High Courts16 Feb 2023Disposed Of
National Highway Authority Of India Vs Rohtak Panipat Tollway Pvt. Ltd.
Delhi High Court · (2023) 02 DEL CK 3876
Arbitration and Conciliation Act, 1996-Section 34; Section 33(1)(a) and (b); Section 34(2)(a)(iii); Section 34(2)(b); Section 34(2)(b)(ii) and Explanation 2 thereto; Section 34(2-A); Section 31(3); Section 28(3); Section 18; Section 48; Section 48(2)(b)(ii) and Explanation 2 thereto; Section 75; Section 81Indian Contract Act, 1872-Section 4