Crop Science Private Limited
Delhi High Court · (2022) 11 DEL CK 1350
CPC-Order XXXIX Rules 1 & 2Patents Act, 1970-Section 3(d), 8, 10, 10(4)(a), 11A, 13(1)(b), 43(2), 59, 64(1)(a), (d), (e), (f), (g), (h), (j), (k), (m), 104AInsecticides Act, 1968-Section 9(3)
High Courts14 Nov 2022Partly Allowed
ITC Limited Vs Central Park Estates Private Limited & Anr.
Delhi High Court · (2022) 11 DEL CK 1348
Trade Marks Act, 1999-Section 57, 2(zg), 11(2), 11(6), 29(4)Trademark Rules, 2017-Rule 124Lanham Act-Section 32(1)(a), 43(a)(1)(B)
High Courts14 Nov 2022Allowed
Star India Pvt Ltd & Anr. Vs Moviesghar.Art & Ors.
Delhi High Court · (2022) 11 DEL CK 1339
High Courts14 Nov 2022Disposed Of
Smt. Anjna Luthra Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 11 DEL CK 1335
Delhi School Education Act-Section 8(2), 8(4)Constitution of India-Article 14
High Courts14 Nov 2022Disposed Of
New Delhi Municipal Council Vs Arvind Kumar Gautam & Ors.
Delhi High Court · (2022) 11 DEL CK 1373
High Courts14 Nov 2022Allowed
Jayeshma.K & Ors. Vs The Joint Commissioner, Kendriya Vidyaalaya Sangathan (HQ)
Delhi High Court · (2022) 11 DEL CK 1372
High Courts14 Nov 2022Disposed Of
Johri Vs State (NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1371
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 61, 85, 50, 37, 41(2), 31, 31ACr.P.C.-Section 439, 482, 309