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Delhi High Court judgments

1,37,242 judgments · page 1,994 of 6,863

High Courts14 Feb 2023Dismissed

Winzo Games Private Limited Vs Google LLC & Ors.

Delhi High Court · (2023) 02 DEL CK 3795

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rules 3(1)(i), 3(1)(k)Information Technology (Reasonable Security Practices And Procedures And Sensitive Personal Data or Information) Rules, 2011-Rule 8
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High Courts14 Feb 2023Disposed Of

Mr Sat Narain Gupta Vs Mr Sunil Mittal & Anr.

Delhi High Court · (2023) 02 DEL CK 3790

Arbitration and Conciliation Act, 1996-Section 11, 12(1), 16, 16(1), 16(1)(a), 16(1)(b), 16(2), 16(3), 16(4), 16(5), 16(6), 21, 34Indian Contract Act of 1872-Section 32Delhi International Arbitration Centre (DIAC) (Administrative Cost And Arbitrators Fees) Rules, 2018
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High Courts14 Feb 2023Dismissed

Skechers U.S.A. Inc. & Ors. Vs Pure Play Sports & Ors.

Delhi High Court · (2023) 02 DEL CK 3858

Delhi High Court (Original Side) Rules, 2018-Chapter XXIII Rule 13, Chapter I, Rules 1 and 2 of Chapter XXIIICommercial Courts Act, 2015-Section 35(2)CPC-Order XIII-A, Section 35(1), Schedule to Amended Section 35, 30
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High Courts14 Feb 2023

Aruna Bakshi Vs Devender Kumar & Ors.

Delhi High Court · (2023) 02 DEL CK 3875

Code of Civil Procedure-Order 6 Rule 4, VII Rule 11Hindu Succession Act, 1956Displaced Persons (Compensation and Rehabilitation) Act, 1954
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