High Courts13 Feb 2023
Sunil Podar Vs The National Trust For Welfare Of Person With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities & Anr.
Delhi High Court · (2023) 02 DEL CK 3678
National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Rules, 2000-Rule 16, 17, 17(1)(iii)(a), 17(1)(vi)Board of the Trust Regulations, 2001-Regulation 11, 12, 12(1)(i)National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999-Section 2(c), 2(h), 2(j), 2(o), 3, 10, 10(f), 12, 13, 14, 14(1), 14(2), 14(4), 15, 16, 16(1), 16(2), 17, 34, 34(2), 34(e), 35, 35(2), 35(2)(i)