High Courts02 Feb 2023Allowed
M/S Methodex Systems Private Limited Vs Govt Of Nct Of Delhi And Anr.
Delhi High Court · (2023) 02 DEL CK 0025
Arbitration And Conciliation Act, 1996 — Section 9, 11(6), 12
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,016 of 6,863
High Courts02 Feb 2023Allowed
M/S Methodex Systems Private Limited Vs Govt Of Nct Of Delhi And Anr
Delhi High Court · (2023) 02 DEL CK 0024
Arbitration And Conciliation Act, 1996 — Section 9, 11(6), 12
High Courts02 Feb 2023
M Samundra Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 0023
High Courts02 Feb 2023Disposed Of
Sandesh Mayekar Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0022
Dentist Act, 1948 — Section 31, 32(4), 39
High Courts02 Feb 2023Allowed
Metcon India Realty And Infrastructure Pvt. Ltd Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2023) 02 DEL CK 0011
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(6), 11(6A), 11(6B), 12(1), 16, 16(1), 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), 62Indian Contract Act, 1872 — Section 7, 28
High Courts02 Feb 2023Disposed Of
Inder Singh Solanki Vs Devender Sehrawat & Ors.
Delhi High Court · (2023) 02 DEL CK 0010
Contempt of Courts Act, 1971 — Section 19
High Courts02 Feb 2023Disposed Of
Harpreet Singh And Others Vs Union Of India And Others
Delhi High Court · (2023) 02 DEL CK 0009
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2023Disposed Of
Punjab National Bank Vs Pinky Deshwal Wife Of Late Sgt Papendra Kumar Deshwal Service No 740074 & Ors.
Delhi High Court · (2023) 02 DEL CK 0008
High Courts02 Feb 2023Dismissed
United India Insurance Co. Ltd. Vs Bansal Wood Product Pvt. Ltd.
Delhi High Court · (2023) 02 DEL CK 0006
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts02 Feb 2023
Progressive Infotech Private Limited Vs Ircon International Ltd.
Delhi High Court · (2023) 02 DEL CK 0005
Arbitration And Conciliation Act, 1996 — Section 12, 12(1), 12(5), 11, 14, 15Indian Contract Act, 1872 — Section 23Companies Act, 2013 — Section 166
High Courts01 Feb 2023Dismissed
Hakikat Raj Bajaj Vs Rohit Bajaj
Delhi High Court · (2023) 02 DEL CK 4057
Land (Ceiling & Regulation Act, 1976)Code of Civil Procedure-Order 1 Rule 10(2), Section 115Specific Relief Act-Sections 42, 43
High Courts01 Feb 2023Disposed Of
Gopal Krishan Srivastava Vs Land & Building Department
Delhi High Court · (2023) 02 DEL CK 4067
High Courts01 Feb 2023Disposed Of
Chandan Singh Vs State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4070
CPC-Section 151Delhi Land Revenue Act, 1954
High Courts01 Feb 2023Disposed Of
Sh. Parvesh Bahri Vs Harish Chander Bahri & Anr.
Delhi High Court · (2023) 02 DEL CK 4079
High Courts01 Feb 2023Disposed Of
Pawan Arora Vs State (Govt. Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4097
NDPS Act-Sections 22, 25, 26, 29, 37Drugs & Cosmetics Act-Section 62NDPS Rules 1985-Chapter VII A
High Courts01 Feb 2023Disposed Of
Shail Attrey Vs Govt Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4109
CCS (RP) Rules 2008Fundamental Rules-Rule 19
High Courts01 Feb 2023Partly Allowed
University Of Delhi Vs M/s Kalra Electricals
Delhi High Court · (2023) 02 DEL CK 4113
Arbitration & Conciliation Act, 1996-Section 34, 34(2), 34(2)(a)(iv), 34(2)(b), 34(3), 11, 16, 23(3), 28(3)
High Courts01 Feb 2023Allowed
Manu Garg & Anr. Vs Registrar Of Trade Marks
Delhi High Court · (2023) 02 DEL CK 4124
Trademarks Rules 2017-Rule 20Trade Marks Act, 1999-Section 18(1), 11(1)(a), 11(1)(b), 11(1), 11, 9, 29, 12
High Courts01 Feb 2023Partly Allowed
Alphavector India Pvt. Ltd. Vs M/s Sach Industries & Ors.
Delhi High Court · (2023) 02 DEL CK 4125
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 2ATrade Marks Act, 1999
High Courts01 Feb 2023Disposed Of
M/S Blue Heaven Cosmetics Pvt Ltd Vs Midie Cosmetics
Delhi High Court · (2023) 02 DEL CK 4127