High Courts15 Nov 2022Dismissed
M/S Gulab Oil And Food (Ahmedabad) Pvt. Ltd. Vs Smt. Madhu Gupta
Delhi High Court · (2022) 11 DEL CK 1440
Code of Civil Procedure-Order XXXIX Rule 1 & 2, XXXIX Rule 4, Section 20Trade Marks Act, 1999-Section 134, 53
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Delhi High Court judgments
1,37,752 judgments · page 2,121 of 6,888
High Courts15 Nov 2022Dismissed
MS Bareilly Highways Projects Limited Vs MS National Highway Authority Of India
Delhi High Court · (2022) 11 DEL CK 1435
Arbitration and Conciliation Act, 1996-Sections 11, 11(4), 11(5), 11(6), 13, 34Companies Act, 1956National Highways Authority of India Act, 1988
High Courts15 Nov 2022Disposed Of
Alok Kumar Yadav & Ors. Vs Union Of India & Ors.
Delhi High Court · (2022) 11 DEL CK 1090
High Courts15 Nov 2022Disposed Of
Union Of India And Anr. Vs S N Banerjee
Delhi High Court · (2022) 11 DEL CK 0125
High Courts15 Nov 2022Allowed
Sunil Arora Vs National Human Rights Commission
Delhi High Court · (2022) 11 DEL CK 0124
High Courts15 Nov 2022
Union Of India & Anr. Vs Ravi Ranjan & Anr.
Delhi High Court · (2022) 11 DEL CK 0123
High Courts15 Nov 2022Dismissed
Rajesh Chaudhary Vs Govt. Sarvodaya Bal Vidyalaya & Ors
Delhi High Court · (2022) 11 DEL CK 0122
Constitution Of India, 1950 — Article 226Drugs And Cosmetics Act, 1940 — Section 22
High Courts15 Nov 2022Dismissed
State Of West Bengal Vs Tushar Singla & Anr
Delhi High Court · (2022) 11 DEL CK 0121
Indian Administrative Service (Cadre) Rules, 1954 — Rule 5(2)
High Courts15 Nov 2022Disposed Of
Sub Maj Arvind Kumar S. No. JC 697856K Vs Vs Union Of India & Ors
Delhi High Court · (2022) 11 DEL CK 0120
High Courts15 Nov 2022Disposed Of
Dr . Paramjit Singh Nagi Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0119
High Courts15 Nov 2022Disposed Of
Alok Kumar Yadav And Ors Vs Union Of India And Ors.
Delhi High Court · (2022) 11 DEL CK 0118
High Courts15 Nov 2022Dismissed
Anuj Kumar Upadhyay Vs State Nct Of Delhi
Delhi High Court · (2022) 11 DEL CK 0085
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37, 37(1)(b)
High Courts15 Nov 2022Dismissed
Anil Vs State (Nct Of Delhi)
Delhi High Court · (2022) 11 DEL CK 0084
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts15 Nov 2022Disposed Of
EX CPL S Sreekantan Nair Vs Union Of India And Ors
Delhi High Court · (2022) 11 DEL CK 0083
Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts15 Nov 2022Disposed Of
Satinder Kumar Gupta Vs Divine Infracon Private Limited & Ors.
Delhi High Court · (2022) 11 DEL CK 0072
Arbitration and Conciliation Act, 1996 — Section 9, 11(6), 12Negotiable Instruments Act, 1881 — Section 138Indian Contract Act, 1872 — Section 62
High Courts14 Nov 2022Allowed
Kiran Katyal & Ors. Vs Zahoor Ahmad
Delhi High Court · (2022) 11 DEL CK 1099
Constitution of India-Article 227Delhi Rent Control Act-Section 50Indian Evidence Act, 1872-Sections 3, 5 to 55, 148, 149 to 159
High Courts14 Nov 2022Dismissed
Surjeet Kaur Khurana Vs Sumitra Devi & Ors.
Delhi High Court · (2022) 11 DEL CK 1157
Code of Civil Procedure, 1908-Order XII Rule 6, II Rule 2Code of Civil Procedure (Amendment) Act, 1976Indian Evidence Act, 1872-Section 91, 92
High Courts14 Nov 2022Dismissed
Pr. Commissioner Of Income Tax-8 Vs S.P. Singla Construction Pvt. Ltd
Delhi High Court · (2022) 11 DEL CK 1142
Income Tax Act, 1961-Section 143(1), 143(3), 132, 68, 153A, 153A(1), 153C, 147/143(3)
High Courts14 Nov 2022Dismissed
Ram Guru Vs State (NCT Of Delhi)
Delhi High Court · (2022) 11 DEL CK 1202
Code of Criminal Procedure, 1973-Section 374(2), 313Protection of Children from Sexual Offences Act, 2012-Section 6, 5(n), 8IPC-Section 376, 377
High Courts14 Nov 2022Dismissed
Sidharth Jeitley Vs State
Delhi High Court · (2022) 11 DEL CK 1196
Indian Penal Code-Sections 302, 364A, 201, 34, 420, 468, 471Code of Criminal Procedure, 1973-Section 161, 313, 166Indian Evidence Act-Section 65B