High Courts17 Feb 2023Disposed Of
CT/CD Siddant Sindhu Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3941
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,988 of 6,863
High Courts17 Feb 2023Disposed Of
Sanjay Sudan Vs The Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 02 DEL CK 3991
Income Tax Act, 1961-Section 205, 199, Chapter-XVII
High Courts17 Feb 2023
Sarwar Raza Vs Ombudsman Reserve Bank Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 3988
High Courts17 Feb 2023Disposed Of
Sunny Mittal Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3987
High Courts17 Feb 2023
Taranjeet Singh Bagga@Sonu Singh Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 02 DEL CK 4033
Code of Criminal Procedure, 1973-Section 439, 170, 88, 167(2), 440, 438Companies Act, 2013-Section 447, 212, 212(6), 212(6)(ii), 212(7)Prevention of Money Laundering Act, 2002-Section 50, 45
High Courts17 Feb 2023Disposed Of
Ved Yadav Vs State Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4027
Delhi Prisons Act, 2000Delhi Prison Rules, 2018-Rule 1082, 1084Indian Penal Code, 1860-Sections 302, 34, 53
High Courts17 Feb 2023Dismissed
Dilip K Ghosh Vs Central Bureau Of Investigation
Delhi High Court · (2023) 02 DEL CK 4023
Code of Criminal Procedure, 1973-Section 438, 41(A), 41APrevention of Corruption Act, 1988-Sections 7, 8, 9, 10, 12Indian Penal Code, 1860-Section 120B
High Courts17 Feb 2023Disposed Of
Prabhat Das Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4013
IPC-Sections 376, 376(i), 313, 417Cr.P.C.-Section 232CISF Rules, 2001-Rule 32(1) Schedule-1, 33(5), 34(iv), 36
High Courts17 Feb 2023Allowed
M. A. Ansari, Advocate Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4012
Air Force Act, 1950-Section 161(2)Pension Regulations for the Air Force, 1961 (Part-I)Right to Information Act, 2005
High Courts17 Feb 2023Dismissed
Harcharan Singh Vs Director Of Education & Ors.
Delhi High Court · (2023) 02 DEL CK 4007
CPC-Section 114, 151, Order 47 Rule 1
High Courts17 Feb 2023Disposed Of
Kedar Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4006
High Courts17 Feb 2023Disposed Of
Globus Real Infra Pvt Ltd Vs Additional Commissioner, CGST Appeals II
Delhi High Court · (2023) 02 DEL CK 4040
Central Goods and Services Tax Act, 2017-Section 54, 15, 7, 9, 13Insolvency and Bankruptcy Code, 2016-Section 7, 43
High Courts17 Feb 2023Dismissed
Pr. Commissioner Of Income Tax (Central)-2 Vs Victory Realtech Pvt. Ltd.
Delhi High Court · (2023) 02 DEL CK 3679
High Courts17 Feb 2023Disposed Of
Manoj Kumari Shukla & Anr. Vs Amol Garg
Delhi High Court · (2023) 02 DEL CK 3659
High Courts17 Feb 2023Dismissed
Shiwang Tripathi & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0130
Constitution Of India, 1950 — Article 14, 15, 16, 21Apprentices Act, 1961 — Section 22, 22(1), 22(2)
High Courts17 Feb 2023Dismissed
Iffco Tokio General Insurance Company Ltd Vs Satish Chander Madhok & Ors
Delhi High Court · (2023) 02 DEL CK 0129
Constitution Of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 173
High Courts17 Feb 2023Disposed Of
Ved Yada Vs State Of Nct Of Delhi
Delhi High Court · (2023) 02 DEL CK 0128
Constitution Of India, 1950 — Article 14, 19, 21Delhi Prison Rules, 2018 — Rule 101(2), 1082, 1084Indian Penal Code, 1860 — Section 34, 53, 302
High Courts17 Feb 2023Disposed Of
Taranjeet Singh Bagga@Sonu Singh Vs Serious Fraud Investigation Office
Delhi High Court · (2023) 02 DEL CK 0127
Code Of Criminal Procedure, 1973 — Section 88, 167(2), 170, 438, 439, 440Companies Act, 2013 — Section 212, 212(6), 212(6)(ii), 212(7), 447 Prevention of Money Laundering Act, 2002 — Section 45, 50
High Courts17 Feb 2023Disposed Of
CT/CD Siddant Sindhu Vs Union Of India And Ors.
Delhi High Court · (2023) 02 DEL CK 0126
High Courts17 Feb 2023Disposed Of
Ramakant Shandilya Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0125