High Courts13 Feb 2023Dismissed
Union Of India Vs Dulari & Ors.
Delhi High Court · (2023) 02 DEL CK 3885
Railway Claims Tribunal Act, 1987-Section 23Motor Vehicles Act, 1988-Section 163A
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,997 of 6,863
High Courts13 Feb 2023Disposed Of
Baby Kaur & Ors. Vs Mohd Umar & Anr.
Delhi High Court · (2023) 02 DEL CK 3882
Employees' Compensation Act, 1923-Section 30
High Courts13 Feb 2023Disposed Of
Flg Offr Deepak Gupta Retd Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3944
Constitution of India-Article 226
High Courts13 Feb 2023Allowed
Central Public Information Officer, Employees Provident Fund Organisation, HQ Vs Alok Dutta Jha & Anr.
Delhi High Court · (2023) 02 DEL CK 3924
Right to Information Act, 2005-Section 8(1)(j), 19(1), 19(3), 19(5)
High Courts13 Feb 2023Dismissed
Pr. Commissioner Of Income Tax (Central)-2 Vs Green Mark Infra Ltd.
Delhi High Court · (2023) 02 DEL CK 3919
Income Tax Act, 1961-Section 254(2), 154, 43-AIncome Tax Appellate Tribunal Rules, 1963-Rule 25
High Courts13 Feb 2023Dismissed
Pr. Commissioner Of Income Tax -7 Vs R.K Jain Infra Projects Pvt. Ltd.
Delhi High Court · (2023) 02 DEL CK 3916
Income Tax Act, 1961-Section 143(2), 142(1), 143(3), 40(A)(2)(b), 263, 133(6), 194C
High Courts13 Feb 2023Dismissed
IFFCO Tokio General Insurance Co Ltd Vs Munna Kumar & Ors
Delhi High Court · (2023) 02 DEL CK 3961
Motor Vehicles Act, 1988-Section 173
High Courts13 Feb 2023Disposed Of
Delhi Urban Shelter Improvement Board Vs G L Gupta
Delhi High Court · (2023) 02 DEL CK 3957
CCS Rules-sub-Rules (6) and (7)
High Courts13 Feb 2023Dismissed
Vineet Jhavar Vs State
Delhi High Court · (2023) 02 DEL CK 3953
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 384, 385, 468, 471, 120B
High Courts13 Feb 2023
Shabnam Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 02 DEL CK 3952
Code of Criminal Procedure, 1973-Section 482, 438, 161, 164Indian Penal Code-Sections 323, 354, 354D, 506, 34, 313, 376, 377
High Courts13 Feb 2023Dismissed
State Vs Bijinder Singh
Delhi High Court · (2023) 02 DEL CK 4035
Code of Criminal Procedure, 1973-Section 378, 207Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d), 13(1)(d)(i), 20
High Courts13 Feb 2023Dismissed
Sunder Kukreja Vs The State
Delhi High Court · (2023) 02 DEL CK 4034
Code of Criminal Procedure, 1973-Section 482, 164, 173(8), 227, 228, 397, 397(2), 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 34, 354, 354D, 354D(1)(i), 506Constitution of India-Article 226, 227
High Courts13 Feb 2023Dismissed
Meenakshi Agarwal Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4031
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Indian Penal Code, 1860-Sections 420, 406, 506, 34, 120B
High Courts13 Feb 2023Disposed Of
Arjun & Anr. Vs State
Delhi High Court · (2023) 02 DEL CK 4030
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Sections 186, 353, 333, 34
High Courts13 Feb 2023Dismissed
Shatrghan Shahi Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4029
Code of Criminal Procedure, 1973-Section 482, 155(2), 156(1), Chapter XIVIndian Penal Code, 1860-Sections 420, 406, 34Constitution of India-Article 226
High Courts13 Feb 2023Disposed Of
Suresh Babu Vs State
Delhi High Court · (2023) 02 DEL CK 4028
Code of Criminal Procedure, 1973-Section 374(2), 386, 389Indian Penal Code, 1860-Section 186, 353, 333, 34
High Courts13 Feb 2023Dismissed
Ex-SI Mohar Pal Kardam Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4017
CCS (Pension) Rules, 1972-Rule 41, sub-rule (1) of Rule 41, proviso to sub-rule (1) of Rule 41, sub-rule (2) of Rule 41
High Courts13 Feb 2023Disposed Of
Shahsi Kant Sharma Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4014
High Courts13 Feb 2023Disposed Of
Kirti Chaturvedi Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4011
High Courts13 Feb 2023Dismissed
Dr. Ramakant Singh Vs Union Of India Through The Secretary & Ors.
Delhi High Court · (2023) 02 DEL CK 4041
Prevention of Corruption Act-Section 5(2)