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Delhi High Court judgments

1,37,242 judgments · page 2,007 of 6,863

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High Courts07 Feb 2023Disposed Of

Pr. Commissioner Of Income Tax-1 Vs M/s Athena Energy Ventures Pvt. Ltd.

Delhi High Court · (2023) 02 DEL CK 4062

Income Tax Act, 1961-Section 14AIncome Tax Rules, 1962-Rule 8DFinance Act, 2022
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High Courts07 Feb 2023Dismissed

Sandeep Garg Vs Shri Praveen Kumar Bansal & Anr.

Delhi High Court · (2023) 02 DEL CK 4085

Code of Civil Procedure, 1908-Order VIII Rule 1A, Section 151
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High Courts07 Feb 2023Dismissed

Harshul Saini Vs Indian Institute Of Technology (IIT) Delhi & Ors.

Delhi High Court · (2023) 02 DEL CK 4094

Constitution of India-Article 226, 142
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High Courts07 Feb 2023Dismissed

Dharamvir Udar & Ors. Vs Land Acquisition Collector (SW) & Ors.

Delhi High Court · (2023) 02 DEL CK 4112

Constitution of India-Article 226Land Acquisition Act, 1894-Section 4, 6, 11, 11A, 12(2), 17(1), 18, 23(1), 23(2)National Highways Act, 1956-Section 3A, 3G, 3E
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High Courts07 Feb 2023Partly Allowed

Aktiebolaget Volvo & Ors. Vs Volvo White Paints Industries & Ors.

Delhi High Court · (2023) 02 DEL CK 4115

Trade Marks Act, 1999-Section 2(1)(zg), 2(zg)Code of Civil Procedure-Order XIII A Rules 2, 3 and 6, XIII-A, Rule 3 of Order XIIIA, XIIIA, XXXIX Rules 1 and 2Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 27
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High Courts07 Feb 2023Allowed

MAS Developers Pvt. Ltd. Vs Magus Consortium Orchid Avenue (P) Ltd.

Delhi High Court · (2023) 02 DEL CK 4120

Arbitration and Conciliation Act, 1996-Sections 9, 30, 31, 31(3), 34, 34(4), 75, 81Indian Contract Act, 1872-Section 55Inland Water Disputes Tribunal Act
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High Courts07 Feb 2023

Casio Keisanki Kabushiki Kaisha D/B/A Casio Computer Co. Ltd. Vs Riddhi Siddhi Retail Venture & Anr.

Delhi High Court · (2023) 02 DEL CK 4128

Code of Civil Procedure, 1908 (CPC)-Order VIII Rule 1(3), XI Rule 1(10), XI Rule 1(4), XXXIX Rules 1 and 2, XXXIX Rule 4Commercial Courts Act, 2015Designs Act, 2000-Section 11(1), 23(c), 22(1), 22(3), 19, 19(1), 19(1)(b), 19(1)(c), 19(b), 4, 4(a), 4(b), 4(c), 2(a), 2(d), 2(g)
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High Courts07 Feb 2023Disposed Of

Ishwar Singh & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.

Delhi High Court · (2023) 02 DEL CK 4149

IPC-Section 498A, 406, 34The Dowry Prohibition Act, 1961-Section 4, 5
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High Courts07 Feb 2023Disposed Of

Gopal Sharma @ Mintu Vs State NCT Of Delhi

Delhi High Court · (2023) 02 DEL CK 4150

Cr.P.C.-Section 439IPC-Section 307
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High Courts07 Feb 2023

Vikramjeet Singh @ Vicky @ Tannu Vs State (NCT Of Delhi) & Ors.

Delhi High Court · (2023) 02 DEL CK 4153

IPC-Section 323, 376POCSO-Section 6
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High Courts07 Feb 2023Allowed

K. Sreedharan Vs Govt. Of NCT Of Delhi, Through Secretary (Education) & Ors.

Delhi High Court · (2023) 02 DEL CK 4176

Delhi School Education Rules, 1973-Rule 96(3)
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High Courts07 Feb 2023Disposed Of

Malay Pandey Vs Dedicated Freight Corridor Corporation Of India Ltd.

Delhi High Court · (2023) 02 DEL CK 4183

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High Courts07 Feb 2023Disposed Of

Sunita Pal & Ors. Vs Union Of India & Anr.

Delhi High Court · (2023) 02 DEL CK 4201

Railway Claims Tribunal Act, 1987-Section 23
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High Courts07 Feb 2023Allowed

M/S Oasis Projects Ltd Vs Managing Director, National Highway And Infrastructure Development Corporation Limited

Delhi High Court · (2023) 02 DEL CK 4212

Arbitration and Conciliation Act, 1996-Section 11(6), 73, 77, 11, 12, Schedule IV
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High Courts07 Feb 2023Dismissed

Bank Of Baroda Erstwhile Vijaya Bank Vs M/s Aggarwal Agencies Pvt. Ltd.

Delhi High Court · (2023) 02 DEL CK 4218

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High Courts07 Feb 2023Dismissed

Sandeep Singh Vs Hindustan Spirits Ltd.

Delhi High Court · (2023) 02 DEL CK 4222

Code of Civil Procedure, 1908-Order XII Rule 6, Section 151, VIII Rule 6Insolvency & Bankruptcy Code, 2010-Section 9Companies Act, 1948
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High Courts07 Feb 2023Allowed

R & A Infracon Pvt. Ltd. Vs Hindustan Spirits Ltd.

Delhi High Court · (2023) 02 DEL CK 4230

Code of Civil Procedure, 1908-Order XII Rule 6, Section 151
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High Courts07 Feb 2023

Chatur Sain Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 02 DEL CK 4242

Maintenance and Welfare of Parents and Senior Citizens Act, 2007
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High Courts07 Feb 2023Disposed Of

Bharat Peraj Bhanushali Vs Union Of India & Anr.

Delhi High Court · (2023) 02 DEL CK 4248

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High Courts07 Feb 2023

Mangal Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 4249

Patents Act, 1970
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