High Courts15 May 2023Disposed Of
Sesame Workshop Initiatives (India) Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1184
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,848 of 6,818
High Courts15 May 2023Disposed Of
M J Prasad Vs Garrison Engineer Central & Ors.
Delhi High Court · (2023) 05 DEL CK 1203
Delhi Land Reforms Act, 1954-Section 136, 146Industrial Disputes Act, 1947-Section 29, 2(ra), Item No. 13 of the Fifth Schedule, 25U, 33C(1), 33C(2), 10(1), 25F, 25G, 25H, Chapter V-A, Chapter V-BCCS (TS) Rules, 1965-Sub-Rule 1 of Rule 5
High Courts15 May 2023Disposed Of
Data Ram Sons Pvt Ltd Vs Assistant Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 05 DEL CK 1207
Income Tax Act, 1961-Section 148A(d), 148A(b), 148, 147-148
High Courts15 May 2023Disposed Of
Paliwal Infrastructure Private Limited Vs Principal Commissioner Of Income Tax, PCIT, Delhi - 7 & Anr.
Delhi High Court · (2023) 05 DEL CK 1208
Income Tax Act, 1961-Section 264, 143(3), 254, 144B, 36(1)(iii)
High Courts15 May 2023Disposed Of
Ravina Bansal Vs Income Tax Officer Ward 29(1) & Anr.
Delhi High Court · (2023) 05 DEL CK 1194
Income Tax Act, 1961-Section 148A(d), 148, 148A(b)
High Courts15 May 2023Disposed Of
IJM Dewas (Mauritius) Ltd Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1210
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts15 May 2023Disposed Of
IJM Rewa (Mauritius) Ltd Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1212
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts15 May 2023Disposed Of
Majestic Handicraft Private Limited Vs Dy. Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1213
Income Tax Act, 1961-Section 148, 143(3), 148A(b), 148A(d)
High Courts15 May 2023
Dhananjay Rathi Vs Shree Vasu Steels Private Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 1219
Code of Civil Procedure, 1908 (CPC)-Order VI Rule 17, XXVI Rules 9, 10, 16(a) & (c) and 19(2)(c), XXXIX Rules 1, 2, 4, 9Trade Mark Act-Section 124(1)(b)(ii), 2(1)(r), 29(1), 28(3), 30(2)(e), 12
High Courts15 May 2023Disposed Of
Baliram Singh Vs Radiant Cash Management Services Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1246
Registration Act 1908-Section 49
High Courts15 May 2023Dismissed
Preeti Kate & Anr. Vs Govt of NCT of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1265
Constitution of India-Article 226
High Courts15 May 2023
Astrazeneca AB & Anr. Vs Westcoast Pharmaceutical Works Limited
Delhi High Court · (2023) 05 DEL CK 1295
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10, XIIIA Rule 3, Section 10, 20, 151Patents Act-Section 11A, 11A(3), 25, 25(1), 25(2), 27(2), 47, 48, 64, 64(1)Arbitration and Conciliation Act, 1996-Section 7(2), 8, 11, 11(6-A), 16, 45
High Courts15 May 2023Dismissed
Gagan Sharma Vs The Secretary, Services Department Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1374
Constitution of India-Articles 14, 16, 226
High Courts15 May 2023Allowed
Dr. Mahavir Singh Kalon Vs University Of Delhi Through Its Registrar & Ors.
Delhi High Court · (2023) 05 DEL CK 1376
UGC (Minimum Qualifications for Appointment of Teachers and other Academic Staff in University and Colleges and Measures for the Maintenance of Standard in Higher Education), Regulations 2010Regulations 2018Constitution of India-Article 14
High Courts15 May 2023Dismissed
Sandeep Gupta Vs Shri Ram Steel Traders & Anr.
Delhi High Court · (2023) 05 DEL CK 1382
Negotiable Instrument Act, 1881-Section 138, 141, 141(1), 141(2), 142, Chapter XVIIInsolvency and Bankruptcy Code-Section 14, 14(1)(a), 31, 38 to 41, 94, 95, 96
High Courts15 May 2023Dismissed
Absogain Retail Solutions Vs Puma SE
Delhi High Court · (2023) 05 DEL CK 1432
Code of Civil Procedure, 1908-Order XIV Rule 4Indian Evidence Act-Section 85
High Courts15 May 2023Dismissed
Kavita Vs Delhi High Court & Anr.
Delhi High Court · (2023) 05 DEL CK 1428
Constitution of India-Article 14
High Courts15 May 2023
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1504
New Drugs and Clinical Trial Rules, 2019
High Courts15 May 2023Disposed Of
Sunil Rawat Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1508
Companies Act, 2013-Section 248
High Courts15 May 2023Disposed Of
The Commissioner Of Income Tax - International Taxation – 3 Vs Sumitomo Coporation
Delhi High Court · (2023) 05 DEL CK 1538
Income Tax Act-Section 195, 195(2), 199, 203, Chapter XVII, 60, 61, 64, 93, 94