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Delhi High Court judgments

1,36,357 judgments · page 1,841 of 6,818

High Courts18 May 2023Disposed Of

Resilient Innovations Pvt. Ltd. Vs PhonePe Private Limited & Anr.

Delhi High Court · (2023) 05 DEL CK 1528

Trademarks Act, 1999-Section 2(1)(s), 21, 30(2)(e), 57, 91, 92(1), 93, 97(1), 124, 124(1)(a)(ii), 124(1)(b)(ii), 124(2), 124(3), 124(4), 124(5), 125Trademarks Act, 1940-Section 46, 76, 76(1), 76(3), 77Code of Civil Procedure, 1908-Section 4, 104, 104(1), Order 43 Rule 1
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High Courts18 May 2023Dismissed

M Ehtesham Ul Haque Vs Union Of India Department Of Higher Education Ministry Of Human Resource Department Through Its Secretary & Ors.

Delhi High Court · (2023) 05 DEL CK 1539

Jamia Millia Islamia Act, 1988-Section 24, Statute 2(1), Statute 2 clause (1) and the second proviso appended theretoUGC Regulations on Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education, 2010-Regulation 7.3.0UGC Regulations on Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education, 2018-Regulation 7.3, 7.3(ii), 7.3(iii)
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High Courts18 May 2023

Veer Bahadur Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1611

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act 2014-Section 3(3)Delhi Street Vendors (Protection of livelihood and regulation of street vending) Rules, 2017
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High Courts18 May 2023

S Khan Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1613

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
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High Courts18 May 2023Disposed Of

Manoj Kumar Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1436

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
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High Courts18 May 2023Dismissed

Sushil Kumar Goyal & Ors. Vs Principal Commissioner Of Income Tax-1 & Ors.

Delhi High Court · (2023) 05 DEL CK 1743

Income Tax Act, 1961-Section 245D(1), 245C(1), 245C, 245C(4), 245A, 245A(b), Sub-clause (iv) of Clause (b) of Section 245A, Clause (iv) of the Explanation to Clause (b) of Section 245A, 245D(2B), 143(2), 143(3), 143, Chapter XIX-A, 147, 148, 147/148, 139, 142, 254, 263, 264, 153A, 153C, 153B, 132, 132AFinance Act, 2007Finance Act, 2010
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