High Courts17 May 2023Dismissed
Kotak Mahindra Bank Ltd. Vs Narendra Kumar Prajapat
Delhi High Court · (2023) 05 DEL CK 1185
Arbitration and Conciliation Act, 1996-Section 12(5), Seventh Schedule, 14(1)(a), 13, 14(2), 36
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Delhi High Court judgments
1,36,357 judgments · page 1,843 of 6,818
High Courts17 May 2023Allowed
M/s Green Facade Solutions Pvt Ltd Vs M/s Odeon Builders Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1189
Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order VII Rule 11, XIII-A Rule 2, XIII-A Rule 3, XIII-A Rule 4, XIII-A Rule 4(2), XIII-A Rule 4(3), XXXVII, XV-A, Sections 35 and 35A
High Courts17 May 2023Disposed Of
Dr. Willmar Schwabe India Private Limited Vs Additional Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 05 DEL CK 1214
Income Tax Act, 1961-Section 148, 147 (first proviso), 143(3), 194H, 40(a)(i)
High Courts17 May 2023Disposed Of
Raj Birbal Vs Assistant Commissioner Of Income Tax Circle -61(1) & Ors.
Delhi High Court · (2023) 05 DEL CK 1215
Income Tax Act, 1961-Section 148, 143(1), 143(3), 2(40), 147 read with clause (b) of Explanation 2, 151(2)
High Courts17 May 2023Disposed Of
Principal Commissioner Of Income Tax, Delhi -4 Vs Nestle India Ltd
Delhi High Court · (2023) 05 DEL CK 1216
Income Tax Act-Section 14A, 32Income Tax Rules, 1962-Rule 8D
High Courts17 May 2023Disposed Of
Dr. Willmar Schwabe India Private Limited Vs Additional Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 05 DEL CK 1217
Income Tax Act, 1961-Section 148, 147, 72(3), 248Finance Act, 1996Finance Act, 2001
High Courts17 May 2023Disposed Of
Sanshu Khurana Vs Kimsi Singla
Delhi High Court · (2023) 05 DEL CK 1248
Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act, 1955-Sections 13(1)(ia), 13(1)(ib), 13B(1), 13B(2)
High Courts17 May 2023Disposed Of
Union Of India Vs Dr. M.C. Mehanathan & Anr.
Delhi High Court · (2023) 05 DEL CK 1273
High Courts17 May 2023Disposed Of
Bristol Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Angle Bio Pharma & Ors.
Delhi High Court · (2023) 05 DEL CK 1293
Court Fees Act, 1870-Section 16
High Courts17 May 2023
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Cipla Limited
Delhi High Court · (2023) 05 DEL CK 1302
Court Fees Act, 1870-Section 16CPC-Order XXXIX Rules 1 and 2
High Courts17 May 2023Disposed Of
Dr Kedar Nath Tripathi Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1388
Employees Pension Scheme, 1995-Section 11(3)
High Courts17 May 2023Disposed Of
Udai Vir Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1390
Employees Pension Scheme, 1995-Section 11(3)
High Courts17 May 2023Allowed
Krishan Lal & Ors. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1413
The Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 123(c), 124AMotor Vehicles Act, 1988-Section 163A
High Courts17 May 2023Dismissed
Kishan Chand Vs Delhi Development Authority & Anr.
Delhi High Court · (2023) 05 DEL CK 1406
CPC-Order XXXIX Rules 1 and 2
High Courts17 May 2023Disposed Of
Nokia Solutions And Networks India Private Limited Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1543
Income-tax Act-Section 244A
High Courts17 May 2023Dismissed
Mustafa Tyagi Vs State (N.C.T. Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1574
Cr.P.C.-Section 438, 82, 161IPC-Sections 307, 34, 302Arms Act-Sections 25, 27, 54, 59
High Courts17 May 2023Allowed
Jai Kishore @ Jai Prakash Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1577
Indian Evidence Act-Section 135(1)
High Courts17 May 2023Allowed
Gaurav Gupta Vs Amarjeet @ Sonu & Ors
Delhi High Court · (2023) 05 DEL CK 1591
Motor Vehicles Act-Section 173
High Courts17 May 2023Disposed Of
Smt. Chetna Rathee Vs Sh. Chahit Kundu
Delhi High Court · (2023) 05 DEL CK 1594
High Courts17 May 2023Disposed Of
Khushi Ram Sharma Vs Sharda Sharma
Delhi High Court · (2023) 05 DEL CK 1603