High Courts09 Feb 2023Dismissed
Jitender Paliwal And Ors Vs Ajay Maurya
Delhi High Court · (2023) 02 DEL CK 0076
Employees� Compensation Act, 1923 — Section 2(1)(dd), 30(1)(a)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,003 of 6,863
High Courts09 Feb 2023
Dr. Subhash Vijayran Vs Abhijit Mishra & Ors
Delhi High Court · (2023) 02 DEL CK 0075
High Courts09 Feb 2023Disposed Of
Natasha Narwal & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 0074
High Courts09 Feb 2023Disposed Of
EX SGT Ashok Kumar Vs Union Of India And Others
Delhi High Court · (2023) 02 DEL CK 0073
High Courts09 Feb 2023Dismissed
S G Parashar Vs Union Of India Through Secretary, Department Of Agriculture And Cooperation Ministry Of Agriculture & Ors
Delhi High Court · (2023) 02 DEL CK 0059
Constitution Of India, 1950 — Article 14, 16, 21
High Courts09 Feb 2023Disposed Of
Suraj @ Juganu Vs State
Delhi High Court · (2023) 02 DEL CK 0058
Indian Penal Code, 1860 — Section 34, 170, 365, 392, 394, 395, 419Code Of Criminal Procedure, 1973 — Section 31, 427, 427(1), 428Negotiable Instruments Act, 1881 — Section 138
High Courts09 Feb 2023Disposed Of
Sonali Karwasra Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0057
Constitution Of India, 1950 — Article 226Central Motor Vehicles Rules, 1989 — Rule 2, 139, 139A, 165, 167Motor Vehicles Act, 1988 — Section 136A, 200
High Courts09 Feb 2023(2011) 3 SCC 287 ; Writ Petition (L) 5853/2020 titled United Toys Associations & Anr Vs. UOI & Ors."
Forever Toy Traders Association Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0056
Dismissed
High Courts09 Feb 2023Dismissed
Col Rajeev Negi Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0055
High Courts09 Feb 2023Dismissed
Seven Star Dot Com Pvt. Ltd Vs Zee Entertainment Enterprise Ltd
Delhi High Court · (2023) 02 DEL CK 0051
Constitution Of India, 1950 — Article 226
High Courts09 Feb 2023Disposed Of
Sudhir Sahni Vs State
Delhi High Court · (2023) 02 DEL CK 0050
Protection of Children from Sexual Offences Act, 2012 — Section 5, 6Indian Penal Code, 1860 — Section 342, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts09 Feb 2023Disposed Of
M/S Jutla & Co. Vs Commissioner Of Vat & Anr
Delhi High Court · (2023) 02 DEL CK 0049
Delhi Value Added Tax Act, 2004 — Section 5(2), 34, 34(1), 34(2), 35(2), 38, 42, 42(1), 74, 74(7), 74(7)(a), 74(7)(b), 74(8), 74(9), 75(8)
High Courts08 Feb 2023Disposed Of
Anil Kumar Vs High Court Of Delhi
Delhi High Court · (2023) 02 DEL CK 4088
Delhi Higher Judicial Service Rules, 1970-Paragraph XII of Appendix, Paragraph XIII of Appendix
High Courts08 Feb 2023Disposed Of
Zafar Ali & Anr. Vs Dr. Smt. Nirmala G. Joseph & Ors.
Delhi High Court · (2023) 02 DEL CK 4089
CPC, 1908-Order XXIII Rule 3
High Courts08 Feb 2023Disposed Of
Himanshu Singh Vs State
Delhi High Court · (2023) 02 DEL CK 4098
Code of Criminal Procedure-Section 439, 82Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 20, 29, 61, 85, 50, 37Indian Penal Code, 1860-Section 201
High Courts08 Feb 2023Dismissed
The State Vs Sachin Singh & Ors
Delhi High Court · (2023) 02 DEL CK 4101
Criminal Procedure Code, 1973-Section 397, 401(5), 200, 156(3), 161, 164, 227Indian Penal Code, 1980-Section 376, 511, 498A, 406, 34, 354, 375
High Courts08 Feb 2023Disposed Of
Shubham Khandelwal Vs State Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 4103
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 177, 200, 409, 420, 465, 467, 468, 471, 120-BCentral Goods and Services Tax Act, 2017-Section 132
High Courts08 Feb 2023Disposed Of
Lal Vedant Nath Shah Deo Vs State (NCT Of Delhi)
Delhi High Court · (2023) 02 DEL CK 4104
Code of Criminal Procedure, 1973-Section 439, 82Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 20, 29, 61, 85, 50, 37, 35, 54, 2(vii)(a), 2(xxii)(a)Indian Penal Code, 1860-Section 201
High Courts08 Feb 2023Disposed Of
Lakhvinder Singh Prop Of M/S Lakhvinder Singh Vs Northen Railway
Delhi High Court · (2023) 02 DEL CK 4121
Arbitration and Conciliation Act, 1996-Section 11, 9, 9(2), 12(1)
High Courts08 Feb 2023
Novateur Electrical & Digital Systems Pvt Ltd Vs V-Guard Industries Ltd
Delhi High Court · (2023) 02 DEL CK 4130
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Designs Act, 1911-Section 51ADesigns Act, 2000-Section 2(d), 4(a), 19, 19(1), 19(1)(c), 19(2), 22, 22(3), 22(4)