High Courts10 Nov 2022Dismissed
Sumit Gupta Vs Prema Gupta
Delhi High Court · (2022) 11 DEL CK 1243
Code of Civil Procedure-Order VI Rule 17Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments
1,37,800 judgments · page 2,127 of 6,890
High Courts10 Nov 2022Allowed
Kailash Devi Vs Tej Pal & Ors.
Delhi High Court · (2022) 11 DEL CK 1241
Constitution of India-Article 227CPC-Section 11, 96, 114, Order II Rule 2, XIV Rule 2, XLI Rule 23, XLI Rule 23A, XLI Rule 25, XLI Rules 31 to 33, XLVIISpecific Relief Act-Section 41
High Courts10 Nov 2022Dismissed
Mehroon Nisha Vs Bedo
Delhi High Court · (2022) 11 DEL CK 1240
Code of Civil Procedure, 1908-Order XVIII Rule 17Constitution of India-Article 227
High Courts10 Nov 2022Disposed Of
Mohd. Afzal Khan Vs Faiz Ahmed @ Fazi & Anr.
Delhi High Court · (2022) 11 DEL CK 1237
Constitution of India-Article 227CPC-Order XXXIX Rule 10
High Courts10 Nov 2022Disposed Of
Hariom Gupta Prop. Of Radha Madhav Packaging Vs Multi Speciality Extrusions P. Ltd
Delhi High Court · (2022) 11 DEL CK 1234
Code of Civil Procedure, 1908Commercial Courts Act, 2015
High Courts10 Nov 2022Disposed Of
Inderpreet Singh Vs Chandeep Singh
Delhi High Court · (2022) 11 DEL CK 1233
CPC-Section 151Constitution of India-Article 227
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Sh. Raja Ram & Anr.
Delhi High Court · (2022) 11 DEL CK 1225
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Smt. Punia & Anr.
Delhi High Court · (2022) 11 DEL CK 1223
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Smt. Anto Devi & Anr.
Delhi High Court · (2022) 11 DEL CK 1222
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Smt. Bhagwati & Anr.
Delhi High Court · (2022) 11 DEL CK 1221
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Sh. Badle Ram & Anr.
Delhi High Court · (2022) 11 DEL CK 1220
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Smt. Rani & Anr.
Delhi High Court · (2022) 11 DEL CK 1219
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Anjali @ Pushpa Vs Dinesh Kumar
Delhi High Court · (2022) 11 DEL CK 1218
High Courts10 Nov 2022Disposed Of
Vishnu Bhagat Vs The Controlling Authority Under Payment Of Gratuity Act, 1972 & Anr
Delhi High Court · (2022) 11 DEL CK 1217
Payment of Gratuity Act, 1972Payment of Gratuity (Central) Rules, 1972-Rule 11(5)
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Sh. Mohinder Singh & Anr.
Delhi High Court · (2022) 11 DEL CK 1216
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Public Works Department Vs Smt. Ganga Bai & Anr.
Delhi High Court · (2022) 11 DEL CK 1215
Payment of Gratuity Act, 1972
High Courts10 Nov 2022Disposed Of
Omesh Jain Vs Income Tax Officer Ward 46(1), Delhi
Delhi High Court · (2022) 11 DEL CK 1276
Income Tax Act, 1961-Section 148A(d), 148
High Courts10 Nov 2022Dismissed
The Commissioner Of Income Tax - International Taxation -3 Vs Radisson Hotel Interaction Incorporated
Delhi High Court · (2022) 11 DEL CK 1275
Income Tax Act, 1961-Section 9(l)(vii)
High Courts10 Nov 2022Allowed
Mittal International Vs The Assistant Commissioner Of Income Tax Circle 52 1 New Delhi
Delhi High Court · (2022) 11 DEL CK 1273
Income Tax Act, 1961-Section 148A(d), 148, 142(1), 148A(b)
High Courts10 Nov 2022Dismissed
State Vs Abuzar@Rahil
Delhi High Court · (2022) 11 DEL CK 1266
IPC-Sections 376/506Protection of Children from Sexual Offences Act, 2012-Section 6Evidence Act