High Courts16 Feb 2023Disposed Of
Jai A. Dehadrai And Anr Vs Government Of Nct Of Delhi Andanr
Delhi High Court · (2023) 02 DEL CK 0132
Constitution Of India, 1950 — Article 14, 21, 32, 226Delhi Prison Rules, 2018 — Rule 585
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,991 of 6,863
High Courts16 Feb 2023Disposed Of
Vinayak Singh Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0131
High Courts16 Feb 2023Disposed Of
Vikram Vs Border Security Force And Ors.
Delhi High Court · (2023) 02 DEL CK 0120
High Courts16 Feb 2023Disposed Of
Kumar Sanjay Jha Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0119
High Courts16 Feb 2023Allowed
Emmson Gulf Dmcc Vs National Cooperative Consumer Federation Of India Ltd.
Delhi High Court · (2023) 02 DEL CK 0118
Arbitration And Conciliation Act, 1996 — Section 30, 31(3), 31(7), 34
High Courts16 Feb 2023
Sree Metaliks Limited Vs Additional Director General And Ors
Delhi High Court · (2023) 02 DEL CK 0113
Insolvency and Bankruptcy Code, 2016 — Section 3(30), 7, 9, 14, 15, 17, 30(2), 31, 31(1), 53, 62, 252Customs Act, 1962 — Section 108, 142ASick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)
High Courts16 Feb 2023Disposed Of
Shazia Kalim Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0107
High Courts15 Feb 2023Allowed
M/S Continental Construction Ltd Vs NHPC Limited (Formerly Known As National Hydro Electric Power Corporation Ltd) & Anr.
Delhi High Court · (2023) 02 DEL CK 3683
Arbitration and Conciliation Act, 1996-Section 34, 37Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 13(1A)
High Courts15 Feb 2023
M/s Continental Construction Ltd Vs NHPC Limited (Formerly Known As National Hydro Electric Power Corporation Ltd) & Anr.
Delhi High Court · (2023) 02 DEL CK 3682
Arbitration and Conciliation Act, 1996-Section 34, 37Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 13(1A)
High Courts15 Feb 2023Dismissed
Sh Nabbo Singh @ Naboya Nath Vs Sh Jitender Singh
Delhi High Court · (2023) 02 DEL CK 3700
Delhi Rent Control Act, 1958-Section 25B
High Courts15 Feb 2023Disposed Of
Sh. Vinod & Ors. Vs The Lt. Governor Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3692
Delhi Land Holding (Ceiling) Act, 1960-Section 3, 9, 20Delhi Land Revenue Act, 1954-Section 30, 41
High Courts15 Feb 2023Allowed
Deepak Vs A D M LA South West & Ors.
Delhi High Court · (2023) 02 DEL CK 3729
Delhi Land (Restrictions on Transfer) Act, 1972-Sections 3, 4, 5, 5(3)Land Acquisition Act, 1894-Section 6East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948-Section 30
High Courts15 Feb 2023Disposed Of
Master Sushrut Singh Vs Sainik School Society & Ors.
Delhi High Court · (2023) 02 DEL CK 3727
CPC
High Courts15 Feb 2023Disposed Of
Central Bank Of India Vs M/s Cosco Blossoms Private Limited & Ors.
Delhi High Court · (2023) 02 DEL CK 3759
CPC-Section 151Indian Evidence Act, 1872-Section 58
High Courts15 Feb 2023Disposed Of
Sh. Nand Lal & Ors. Vs Sh. Allauddin & Ors.
Delhi High Court · (2023) 02 DEL CK 3753
Code of Civil Procedure, 1908-Section 151, Order XXII Rule 4, 115Constitution of India-Article 227
High Courts15 Feb 2023Disposed Of
Mahinder Singh Vs M/s Cosco Blossoms Private Limited & Ors.
Delhi High Court · (2023) 02 DEL CK 3750
Indian Evidence Act, 1872-Section 58
High Courts15 Feb 2023Disposed Of
Prem Kumar Premi Vs Mohd Adil & Ors.
Delhi High Court · (2023) 02 DEL CK 3747
Constitution of India-Article 227
High Courts15 Feb 2023Disposed Of
Naresh Poddar Vs Kusum Lata Aggarwal & Ors.
Delhi High Court · (2023) 02 DEL CK 3746
High Courts15 Feb 2023Dismissed
Debjyoti Ghosh Vs Jawaharlal Nehru University & Anr.
Delhi High Court · (2023) 02 DEL CK 3737
Constitution of India-Article 226Academic Ordinance, 2016-Clause 8.1, 9(a)(iv), 9(b), 13, 5.2, 5.3