High Courts21 Jul 2023Dismissed
Major General M.S. Ahluwalia, Vs M/S Tehelka.Com
Delhi High Court · (2023) 07 DEL CK 0155
Constitution of India, 1950 — Article 19(1)(a), 21Evidence Act, 1872 — Section 65BIndian Penal Code, 1860 — Section 499
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Delhi High Court judgments
1,36,357 judgments · page 1,753 of 6,818
High Courts21 Jul 2023Dismissed
Ambience Developers And Infrastructure Pvt. Ltd. Vs Zesty Foods
Delhi High Court · (2023) 07 DEL CK 0146
Code Of Civil Procedure, 1908 — Order 47 Rule 1Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6A), 16Indian Stamp Act, 1899 — Section 33, 33(2), 35
High Courts20 Jul 2023Dismissed
Shadab Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4054
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 302
High Courts20 Jul 2023Dismissed
Post Master General/ Senior Post Master & Anr. Vs Ramesh Kumar
Delhi High Court · (2023) 07 DEL CK 4072
Industrial Disputes Act, 1947-Section 17B, 17-BCentral Civil Services (Temporary Service) Rules, 1965Administrative Tribunals Act, 1985-Section 14
High Courts20 Jul 2023Allowed
Surender Singh Taneja Vs The State, Through- Sho, Ps- Mukharjee Nagar, & Anr
Delhi High Court · (2023) 07 DEL CK 4081
NI Act, 1881-Section 147
High Courts20 Jul 2023Allowed
Ashish Garg Proprietor Shri Radhey Traders Vs Assistant Commissioner Of State Goods And Service Tax Delhi Zone 7 Ward 82
Delhi High Court · (2023) 07 DEL CK 4107
Central Goods and Services Tax Act, 2017-Section 29
High Courts20 Jul 2023Dismissed
Bhagwan Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4166
High Courts20 Jul 2023Dismissed
Resident Welfare Association Kapashera Vs Sub Divisional Magistrate Kapashera & Ors.
Delhi High Court · (2023) 07 DEL CK 4168
Delhi High Courts Act, 1996-Section 10Delhi Municipal Act, 1954-Section 320
High Courts20 Jul 2023Dismissed
Ankita Jain Vs The State & Ors.
Delhi High Court · (2023) 07 DEL CK 4175
Indian Penal Code, 1860-Section 313, 498A, 406, 323, 509, 34CrPC-Section 313
High Courts20 Jul 2023Dismissed
Sadique Malik Vs State (NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4177
IPC-Section 354D, 506, 363, 328, 364-APOCSO Act-Section 12Juvenile Justice (Care and Protection of Children) Act, 2015
High Courts20 Jul 2023Disposed Of
The Oriental Insurance Company Ltd. Vs HCL Infosystems Limited
Delhi High Court · (2023) 07 DEL CK 4205
High Courts20 Jul 2023Dismissed
Stanvac Chemicals India Ltd. Vs Sachin Pandey
Delhi High Court · (2023) 07 DEL CK 4248
Code of Civil Procedure, 1908-Order XXXIX Rule 2A
High Courts20 Jul 2023Dismissed
Abhishek Bhardwaj & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4313
IPC-Section 308, 341, 365, 506, 34, 307Cr.P.C.-Section 482, 320Prevention of Corruption Act
High Courts20 Jul 2023Disposed Of
Awdesh Ojha & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4314
CrPC-Section 482IPC-Sections 420, 406, 34
High Courts20 Jul 2023Disposed Of
Bhogekar Shankul & Ors. Vs The State Of Govt Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4317
IPC-Section 395, 120B, 391
High Courts20 Jul 2023Disposed Of
Sheeba @ Shiva Vs Tata AIG Gen. Ins. Co. Ltd. & Ors.
Delhi High Court · (2023) 07 DEL CK 4395
The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016-Section 9
High Courts20 Jul 2023Dismissed
Shri Ram General Insurance Company Ltd Vs Savitri & Ors
Delhi High Court · (2023) 07 DEL CK 4425
Motor Vehicles Act, 1988
High Courts20 Jul 2023Disposed Of
Surender Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4441
Code of Civil Procedure-Section 114Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Sections 4, 11, 29; Rule 7, Rule 11Central Civil Services (Classification, Control and Appeal) Rules, 1965-Part-VI, Rule 11, 14, 14(2), 15
High Courts20 Jul 2023Allowed
Manjit Kharb Vs Sarita
Delhi High Court · (2023) 07 DEL CK 4436
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts20 Jul 2023Disposed Of
Citicorp International Limited Vs Shiv-Vani Oil & Gas Exploration Services Ltd
Delhi High Court · (2023) 07 DEL CK 4501