High Courts09 Feb 2023Allowed
Airports Authority Of India Vs Centre For Policy Research
Delhi High Court · (2023) 02 DEL CK 4069
CPC-Order VII Rule 11, Section 151The Limitation Act, 1963-Article 55, Section 2(j), 3
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Delhi High Court judgments
1,37,242 judgments · page 2,001 of 6,863
High Courts09 Feb 2023Dismissed
Deepti Bhardwaj Vs Rajeev Bhardwaj
Delhi High Court · (2023) 02 DEL CK 4071
Hindu Marriage Act, 1956-Section 13(1)(i-a)Cr.PC-Section 125
High Courts09 Feb 2023Disposed Of
Suraj @ Juganu Vs State
Delhi High Court · (2023) 02 DEL CK 4091
IPC-Sections 419, 394, 395, 170Code of Criminal Procedure, 1973-Section 428, 427(1), 31Probation of Offenders' Act-Section 4(3)
High Courts09 Feb 2023Dismissed
Forever Toy Traders Association Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4100
Bureau of Indian Standards Act, 2016-Section 16(1) and (2), 17, 25(3)BIS (Conformity Assessment) Regulations, 2018-Scheme-1 of Schedule-IIConstitution of India-Article 226, 14, 19(1)(g), 21, 31A, 31
High Courts09 Feb 2023Disposed Of
Sonali Karwasra Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4102
Constitution of India-Article 226Motor Vehicles Act, 1988-Section 200, 136A, 137(c)Motor Vehicles (Amendment) Act, 2019
High Courts09 Feb 2023Dismissed
DD Gears Employees Union Regd Vs DD Gears Ltd & Ors.
Delhi High Court · (2023) 02 DEL CK 4106
Employees' Provident Fund Act, 1952Employees' State Insurance Act, 1948Industrial Disputes Act, 1947-Section 10, 23, 25(N), 25(N)(6), 25(O), 25(O)(8), 25-O
High Courts09 Feb 2023Disposed Of
S.K. Beri Vs Deepak Beri & Ors.
Delhi High Court · (2023) 02 DEL CK 4117
Code of Civil Procedure, 1908-Order XXII Rule 3(1), Section 2(11), XXII Rule 5
High Courts09 Feb 2023Disposed Of
Karan Sharma Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4152
IPC-Sections 420, 467, 468, 448, 120B, 471, 34Cr.P.C.-Section 482Negotiable Instruments Act, 1881-Section 138
High Courts09 Feb 2023Allowed
Ravi Lamba Vs Rohit Sharma
Delhi High Court · (2023) 02 DEL CK 4156
Code of Criminal Procedure, 1973-Section 311, 91, 315, 251, 313, 540, 62, 63, 64Negotiable Instruments Act, 1881-Section 145(2)Indian Evidence Act, 1872-Section 68, 121 to 131, 148, 149
High Courts09 Feb 2023Allowed
Shubhangi Singh Vs Govt. Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4158
Cr. P.C.-Section 482, 161Arms Act, 1959-Section 25, 25(1B)(a)
High Courts09 Feb 2023Disposed Of
Chandra Prakash Goyal Vs State Through Chief Secretariat & Anr.
Delhi High Court · (2023) 02 DEL CK 4159
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354, 354(A), 509, 323
High Courts09 Feb 2023Disposed Of
Wajid & Anr. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4160
Cr.P.C.-Section 482IPC-Sections 323, 341, 34, 326
High Courts09 Feb 2023Dismissed
Ayush Chaudhary & Anr. Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2023) 02 DEL CK 4161
Cr.P.C.-Section 482IPC-Sections 323, 325, 34
High Courts09 Feb 2023Dismissed
Ankit Chauhan Vs Rekha Devi
Delhi High Court · (2023) 02 DEL CK 4180
CPC-Order 37, 37 Rule 3NI Act-Section 138
High Courts09 Feb 2023Disposed Of
Chitra Ramkrishna Vs Assistant Director, Enforcement Directorate
Delhi High Court · (2023) 02 DEL CK 4184
Prevention of Money Laundering Act, 2002-Sections 2(1)(y), 2(u), 3, 4, 45, 45(1), 45(1)(ii), 50Indian Penal Code, 1860-Sections 43, 120-A, 120-B, 302, 409, 415, 420Indian Telegraph Act, 1885-Sections 4, 20, 21, 24, 25(b), 26
High Courts09 Feb 2023Disposed Of
Vinay Kumar Mishra Vs Central Bureau Of Narcotics & Ors.
Delhi High Court · (2023) 02 DEL CK 4189
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 2, 8, 21, 28, 29, 37, 67, 80Drugs and Cosmetics Act, 1940-Section 33E, 33EE, 33EEC(b), 33EEC(c), 33-IConstitution of India-Article 136
High Courts09 Feb 2023Disposed Of
Rahul Karot Vs The General Manager, Punjab National Bank
Delhi High Court · (2023) 02 DEL CK 4192
High Courts09 Feb 2023Dismissed
Biswaroop Roy Chowdhyury Vs Delhi Medical Council & Ors.
Delhi High Court · (2023) 02 DEL CK 4193
Drugs and Magic Remedies Act (Objectionable Advertisement) Act, 1954-Sections 3 and 7Delhi Medical Council Act, 1997-Sections 26, 27, 2(7), 2(a) and 10
High Courts09 Feb 2023Dismissed
Jitender Paliwal & Ors. Vs Ajay Maurya
Delhi High Court · (2023) 02 DEL CK 4197
Employees’ Compensation Act, 1923-Section 30(1)(a), Schedule-2 clause (xxxi), 2(1)(dd)
High Courts09 Feb 2023Dismissed
Ajay Kumar Gupta Vs Anita & Ors.
Delhi High Court · (2023) 02 DEL CK 4207
Employees’ Compensation Act, 1923-Section 30, 4-A(3)(b), 3, 4-A(3)(a)Limitation Act-Section 5CPC-Section 151