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Delhi High Court judgments

1,37,750 judgments · page 2,119 of 6,888

High Courts15 Nov 2022Dismissed

Saroj Salkan Vs Huma Singh & Ors.

Delhi High Court · (2022) 11 DEL CK 1134

Code of Civil Procedure, 1908-Order XII Rule 6, Section 2(2), VI Rule 4, VII Rule 1, VII Rule 3, II Rules 1, 2 and 4, IV Rule 1, VI Rules 2, 4, 7 and 9, VII Rules 1 and 3, XIV Rule 1, XI Rules 12 and 14, XII Rule 8, 16, VII Rule 11, 152, 153Benami Transactions (Prohibition) Act, 1988-Section 4(3), 4(1)The Hindu Succession Act, 1956
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High Courts15 Nov 2022Disposed Of

Action Committee Unaided Recognized Private School Vs Director (Education) & Anr.

Delhi High Court · (2022) 11 DEL CK 1114

Delhi School Education Rules, 1973-Chapter XIII; Part A of Chapter XIII (Rules 146 to 155, including Rules 146, 147, 148 and 149); Part B of Chapter XIII (Rules 157 to 170, including Rules 157, 158, 158(2), 159, 160, 161, 162, 163, 164, 164(c), 165, 166 and 167); Part C of Chapter XIII (Rule 171); Chapter XIV (Rule 173(4)); Rule 35; Rule 175Delhi School Education Act-Chapter IV; Chapter V; Chapter VI; Sections 8 to 12; Section 17; Section 17(1); Section 17(2); Section 17(3); Section 18; Section 18(1); Section 18(2); Section 18(3)2003 Act-Section 126
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High Courts15 Nov 2022Dismissed

State Vs Riyazuddin @Raju @Billi

Delhi High Court · (2022) 11 DEL CK 1195

Code of Criminal Procedure-Section 401, 482, 167(2)Constitution of India-Article 227IPC-Sections 302, 147, 148, 120-B, 34
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High Courts15 Nov 2022Dismissed

Central Bureau Of Investigation Vs Swaroop Singh

Delhi High Court · (2022) 11 DEL CK 1194

Code of Criminal Procedure, 1973-Section 397, 401, 482, 227Indian Penal Code-Section 120-B, 420, 467, 468, 471, 511Prevention of Corruption Act, 1988-Section 13(2)/15 read with 13(1)(d)
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