High Courts10 Feb 2023Disposed Of
Manish Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3844
IPC-Sections 406, 498, 34, 498AHindu Marriage Act-Section 13B(1)
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Delhi High Court judgments
1,37,242 judgments · page 2,000 of 6,863
High Courts10 Feb 2023Disposed Of
Smt. Chetna Vs The State (Govt. of NCT of Delhi) & Anr.
Delhi High Court · (2023) 02 DEL CK 3843
IPC-Section 279, 337, 338Cr.P.C.-Section 482Prevention of Corruption Act
High Courts10 Feb 2023Dismissed
BR Agarwala And Co India Pvt Ltd Vs Anita Jalan & Ors.
Delhi High Court · (2023) 02 DEL CK 3887
CPC-Section 104, Order 43 Rule 1, 39 Rules 1 and 2Companies Act-Section 430
High Courts10 Feb 2023
Dabur India Limited Vs Ashok Kumar & Ors.
Delhi High Court · (2023) 02 DEL CK 3930
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
High Courts10 Feb 2023
Ishwar Singh Dahiya Vs State of NCT Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3929
IPC-Section 188Environment (Protection) Act, 1986-Section 19
High Courts10 Feb 2023Disposed Of
Keshaw Sanyasi Gawo Shewasharam Vs Government Of Nct, New Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3928
High Courts10 Feb 2023Disposed Of
M/s BLA Power Private Limited & Ors. Vs Palash Bhoyar, Deputy Director Directorate Of Enforcement & Anr.
Delhi High Court · (2023) 02 DEL CK 3927
Prevention of Money Laundering Act, 2002-Section 5, 50, 26, 25Mining and Minerals (Development and Regulation) Act, 2019Mineral Concession Rules, 1960
High Courts10 Feb 2023Disposed Of
Sunita Devi Vs PR Secretary Cum Divisional Commissioner & Ors.
Delhi High Court · (2023) 02 DEL CK 3926
Domestic Violence Act
High Courts10 Feb 2023Dismissed
South Delhi Municipal Corporation Vs Dy. Labour Commissioner (District South) & Anr.
Delhi High Court · (2023) 02 DEL CK 3666
Industrial Disputes Act, 1947-Section 33(C)(1)Constitution of India-Article 226, 227Code of Civil Procedure-Section 115
High Courts10 Feb 2023Allowed
Narender Kumar Wadhwa Vs Delhi Development Authority
Delhi High Court · (2023) 02 DEL CK 0072
Constitution Of India, 1950 — Article 226
High Courts10 Feb 2023Dismissed
Br Agarwala And Co India Pvt Ltd Vs Anita Jalan & Ors.
Delhi High Court · (2023) 02 DEL CK 0071
Code Of Civil Procedure, 1908 — Section 104, Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 430
High Courts10 Feb 2023Dismissed
South Delhi Municipal Corporation Vs Dy. Labour Commissioner (District South) And Anr
Delhi High Court · (2023) 02 DEL CK 0070
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(1)Code Of Civil Procedure, 1908 — Section 115
High Courts10 Feb 2023Disposed Of
Jayanti Devi Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2023) 02 DEL CK 0069
High Courts10 Feb 2023Disposed Of
Keshaw Sanyasi Gawo Shewasharam . Vs Government Of Nct, New Delhi And Anr.
Delhi High Court · (2023) 02 DEL CK 0068
High Courts10 Feb 2023Disposed Of
K. P. Rao Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0067
Constitution Of India, 1950 — Article 12, 226
High Courts10 Feb 2023Disposed Of
Chand Mehra Vs State Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0054
Code Of Criminal Procedure, 1973 — Section 439, 482Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37, 37(1)(b)(ii)Evidence Act, 1872 — Section 25
High Courts10 Feb 2023
Luxembourg Brands S.A R.L & Anr Vs G.M Pens International Pvt Ltd
Delhi High Court · (2023) 02 DEL CK 0053
Code Of Civil Procedure, 1908 — Section 151, Order 11 Rule 5
High Courts10 Feb 2023Disposed Of
Dr. Harjit Singh Vs All India Institute Of Medical Sciences, New Delhi And Anr
Delhi High Court · (2023) 02 DEL CK 0052
High Courts10 Feb 2023Disposed Of
Roshan Raja Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0048
High Courts09 Feb 2023Dismissed
Pankaj Oswal Vs Vikas Pahwa
Delhi High Court · (2023) 02 DEL CK 4064
Constitution of India-Article 21Code of Criminal Procedure, 1908-Section 482, 200, 156(3), 340, 340(1)Companies Act, 2013-Sections 241 to 244