High Courts13 Feb 2023Disposed Of
Krishan Dayal Sharma Vs Anita Kaushik
Delhi High Court · (2023) 02 DEL CK 3711
CPC, 1908-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,996 of 6,863
High Courts13 Feb 2023Disposed Of
Standard Chartered Bank Vs Supreme Infratech Pvt Ltd
Delhi High Court · (2023) 02 DEL CK 3757
Constitution of India-Article 227
High Courts13 Feb 2023Disposed Of
Sh. Jagdeep Singh Vs Office Of The Commissioner Of Customs (Delhi Airport) & Anr.
Delhi High Court · (2023) 02 DEL CK 3782
Customs Act, 1962-Section 110, 111(d), 111(l), 111(m), 112(a)(i), 112(b)(i), 113(d), 114(i), 118(b)Foreign Exchange Management Act, 1999
High Courts13 Feb 2023Disposed Of
Mohd Mubasshir Badar Khan Vs Jamia Millia Islamia
Delhi High Court · (2023) 02 DEL CK 3778
High Courts13 Feb 2023Disposed Of
Hindustan Construction Co. Ltd. Vs National Hydro Electric Power Corporation Ltd.
Delhi High Court · (2023) 02 DEL CK 3792
Arbitration & Conciliation Act, 1996-Section 9, 34Indian Companies Act, 1913Companies Act, 1956
High Courts13 Feb 2023Disposed Of
Prepladder Private Limited Vs Dr Gobind Rai Garg
Delhi High Court · (2023) 02 DEL CK 3789
Arbitration and Conciliation Act, 1996-Section 11, 62, 12(1)The Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts13 Feb 2023Disposed Of
Sh. Parveen Oberoi Vs Ashwani Kumar & Ors.
Delhi High Court · (2023) 02 DEL CK 3828
Arbitration and Conciliation Act, 1996-Section 11
High Courts13 Feb 2023Disposed Of
J. B. Chemicals And Pharmaceuticals Ltd. Vs Okvik Lifesciences & Anr.
Delhi High Court · (2023) 02 DEL CK 3812
Trade Marks Act, 1999
High Courts13 Feb 2023Disposed Of
Prajol Biswal & Ors. Vs The State NCT Of Delhi Through SHO PS Sarita Vihar & Anr.
Delhi High Court · (2023) 02 DEL CK 3842
IPC-Sections 498A, 406, 34Cr.P.C.-Section 482
High Courts13 Feb 2023Disposed Of
Sandeep Kansal & Ors. Vs State of NCT of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3838
IPC-Sections 420, 467, 468, 471, 201, 120B
High Courts13 Feb 2023Dismissed
Mohammad Saddan Ansari Vs The State (Govt Of Nct Delhi)
Delhi High Court · (2023) 02 DEL CK 3836
High Courts13 Feb 2023Disposed Of
M Vs State, Through SHO PS Narela
Delhi High Court · (2023) 02 DEL CK 3832
IPC-Sections 323, 506, 195APOCSO Act-Sections 10, 21
High Courts13 Feb 2023
Ajit Sarkar Vs Chairman, Managing Committee, Air Force Schools/Air Force Golden Jubilee Institute & Ors.
Delhi High Court · (2023) 02 DEL CK 3861
Delhi School Education Rules, 1973-Rule 117(b)(ii), 117 Explanation (c)Delhi School Education Act, 1973-Section 8(2), 8(3), 11Constitution of India-Article 226
High Courts13 Feb 2023Dismissed
Prime Road Solutions Pvt Ltd & Anr. Vs Smt Leela Sethi Through Its SPA Sandeep Kumar Sethi
Delhi High Court · (2023) 02 DEL CK 3860
CPC-Order 7 Rule 11Negotiable Instruments Act, 1882
High Courts13 Feb 2023Dismissed
Moinuddin Vs Mr. Waseem Ahmed & Ors.
Delhi High Court · (2023) 02 DEL CK 3859
Specific Relief Act, 1963-Section 6, 6(2)(a)Delhi Rent Control Act, 1958-Section 25BIndian Evidence Act, 1872-Section 101
High Courts13 Feb 2023Disposed Of
Anju Chellani Vs Managing Committee Green Fields School Through Its Manager & Ors.
Delhi High Court · (2023) 02 DEL CK 3853
High Courts13 Feb 2023Disposed Of
Mihir Kumar Jena & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3850
Industrial Disputes Act, 1948
High Courts13 Feb 2023Dismissed
The New India Assurance Company Ltd. Vs Smt Kamla Devi & Ors.
Delhi High Court · (2023) 02 DEL CK 3889
Employees' Compensation Act, 1923-Section 30