High Courts15 May 2023
Suman & Anr Vs Hasrat Ali & Ors (National Insurance Co. Ltd)
Delhi High Court · (2023) 05 DEL CK 1588
Motor Vehicles Act-Section 173
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,849 of 6,818
High Courts15 May 2023Disposed Of
Harpreet Mehta Vs Anurag Mehta
Delhi High Court · (2023) 05 DEL CK 1605
Hindu Marriage Act, 1955-Section 24
High Courts15 May 2023Disposed Of
Harpreet Mehta Vs Anurag Mehta
Delhi High Court · (2023) 05 DEL CK 1607
Hindu Marriage Act, 1955-Section 24
High Courts15 May 2023Disposed Of
Prem Nath Mishra Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2023) 05 DEL CK 1615
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts15 May 2023Disposed Of
Jagdish Narayan Pandey Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2023) 05 DEL CK 1616
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts15 May 2023Dismissed
Praveen Kumar Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1644
Limitation Act-Section 5Code of Criminal Procedure, 1973-Section 482, 438, 156(1), 155(2)Indian Penal Code, 1860-Section 323, 341, 506
High Courts15 May 2023Disposed Of
Rajesh Kumar Khatri Vs State Of Delhi Thr CBI
Delhi High Court · (2023) 05 DEL CK 1647
Code of Criminal Procedure, 1973-Section 482, 311Evidence Act-Section 138
High Courts15 May 2023Dismissed
Deepak & Anr. Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1648
Code of Criminal Procedure Code-Section 482, Chapter XIV, 156(1), 155(2)Indian Penal Code, 1860-Sections 365/392/411/34Constitution of India-Article 226
High Courts15 May 2023Disposed Of
B.K. Mandal Under Secretary Ministry Of Housing And Urban Affairs Vs Delhi Urban Shelter Improvement Board Through Its Director Rehabilitation & Ors.
Delhi High Court · (2023) 05 DEL CK 1667
High Courts15 May 2023
Ram Prakash Choudhary Vs The State & Anr.
Delhi High Court · (2023) 05 DEL CK 1669
Contempt Court Act-Section 19
High Courts15 May 2023Disposed Of
Sachin Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1671
High Courts15 May 2023Disposed Of
Manpreet Singh & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2023) 05 DEL CK 1675
High Courts15 May 2023Disposed Of
Hanwant Singh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1676
CCS (Pension) Rules, 1972
High Courts15 May 2023
Microsoft Technology Licensing, LLC Vs The Assistant Controller Of Patents And Designs
Delhi High Court · (2023) 05 DEL CK 1719
Patents Act, 1970-Section 3(k), 3, 10(4)(c), 12(2), 13(2), 15, 28, 68, 125 to 132Indian Patents and Designs Act, 1911Patents (Amendment) Act, 2002
High Courts15 May 2023Disposed Of
M/S Hari Chand Shri Gopal Vs Shib Sakti Gopla Zarda Factory
Delhi High Court · (2023) 05 DEL CK 1720
Trademarks Act, 1999-Section 132
High Courts15 May 2023Disposed Of
Vivek Trivedi Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1723
Constitution of India-Article 226Street Vendors {Protection of Livelihood and Regulation of Street Vending} Act 2014-Section 3(3)Delhi Street Vendors (Protection of livelihood and regulation of street vending) Rules, 2017
High Courts15 May 2023Disposed Of
Naval Yadav Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1724
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts15 May 2023Disposed Of
Vinod Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1726
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act 2014-Section 3(3)Delhi Street Vendors (Protection of livelihood and regulation of street vending) Rules, 2017
High Courts15 May 2023Partly Allowed
Bhagwan Singh Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1727
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts15 May 2023Allowed
Hans Uttam Finance Limited Vs Principal Commissioner Of Central Excise, Goods And Service Tax, Delhi South Commissionerate & Ors.
Delhi High Court · (2023) 05 DEL CK 1733
Finance Act, 1994-Chapter V, Sections 72, 73, 73A, 73(1), proviso to Section 73(1), 75, 76, 121(r)Finance Act (No.2), 2019-Chapter V, Sections 120 to 135, 120(1), 121(r), 122, Clause (c) of Section 122, 123, (c) of Section 123, 125, 125(1), 132, 133Finance Act, 2013-Chapter VI