COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 2,004 of 6,863

High Courts08 Feb 2023Allowed

Anubhav Jain Vs Satish Kumar Jain & Anr.

Delhi High Court · (2023) 02 DEL CK 4134

Trade Marks Act, 1999-Section 57, 57(1), 57(2), 9, 9(1), 9(1)(a), 34, 11, 20(1), 132, 18, 18(4), 18(5)Trade Marks Rules, 2017-Rule 25, 158, 33, 36, 33(8), 115, 34, 41Trade Marks Rules, 2002

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High Courts08 Feb 2023Partly Allowed

Hermes International & Anr. Vs Crimzon Fashion Accessories Private Limited

Delhi High Court · (2023) 02 DEL CK 4135

Trade Marks Act, 1999-Section 2(1)(zg), 11(6), 11(6)(i), 11(7)

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High Courts08 Feb 2023Allowed

Central Bureau Of Investigation Vs Abhishek Verma & Anr.

Delhi High Court · (2023) 02 DEL CK 4146

Cr.P.C.-Section 311, 161, 312, 273, 284, 285Indian Evidence Act-Section 65BVideo Conferencing Rules by the High Court of Delhi, New Delhi-Rule 5.3.11, 18

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High Courts08 Feb 2023Disposed Of

Mahinder Kumar Alias Mahinder Nikham & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 02 DEL CK 4151

Indian Penal Code-Sections 498A, 406, 34

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High Courts08 Feb 2023Dismissed

Ashu & Anr. Vs The State (Govt Of NCT Of Delhi)

Delhi High Court · (2023) 02 DEL CK 4155

IPC-Sections 376, 376D, 328, 506POCSO Act-Sections 6, 12Cr.P.C.-Section 311

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High Courts08 Feb 2023Disposed Of

Dharmender Gautam & Ors. Vs The State & Anr.

Delhi High Court · (2023) 02 DEL CK 4157

IPC-Section 354, 354(B), 324, 34Cr.P.C.-Section 482

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High Courts08 Feb 2023Disposed Of

Raman Bhuraria Vs Directorate Of Enforcement

Delhi High Court · (2023) 02 DEL CK 4162

IPC-Section 439CrPC-Section 482, 439, 161 to 164, 167, 173(2), 173(8), 436APrevention of Corruption Act, 1988-Section 13(2), 13(1)(d)

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High Courts08 Feb 2023Dismissed

Mukul Shyam Vs The Institute Of Chartered Accountants Of India

Delhi High Court · (2023) 02 DEL CK 4178

Constitution of India-Article 226

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High Courts08 Feb 2023Disposed Of

Jaidev Singh Kapoor Vs Guru Harkrishan Public School (New Delhi) Society & Ors.

Delhi High Court · (2023) 02 DEL CK 4182

Payment of Gratuity Act, 1972

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High Courts08 Feb 2023

Dinesh Sharma Vs Ramjas School & Ors.

Delhi High Court · (2023) 02 DEL CK 4185

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High Courts08 Feb 2023Disposed Of

Smt. Dulari Devi & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 4186

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High Courts08 Feb 2023Disposed Of

Amit Kumar Vs Punjab National Bank & Ors.

Delhi High Court · (2023) 02 DEL CK 4187

Punjab National Bank Officer Employees’ (Discipline and Appeal) Regulations, 1977-Regulation 4(j), 17

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High Courts08 Feb 2023Allowed

Rajat Enterprises Vs Govt. Of N.C.T. Of Delhi

Delhi High Court · (2023) 02 DEL CK 4200

Constitution of India-Articles 226 and 227

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High Courts08 Feb 2023Allowed

Shri Hukum Singh & Anr. Vs Union Of India

Delhi High Court · (2023) 02 DEL CK 4203

Railway Claims Tribunal Act, 1987-Section 23Motor Vehicles Act, 1988-Section 163ARailways Act, 1989-Section 123(c), proviso to Section 124A

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High Courts08 Feb 2023Allowed

Jindal Stainless Ltd. Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 4206

Foreign Trade (Development & Regulation) Act

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High Courts08 Feb 2023Dismissed

R.S. Misra Vs The Registrar, Supreme Court Of India

Delhi High Court · (2023) 02 DEL CK 4210

Right to Information Act, 2005-Section 2(j), 4, 4(2), (3) and (4), 7(9)Gujarat High Court Rules, 1993-Rule 151, 149 to 154Supreme Court Rules

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High Courts08 Feb 2023Disposed Of

Ahluwalia Contract (India) Ltd. Vs Union Of India

Delhi High Court · (2023) 02 DEL CK 4216

Arbitration and Conciliation Act, 1996-Section 34, 48, 18 and 34(2)(a)(iii), 34(2)(b)(ii), 48(2)(b)(ii), 34(2-A), 31(3), 28(3)

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High Courts08 Feb 2023Dismissed

PC Commissioner Of Income Tax – 20 Vs M/S Fish Poultry And Egg Marketing Committee

Delhi High Court · (2023) 02 DEL CK 4229

Income Tax Act, 1961-Section 10(26AAB), 143(3), 32Delhi Agricultural Produce Marketing (Regulation) Act, 1998-Section 2, 2(1)(a), ScheduleDelhi Agricultural Marketing (Regulation) Act 1976

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High Courts08 Feb 2023Dismissed

Union Of India Vs Pushkar Paint Industries

Delhi High Court · (2023) 02 DEL CK 4235

Arbitration and Conciliation Act, 1996-Section 11, 12, 14, 14(1)(a), 15, 18, 29A, 31(8), 31A, 32, 38, 39(1), 39(2), Fourth ScheduleArbitration and Conciliation (Amendment) Act, 2015

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High Courts08 Feb 2023Disposed Of

Anil Kumar Dubey Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 4236

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