High Courts07 Feb 2023Allowed
Royal Electrical Company Vs Govt. Of N.C.T. Of Delhi
Delhi High Court · (2023) 02 DEL CK 4251
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,008 of 6,863
High Courts07 Feb 2023Disposed Of
Dharmveer Vs Central Information Commission & Anr.
Delhi High Court · (2023) 02 DEL CK 4253
RTI Act, 2005-Section 8(1)(j)
High Courts07 Feb 2023Disposed Of
M/S R & R Enterprises Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4254
High Courts07 Feb 2023Disposed Of
M/S Highways Engineering Consultant Vs National Highways And Infrastructure Development Corporation Limited (NHIDCL) & Anr.
Delhi High Court · (2023) 02 DEL CK 4257
High Courts07 Feb 2023Dismissed
Abhijit Mishra Vs Dr. Subash Vijayran
Delhi High Court · (2023) 02 DEL CK 4267
Advocates Act, 1961-Section 35, 29, 32Contempt of Courts Act, 1971
High Courts07 Feb 2023Disposed Of
Sr.Sephy Vs CBI & Ors.
Delhi High Court · (2023) 02 DEL CK 4268
Constitution of India-Article 14, 19, 20(1), 20(3), 21, 22, 32, 226, 227Code of Criminal Procedure, 1973-Section 53, 53-A, 54, 161IPC-Section 302, 375
High Courts07 Feb 2023Dismissed
Kidde India Ltd. Vs National Thermal Power Corpn. Ltd.
Delhi High Court · (2023) 02 DEL CK 4305
Arbitration Act, 1940-Section 33, 37(1), 37(3), 8, 20, 28, 8(2)Limitation Act, 1963-Article 137Arbitration and Conciliation Act, 1996-Section 21, 43(2), 11
High Courts07 Feb 2023Dismissed
My Preferred Transformation And Hospitality Pvt Ltd & Anr. Vs Faridabad Implements Pvt Ltd
Delhi High Court · (2023) 02 DEL CK 4310
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 43, 43(1)Limitation Act, 1963-Section 2(j), 3(1), 4, 4 to 24, 5, 6General Clauses Act, 1897-Section 10, 10(1), 10(2)
High Courts07 Feb 2023Allowed
M/s Sun Aviation Pvt. Ltd. Vs Commissioner Of Customs (Export)
Delhi High Court · (2023) 02 DEL CK 4311
Customs Act, 1962-Section 114AA, 153, 153(1), 153(1)(b), 153(2), 153(3)General Clauses Act, 1897-Section 27Indian Evidence Act, 1872-Section 114
High Courts07 Feb 2023Dismissed
Narender & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4313
National Highways Act, 1956-Section 3G(2), 3G(4)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Sections 12, 13, 26 to 31Arbitration and Conciliation Act-Section 30
High Courts07 Feb 2023Dismissed
Karanti Goyal Vs Ministry Of Environment Forests Climate Change & Anr.
Delhi High Court · (2023) 02 DEL CK 4316
Indian Forest Service Examination Rules, 2014-Rules 18, 19, Appendix III (clauses 2 and 7)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(t)
High Courts07 Feb 2023Disposed Of
Ram Nagina Prasad & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4362
Central Secretariat Service Rules, 1962-Section 11(3)CSS Rules, 2009CCS Rules
High Courts07 Feb 2023Disposed Of
M/S KBG Engineers Vs Delhi State Industrial And Infrastructure Development Corporation Ltd
Delhi High Court · (2023) 02 DEL CK 4351
Arbitration and Conciliation Act, 1996-Section 11, 12, Fourth ScheduleLimitation Act, 1963-Sections 18 and 19
High Courts07 Feb 2023Disposed Of
Delhi State Legal Services Authority Through Member Secrtary Vs Cheif Public Information Officer (CIPO) & Ors.
Delhi High Court · (2023) 02 DEL CK 4347
Right to Information Act, 2005Juvenile Justice Act, 2015-Section 99(2), 99IPC-Sections 323, 341, 379, 356, 34
High Courts07 Feb 2023Dismissed
M/s Ionic MSM Ltd. Vs Smt Sita Devi Th. LR Subodh Kumar Jain
Delhi High Court · (2023) 02 DEL CK 4344
CPC-Section 114, Order 12 Rule 6, XV-A, 6 Rule 17, 151, 22 Rule 1, 20 Rule 12
High Courts07 Feb 2023Allowed
Shokeen Vs M/s Oriental Insurance Co Ltd & Anr
Delhi High Court · (2023) 02 DEL CK 4343
Employees' Compensation Act, 1923-Section 30, 22Workmen's Compensation Rules, 1924-Rule 24(2)
High Courts07 Feb 2023Disposed Of
Vipin Singh Vs State & Anr.
Delhi High Court · (2023) 02 DEL CK 4338
Code of Criminal Procedure, 1973-Section 439, 164, 161Indian Penal Code, 1860-Section 363, 366, 376, 506Protection of Children From Sexual Offences Act, 2012-Section 6, 29, 3, 5, 7 and 9
High Courts07 Feb 2023
SNS Products Private Limited Vs Ijaz Uddin
Delhi High Court · (2023) 02 DEL CK 4336
Code of Civil Procedure, 1908-Order VIII Rule 1, VIII Rule 10, XXXIX Rules 1 & 2Delhi High Court (Original Side) Rules, 2018-Chapter VII Rule 5
High Courts07 Feb 2023Dismissed
Karanti Goyal Vs Ministry Of Environment Forests Climate Change & Anr.
Delhi High Court · (2023) 02 DEL CK 0047
Indian Forest Service Examination Rules, 2014 — Rule 18, 19Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(t)
High Courts07 Feb 2023Disposed Of
Sr.Sephy Vs CBI & Ors.
Delhi High Court · (2023) 02 DEL CK 0046
Constitution Of India, 1950 — Article 14, 19, 20(1), 20(3), 21, 22, 32, 226, 226(1), 226(2), 227Indian Penal Code, 1860 — Section 302, 375Protection of Human Rights Act, 1993 — Section 12, 12(a)