COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 1,993 of 6,863

High Courts15 Feb 2023Dismissed

M/S Continental Construction Ltd Vs NHPC Limited (Formerly Known As National Hydro Electric Power Corporation Ltd )

Delhi High Court · (2023) 02 DEL CK 0112

Arbitration And Conciliation Act, 1996 — Section 34, 37Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 13(1A)

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High Courts15 Feb 2023Dismissed

Municipal Corporation Of Delhi Vs M/S Sweka Powertech Engineers Pvt. Ltd.

Delhi High Court · (2023) 02 DEL CK 0111

Commercial Courts Act, 2015 — Section 13Code Of Civil Procedure, 1908 — Section 34Arbitration And Conciliation Act, 1996 — Section 11, 19, 34, 34(2), 37

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High Courts15 Feb 2023

M/S Continental Construction Ltd . Vs NHPC Limited (Formerly Known As National Hydro Electric Power Corporation Ltd ) & Anr

Delhi High Court · (2023) 02 DEL CK 0110

Arbitration And Conciliation Act, 1996 — Section 34, 37Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 13(1A)

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High Courts15 Feb 2023Dismissed

Bishwajeet Singh & Ors Vs Bikramjit Singh Through Lrs. & Ors

Delhi High Court · (2023) 02 DEL CK 0109

Code Of Civil Procedure, 1908 — Section 2(2), 47, 51, Order 22 Rule 4, Order 21 Rule 11, Order 21 Rule 18(2), Order 21 Rule 28Partition Act, 1893 — Section 2, 9

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High Courts15 Feb 2023Dismissed

Ghanshyam Pandey Vs Union Of India & Anr.

Delhi High Court · (2023) 02 DEL CK 0108

Companies Act, 2013 — Section 177, 212(1), 212(1)(c), 212(6), 217, 219, 447Insolvency and Bankruptcy Code, 2016 — Section 66

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High Courts15 Feb 2023Allowed

Suraj Malik Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2023) 02 DEL CK 0104

Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 439

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High Courts15 Feb 2023Allowed

Yogendra Kumar Yadav Vs Union Of India & Ors

Delhi High Court · (2023) 02 DEL CK 0103

Constitution Of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 2(14), 2(16), 2(17), 2(21), 2(22), 2(33), 2(35), 2(47)

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High Courts14 Feb 2023Allowed

Bennet, Coleman And Company Limited Vs Vnow Technologies Private Limited & Anr.

Delhi High Court · (2023) 02 DEL CK 4389

Trade Marks Act 1999-Section 2(1)(zg), 9, 11, 11(1), 11(1)(b), 11(2), 11(3), 11(5), 12, 17(1), 17(2)(a), 29, 57, 57(1), 57(2)Tribunals Reforms Act, 2021

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High Courts14 Feb 2023Disposed Of

Rishab Garg Vs Income Tax Officer & Anr.

Delhi High Court · (2023) 02 DEL CK 3681

Income Tax Act, 1961-Section 148A(d), 148, 151, 148A(b), 44 AD, 44-AD

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High Courts14 Feb 2023Dismissed

Bhavik S. Thakkar Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 3691

Constitution of India-Article 226Handling of Cargo In Customs Area Regulations, 2009-Regulation 6(1)(l)Customs Act, 1962-Sections 23, 45(2)(b), 63, 111(d), (f), (g), (j), (l), (m), 112(a), 112(b), 114A, 114AA, 127B, 127C, 127C(5), 127F, 141, 157

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High Courts14 Feb 2023Dismissed

Bharat Bhushan Vs Naseeb Kaur

Delhi High Court · (2023) 02 DEL CK 3705

Code of Civil Procedure, 1908-Section 151, Order XXII Rule 4(1), 22 Rule 4, 2 clause (11), XLI Rule 5Delhi Rent Control Act, 1958-Section 14D, 2 clause (l)West Bengal Premises Tenancy Act, 1956-Section 13(1)(ff)

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High Courts14 Feb 2023

Neeraj Vs Arvind Singh

Delhi High Court · (2023) 02 DEL CK 3704

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High Courts14 Feb 2023Dismissed

M/s Shivam Plastic Industries & Ors. Vs Nikhil Gupta

Delhi High Court · (2023) 02 DEL CK 3734

Code of Civil Procedure, 1908-Order IX Rule 13

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High Courts14 Feb 2023Disposed Of

The Executive Engineer, Noida Central Division Central Public Works Department & Anr. Vs Sh. K.L Monga

Delhi High Court · (2023) 02 DEL CK 3721

Code of Civil Procedure, 1908-Order V Rules 1 and 5, VI Rule 15A, VI Rule 15A(4) & (5), XXXIX Rule 1 & 2, Section 151Commercial Courts Act, 2015-Order XV-A

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High Courts14 Feb 2023Disposed Of