High Courts16 May 2023Disposed Of
Shajan Jacob Vs Reserve Bank Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1454
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,846 of 6,818
High Courts16 May 2023Disposed Of
Vineet Gupta Vs Reserve Bank Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1456
Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts16 May 2023Dismissed
Yogesh Bansal alias Kake Vs The State Govt Of Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 1467
Indian Penal Code, 1860-Section 302, 307Arms Act 1959-Section 25, 27Code of Criminal Procedure, 1973-Section 161
High Courts16 May 2023Dismissed
Dev Sharan Vs State
Delhi High Court · (2023) 05 DEL CK 1478
The Indian Penal Code, 1860-Sections 363, 302 and 304Cr.P.C.-Section 313
High Courts16 May 2023Disposed Of
Wadia Techno-Engineering Services Limited Vs Director General Of Married Accommodation Project & Anr.
Delhi High Court · (2023) 05 DEL CK 1521
Arbitration and Conciliation Act 1996-Section 13, 13(4), 16, 23(4), 29A, 29A(1), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 29A(8), 29A(9), 34Constitution of India-Article 227Arbitration and Conciliation (Amendment) Act, 2015
High Courts16 May 2023Allowed
Ram Naresh Maurya & Anr. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1606
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts16 May 2023Disposed Of
Mohammad Adnan Vs Reserve Bank Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1627
CPC-Order-1 Rule-10
High Courts16 May 2023Disposed Of
Mohsin Akhtar & Anr. Vs ICICI Bank & Ors.
Delhi High Court · (2023) 05 DEL CK 1638
Due to Banks and Financial Institutions Act, 1993
High Courts16 May 2023Disposed Of
Hridesh Kumar Pathak Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1609
High Courts16 May 2023Disposed Of
Rajesh Shukla & Anr. Vs UCO Bank & Anr.
Delhi High Court · (2023) 05 DEL CK 1642
High Courts16 May 2023Allowed
Sh. Chhatter Pal & Ors. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1646
Code of Criminal Procedure, 1973-Section 482, 160, 125Indian Penal Code, 1860-Sections 498A, 406, 34, 323, 506Hindu Marriage Act-Section 13(B)(1), 13(B)(2), 9
High Courts16 May 2023Disposed Of
Ramesh Wadhera Vs State
Delhi High Court · (2023) 05 DEL CK 1650
Code of Criminal Procedure, 1973-Section 482, 374Indian Penal Code, 1860-Section 325, 307Arms Act, 1959-Section 27/54/59
High Courts16 May 2023Disposed Of
Anand Kumar Vs Director General CISF & Ors.
Delhi High Court · (2023) 05 DEL CK 1655
High Courts16 May 2023Disposed Of
Vijay Pratap Singh Chauhan Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1677
High Courts16 May 2023Disposed Of
Davinder Kaur Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1678
High Courts16 May 2023Disposed Of
Harmeet Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 1679
High Courts16 May 2023Disposed Of
Nirmal Chandra Mandal Vs DG CISF & Ors.
Delhi High Court · (2023) 05 DEL CK 1680
High Courts16 May 2023Disposed Of
Gaurav Kumar Sonu Vs DG CISF & Ors.
Delhi High Court · (2023) 05 DEL CK 1682
Constitution of India
High Courts16 May 2023Dismissed
Meet Malhotra Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2023) 05 DEL CK 1652
Arms Act-Section 2(1)(a), 3, 3(2), 3(3), 4, 5, 6, 10, 12, 13, 13(2-A), 13(3), 21, 41Arms (Amendment) Act, 1983Arms (Amendment) Act, 2019
High Courts16 May 2023Disposed Of
Sidhivinayak Chemtech Private Limited Through Its Authorized Representative Vs Principal Commissioner, CGST, Meerut & Ors.
Delhi High Court · (2023) 05 DEL CK 1741
Companies Act, 1956Constitution of India-Article 226Income Tax Act, 1961