High Courts20 Feb 2023Dismissed
National Highways Builders Federation & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3773
Prevention of Corruption Act, 1988Indian Penal Code, 1860General Financial Rules, 2017-Rule 151, 175
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,986 of 6,863
High Courts20 Feb 2023Allowed
Ahsan Ali Lone Vs Jamia Millia Islamia & Ors.
Delhi High Court · (2023) 02 DEL CK 3769
High Courts20 Feb 2023Partly Allowed
TTK Prestige Ltd Vs K K And Company Delhi Pvt Ltd & Ors.
Delhi High Court · (2023) 02 DEL CK 3791
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XI Rule 1 Sub-Rule 7, XI Rule 1 Sub-Rule 10, I Rule 10Trade Marks Act, 1999-Section 34Commercial Courts Act, 2015
High Courts20 Feb 2023
National Highways Authority Of India Vs M/s Patel KNR Heavy Infrastructure Pvt. Ltd
Delhi High Court · (2023) 02 DEL CK 3827
Arbitration & Conciliation Act, 1996-Section 18, 28(1)(a), 28(3), 31(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 48, 48(2)(b)(ii), 75, 81
High Courts20 Feb 2023Disposed Of
M/s Manraj Enterprises Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3823
Arbitration and Conciliation Act, 1996-Section 11, 16, 12(5) read with Seventh Schedule, 21, 12(1)The Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts20 Feb 2023Disposed Of
M/s Manraj Enterprises Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3821
Arbitration and Conciliation Act, 1996-Section 11, 12(1), 12(5), 21, Schedule V to VIIThe Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts20 Feb 2023Dismissed
Atcom Technology Co. Ltd. Vs Rahul Gupta & Ors.
Delhi High Court · (2023) 02 DEL CK 3810
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XI Rule 1, XI Rule 1(5), XI Rule 1(10), XI Rule 1(x), XIII Rule 2, VIII Rule 1, VII Rule 14(3)Delhi High Court (Original Side) Rules, 2018-Rule 3, 4(e), 14 in Chapter VII
High Courts20 Feb 2023Disposed Of
Vikas Pandey Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 02 DEL CK 3834
Cr.P.C.-Sections 439, 161IPC, 1860-Sections 307, 34Arms Act, 1959-Sections 25, 27
High Courts20 Feb 2023Disposed Of
Kaustav Mohan Dhar & Ors. Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3831
Cr.P.C.-Section 482Constitution of India-Article 227Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B
High Courts20 Feb 2023Disposed Of
Vikrant Shridharrao Deshmukh Vs Central Bureau Of Investigation
Delhi High Court · (2023) 02 DEL CK 3829
Code of Criminal Procedure (Cr.P.C.)-Section 70(2)
High Courts20 Feb 2023Disposed Of
Attaullah Khan Vs Satyawati College & Anr.
Delhi High Court · (2023) 02 DEL CK 3903
Cr.P.C.-Section 154, 156(3)Recruitment Rules (Non-Teaching Employees), 2020
High Courts20 Feb 2023Dismissed
Narinder Kumar Chaudhary Vs Rajesh
Delhi High Court · (2023) 02 DEL CK 3902
CPC-Order 37, 37 Rule 3(5)Negotiable Instruments Act, 1881-Section 118, 138, 139
High Courts20 Feb 2023Disposed Of
HC/M Kushalveer Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3939
High Courts20 Feb 2023Disposed Of
Pr. Commissioner Of Income Tax-7 Vs M/S Sterling Agro Industries Ltd
Delhi High Court · (2023) 02 DEL CK 3912
Income Tax Act, 1961-Section 80IA, 80IA(1), 80IA(2), 80IA(4), 80IA(5), 139, 143(2), 143(3), 260A
High Courts20 Feb 2023Disposed Of
M/s Gold Croft Properties Pvt. Ltd. Vs Directorate Of Enforcement
Delhi High Court · (2023) 02 DEL CK 3986
Prevention of Money Laundering Act, 2002-Section 6(7), 6(2), 6, 7, 26Constitution of India-Article 226
High Courts20 Feb 2023
Pooja Vs State Of GNCT Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3985
Disaster Management Act, 2005
High Courts20 Feb 2023Dismissed
Mahanagar Telephone Nigam Ltd. Vs Om Prakash
Delhi High Court · (2023) 02 DEL CK 3962
Payment of Gratuity Act-Section 7(7), 2(e)CCS (Pension Rules), 1972
High Courts20 Feb 2023Disposed Of
Gore Lal Singh Vs Govt. Of NCT Of Delhi & Ors
Delhi High Court · (2023) 02 DEL CK 4049
Constitution of India-Articles 14 and 21Bombay Prevention of Begging ActDisability Act
High Courts20 Feb 2023Dismissed
Sonal Kanodia Vs Shri Ram Gupta & Anr.
Delhi High Court · (2023) 02 DEL CK 3664
CPC-Order VII Rule(s) 10 and 11
High Courts20 Feb 2023Dismissed
Sunil Vs Delhi Subordinate Selection Service Board (Government Of NCT Delhi)
Delhi High Court · (2023) 02 DEL CK 3662