High Courts01 Feb 2023Disposed Of

P Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 4231

Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 18
High Courts01 Feb 2023Disposed Of

Dhanpal Vs State

Delhi High Court · (2023) 02 DEL CK 4270

Code of Criminal Procedure, 1973-Section 374(2)Indian Penal Code, 1860-Sections 452, 308, 201 and 447
High Courts01 Feb 2023Dismissed

UOI & Anr. Vs Kewal Krishan Loona

Delhi High Court · (2023) 02 DEL CK 4315

Prevention of Corruption Act, 1988-Section 7CCS (CCA) Rules, 1965-Rule 10(1), 10(2), 10(2)(a), 10(2)(b), 10(3), 10(4), 10(5)(a), 10(5)(c), 19Administrative Tribunals Act, 1985-Rule 24
High Courts01 Feb 2023Partly Allowed

National Highways Authority Of India Vs Limak Soma (JV)

Delhi High Court · (2023) 02 DEL CK 4359

Arbitration and Conciliation Act, 1996-Section 34Building and Other Construction Workers (Regulation of Employment & Condition of Service) Act, 1996Building and Other Construction Workers Welfare Cess Act, 1996