High Courts16 May 2023Disposed Of
Rita Saxena Vs Center For Railway Information Systems
Delhi High Court · (2023) 05 DEL CK 1769
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,847 of 6,818
High Courts16 May 2023Disposed Of
Harmeet Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0124
High Courts16 May 2023Disposed Of
Anand Kumar Vs Director General CISF And Ors
Delhi High Court · (2023) 05 DEL CK 0123
High Courts16 May 2023Disposed Of
Gaurav Kumar Sonu Vs DG CISF And Ors
Delhi High Court · (2023) 05 DEL CK 0122
High Courts16 May 2023Disposed Of
Davinder Kaur Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0121
High Courts16 May 2023Dismissed
Ashok & Ors Vs Khyali Ram & Ors.
Delhi High Court · (2023) 05 DEL CK 0120
Code Of Civil Procedure, 1908 — Section 2(2), 47, Order 6 Rule 4, Order 1 Rule 10(2), Order 6 Rule 17, Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(2), Order 21 Rule 32(3), Order 21 Rule 32(4), Order 21 Rule 32(5), Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101Specific Relief Act, 1963 — Section 6Code of Civil Procedure (Amendment) Act, 2002 — Section 16(2)(b), 100A
High Courts16 May 2023Dismissed
Raju Yada Vs State Of Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0119
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 10, 16, 29Indian Penal Code, 1860 — Section 109, 120B, 342, 370, 375, 376, 376D, 506
High Courts16 May 2023Dismissed
Yogesh Bansal Alias Kake Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 05 DEL CK 0118
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 161Arms Act, 1959 — Section 25, 27
High Courts16 May 2023Disposed Of
Nirmal Chandra Mandal Vs DG CISF And Ors.
Delhi High Court · (2023) 05 DEL CK 0117
High Courts16 May 2023Disposed Of
Vijay Pratap Singh Chauhan Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0116
High Courts16 May 2023Disposed Of
Dhirendra Prakash Saxena Vs Directorate Of Revenue Intelligence.
Delhi High Court · (2023) 05 DEL CK 0115
Indian Penal Code, 1860 — Section 34, 302, 307Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(viid), 9A, 22, 25, 25A, 29, 37, 67
High Courts16 May 2023Dismissed
Royal Sundaram General Insurance Company Limited Vs Krishan Pal
Delhi High Court · (2023) 05 DEL CK 0105
Code Of Civil Procedure, 1908 — Section 104, 151, Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts16 May 2023Allowed
Neha & Ors Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0104
Railway Claims Tribunal Act, 1987 — Section 23
High Courts16 May 2023Dismissed
Dev Sharan Vs State
Delhi High Court · (2023) 05 DEL CK 0092
Indian Penal Code, 1860 — Section 302, 304, 363Code Of Criminal Procedure, 1973 — Section 313
High Courts15 May 2023Dismissed
J.C. Flowers Asset Reconstruction Private Limited Acting In Its Capacity As Trustee Of JCF Yes Trust 2022-23/14 Vs Directorate Of Enforcement, (Through The Deputy Director) & Ors.
Delhi High Court · (2023) 05 DEL CK 1073
Prevention of Money Laundering Act, 2002-Section 26, 25, 13(2)Constitution of India-Article 226, 12
High Courts15 May 2023Disposed Of
Avtar Singh Vs Govt Of Nct Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1096
Constitution of India-Article 226CPC-Section 151Land Acquisition Act, 1894-Section 31
High Courts15 May 2023Allowed
Neelam & Anr. Vs Pradeep Birman
Delhi High Court · (2023) 05 DEL CK 1138
CrPC-Section 125, 488Protection of Women Against Domestic Violence Act, 2005Family Court Act, 1984
High Courts15 May 2023Partly Allowed
Sh. Anil Kumar Jain & Anr. Vs Bhagwan Mahavir Memorial Samiti & Ors.
Delhi High Court · (2023) 05 DEL CK 1122
Code of Civil Procedure, 1908-Order I Rule 8, I Rule 1, XXIII Rule 1, XXIII Rule 3The Societies Registration Act, 1860
High Courts15 May 2023Disposed Of
Deepak Aggarwal Vs Mukesh Aggarwal & Anr.
Delhi High Court · (2023) 05 DEL CK 1145
CPC, 1908-Order VII Rule 11
High Courts15 May 2023Disposed Of
Bharat Agarwal & Ors. Vs NMDC Limited
Delhi High Court · (2023) 05 DEL CK 1162
Code of Civil Procedure, 1908-Section 151