High Courts08 Feb 2023Disposed Of
Anil Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4240
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,005 of 6,863
High Courts08 Feb 2023
Monk Estates Private Limited & Anr. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4250
High Courts08 Feb 2023Disposed Of
R.R. Patil Foundation & Anr. Vs Archaeological Survey Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4258
High Courts08 Feb 2023Allowed
Anita Saklani & Ors. Vs National Insurance Co Ltd & Ors.
Delhi High Court · (2023) 02 DEL CK 4264
Constitution of India-Article 227Motor Vehicles Act-Section 173
High Courts08 Feb 2023Dismissed
Tata Aig General Insurance Co Ltd Vs Krishan Lal Gupta & Ors
Delhi High Court · (2023) 02 DEL CK 4266
Motor Vehicles Act, 1988-Section 173, 140 and 166
High Courts08 Feb 2023Disposed Of
Madan Vs State
Delhi High Court · (2023) 02 DEL CK 4283
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Section 307
High Courts08 Feb 2023Disposed Of
Desh Raj Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4285
Central Civil Service (Pension) Rules, 1972-Rule 48-A (1) & (2), 48 (a)CRPF Rules 1955-Rule 43(d)
High Courts08 Feb 2023Dismissed
Sempersol Consultancy Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4290
Companies Act, 1956Information Technology Act, 2000-Section 70Aadhaar Act, 2016
High Courts08 Feb 2023Disposed Of
Ex HC GD Mahavir Prasad Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4294
High Courts08 Feb 2023Dismissed
JK Construction Co. Through Jaswant Kumar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4295
Constitution of India-Article 226
High Courts08 Feb 2023Disposed Of
Pawan Kumar Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 4296
High Courts08 Feb 2023Disposed Of
Himmat Singh Chauhan Vs Union Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 4298
High Courts08 Feb 2023Dismissed
Rajan Sood & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 02 DEL CK 4299
Land Acquisition Act, 1894-Section 4, 5-A, 6, 11, 16, 31, 31(1), 34, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24, 24(1)(a), 24(1)(b), 24(2), proviso to Section 24(2)
High Courts08 Feb 2023Dismissed
Mushtaque Ahmad Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4301
Constitution of India-Article 226
High Courts08 Feb 2023Dismissed
Mukesh Sharma Vs Ministry Of Finance, Represented Through Its Secretary & Ors.
Delhi High Court · (2023) 02 DEL CK 4302
Whistle Blowers Protection Act, 2014-Section 4, 5, Chapter V, 11 to 13Constitution of India-Article 226
High Courts08 Feb 2023Dismissed
Kamal Bhasin Vs Election Tribunal Of ICAI & Ors.
Delhi High Court · (2023) 02 DEL CK 4303
Cost and Works Accountants (Election Tribunal) Rules, 2006-Rule 2(b)
High Courts08 Feb 2023Dismissed
Banwari Lal Meena Vs Lok Sabha Secretariat
Delhi High Court · (2023) 02 DEL CK 4307
Right to Information Act, 2005
High Courts08 Feb 2023Dismissed
Ritu Johari Vs Vineet Taneja & Ors.
Delhi High Court · (2023) 02 DEL CK 4364
High Courts08 Feb 2023Disposed Of
M/s Airpets Relocation Services (P) Ltd. Vs Union Of India, (Ministry Of Fisheries, Animal Husbandry And Dairying) & Anr.
Delhi High Court · (2023) 02 DEL CK 4357
Livestock Importation Act, 1898Baggage Rules, 1998Baggage Rules, 2016
High Courts08 Feb 2023Disposed Of
Alpha Infolab Pvt Ltd Vs National Internet Exchange Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 4350