High Courts01 Feb 2023Allowed
Charan Singh Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 4345
Limitation Act, 1963-Section 5CPC-Section 151Railway Claims Tribunal Act, 1987-Section 23
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,018 of 6,863
High Courts01 Feb 2023Allowed
MS Mittal Pigments Pvt Ltd Vs MS Gail Gas Limited
Delhi High Court · (2023) 02 DEL CK 4342
Arbitration and Conciliation Act, 1996-Section 34, 34(1), 34(2), 34(3), 34(4), 25, 25(b), 25(c), 23(1), 21, 31, 31(2), 31(3), 30, 75, 81Arbitration Act, 1940
High Courts01 Feb 2023Disposed Of
Anil Kumar Tyagi & Anr. Vs Sushil Kumar Tyagi & Ors.
Delhi High Court · (2023) 02 DEL CK 4332
Delhi Land Reforms Act, 1954-Entry 11 of Schedule I, Section 55, 56, 187, 3(13), 81, 82DMC ActDDA Act
High Courts01 Feb 2023Allowed
Manu Garg And Ratan Behari Agrawal Vs Registrar Of Trade Marks
Delhi High Court · (2023) 02 DEL CK 0094
Trademarks Rules, 2017 — Rule 20Trademarks Act, 1999 — Section 9, 11, 11(1), 11(1)(a), 11(1)(b), 18(1), 29
High Courts01 Feb 2023Disposed Of
Ashoka Buildcon Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0042
General Financial Rules, 2017 — Rule 151, 151(iii)Indian Penal Code, 1860 — 120B
High Courts01 Feb 2023Dismissed
Hakikat Raj Bajaj Vs Rohit Bajaj
Delhi High Court · (2023) 02 DEL CK 0040
Code Of Civil Procedure, 1908 — Section 115, Order 1 Rule 10, Order 1 Rule 10(2)Specific Relief Act, 1963 — Section 42, 43
High Courts01 Feb 2023Disposed Of
Ajay Kumar Vs State (Nct Of Delhi) And Ors.
Delhi High Court · (2023) 02 DEL CK 0039
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 448Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2023Disposed Of
Ashok Kumar & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 0038
Indian Penal Code, 1860 — Section 406, 498A
High Courts01 Feb 2023Disposed Of
Shahid Vs State & Anr
Delhi High Court · (2023) 02 DEL CK 0037
Indian Penal Code, 1860 — Section 34, 324, 341, 506, 509
High Courts01 Feb 2023Disposed Of
Charan Singh Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 0036
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Railway Claims Tribunal Act, 1987 — Section 23
High Courts01 Feb 2023Partly Allowed
National Highways Authority Of India Vs Limak Soma (JV)
Delhi High Court · (2023) 02 DEL CK 0035
Arbitration And Conciliation Act, 1996 — Section 34
High Courts01 Feb 2023Disposed Of
Shivtel Communications Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0034
High Courts01 Feb 2023Dismissed
MS National Insurance Company Ltd Vs Gunja Rai And Ors
Delhi High Court · (2023) 02 DEL CK 0033
Motor Vehicles Act, 1988 — Section 166, 166(2), 173Code Of Civil Procedure, 1908 — Section 20, 21, 99Suits Valuation Act, 1887 — Section 11
High Courts01 Feb 2023Dismissed
UOI & Anr Vs Kewal Krishan Loona
Delhi High Court · (2023) 02 DEL CK 0032
Constitution Of India, 1950 — Article 254(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(2)(a), 10(2)(b), 10(3), 10(4), 10(5)(a), 19Prevention of Corruption Act, 1988 — Section 7
High Courts01 Feb 2023
Amar Singh Ex Nb Sub & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0004
Constitution Of India, 1950 — Article 226, 227, 227(4)Armed Forces Act, 2007 — Section 30, 31, 34
High Courts01 Feb 2023Disposed Of
Pawan Arora Vs State (Govt. Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0003
Drugs and Cosmetics Rules, 1945 — Rule 64, 65, 65(h), 66, 97Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 25, 26, 29, 37, 62
High Courts01 Feb 2023Disposed Of
University Of Delhi Vs M/S Kalra Electricals
Delhi High Court · (2023) 02 DEL CK 0002
Arbitration And Conciliation Act, 1996 — Section 11, 16, 23(3), 34, 34(2)(b), 34(2)(a)(iv)
High Courts01 Feb 2023Dismissed
Ravi Khokhar & Ors. Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0001
Constitution Of India, 1950 — Article 12Income Tax Act, 1961 — Section 10
High Courts31 Jan 2023Dismissed
United India Insurance Co Ltd Vs Ruby Devi & Ors.
Delhi High Court · (2023) 01 DEL CK 0883
Motor Vehicles Act, 1988-Section 173, 166, 3/181, 140, 94, 149, 149(2), 149(2)(a)(ii), 149(2) read with sub-section (7), 149(4), 149(5), 165 read with Section 168, 168(3), 174Indian Penal Code-Section 279/304ACPC-Order XXI Rule 1, XII Rule 8
High Courts31 Jan 2023Dismissed
Narender Kumar Vs The Mgmt. Of M/s Maman Chand Ramji Das
Delhi High Court · (2023) 01 DEL CK 0878
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 25-F, 10(4), 2(s)Indian Evidence Act, 1872-Section 45