High Courts17 May 2023Dismissed
Ms. Poonam Gupta Vs Dr. Ajay Kumar Shaw
Delhi High Court · (2023) 05 DEL CK 1608
Domestic Violence ActIPC-Sections 498A, 406 and 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,844 of 6,818
High Courts17 May 2023Disposed Of
Frank Chidi Nwabugw Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 1645
Code of Criminal Procedure, 1973-Sections 439, 482, 436A, 309Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(c), 23(c), 29, 21, 23, 67, 37, 19, 24, 27A, 31, 31-A
High Courts17 May 2023Disposed Of
Surender Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1674
Central Civil Services (Classification, Control & Appeal) Rules 1965-Rule 14(2)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act & Rules
High Courts17 May 2023Disposed Of
Prince Sah Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1683
High Courts17 May 2023Allowed
Mohd Kamran Khan Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1725
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts17 May 2023
Vidha Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2023) 05 DEL CK 1735
Constitution of India, 1950-Article 226
High Courts17 May 2023Disposed Of
M/s JOP International Limited Vs M/s Multifold Group Contractor And Engineers
Delhi High Court · (2023) 05 DEL CK 1740
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 34(1), 34(2), 34(2)(a), 34(3), 34(4)Indian Evidence Act, 1872-Section 65BArbitration and Conciliation (Amendment) Act, 2019
High Courts17 May 2023Dismissed
Mustafa Tyagi Vs State (N.C.T. Of Delhi)
Delhi High Court · (2023) 05 DEL CK 0114
Indian Penal Code, 1860 — Section 34, 302, 307Code Of Criminal Procedure, 1973 — Section 82, 161, 438Arms Act, 1959 — Section 25, 27, 54, 59
High Courts17 May 2023Disposed Of
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Cipla Limited
Delhi High Court · (2023) 05 DEL CK 0113
Court Fees Act, 1870 — Section 16
High Courts17 May 2023
Bristol Myers Squibb Holdings Ireland Unlimited Company & Ors Vs Ngle Bio Pharma & Ors
Delhi High Court · (2023) 05 DEL CK 0112
Court Fees Act, 1870 — Section 16
High Courts17 May 2023Disposed Of
Chetna Rathee Vs Chahit Kundu
Delhi High Court · (2023) 05 DEL CK 0111
High Courts17 May 2023Disposed Of
Prince Sah Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0110
High Courts17 May 2023Disposed Of
Surender Singh Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0109
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(2)
High Courts16 May 2023Disposed Of
Sanjay Sharma Vs M/S New India Ass Co Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 1078
Code of Civil Procedure, 1908-Sections 114, 151, 152Motor Vehicles Act, 1988-Sections 147, 147(1), 147(2), 147(2)(a), 147(2)(b), 169(1)
High Courts16 May 2023Dismissed
Naresh Pal Vs Food Corpn. Of India
Delhi High Court · (2023) 05 DEL CK 1079
Industrial Disputes Act, 1947-Section 2 (oo), 2 (oo) (bb), 25-F, 25-G, 25-HIndustrial Employment (Standing Orders) Act, 1946Minimum Wages Act
High Courts16 May 2023Disposed Of
Pavitra Padinjaroot Vs Government Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1108
High Courts16 May 2023Disposed Of
Lekh Raj Vs Rita & Ors.
Delhi High Court · (2023) 05 DEL CK 1164
CPC, 1908-Order XVIII Rule 17
High Courts16 May 2023Disposed Of
M/s. M.S. Engineers India Pvt. Ltd. Vs Marion Wuerth India Pvt. Ltd.
Delhi High Court · (2023) 05 DEL CK 1161
High Courts16 May 2023Disposed Of
M/S MN Automobile Private Limited Vs Guriqbal Singh & Anr.
Delhi High Court · (2023) 05 DEL CK 1160
Code of Civil Procedure, 1908-Order VIII Rule 1, Section 151Commercial Courts Act, 2015
High Courts16 May 2023Disposed Of
Mohit Bhanot Vs Anupam Batura
Delhi High Court · (2023) 05 DEL CK 1157
CPC, 1908-Section 151