High Courts24 Jul 2023Allowed
Qualcomm Incorporated Vs Controller Of Patents And Others
Delhi High Court · (2023) 07 DEL CK 0193
Patents Act, 1970 — Section 3, 3(k), 10(4)(c), 117A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,751 of 6,818
High Courts24 Jul 2023Dismissed
Govt Of Nct Of Dlehi & Ors Vs Nihal Singh & Ors.
Delhi High Court · (2023) 07 DEL CK 0191
Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 12Indian Penal Code, 1860 — Section 223
High Courts24 Jul 2023Disposed Of
Kamlesh Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0190
Railway Service (Pension) Rules, 1993 — Rule 67
High Courts22 Jul 2023Dismissed
Sujeet & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4633
Constitution of India-Article 226Regulations for Selection of Wrestlers for participation in the National Coaching Camps/International Competitions-Clause 2, 3
High Courts21 Jul 2023Dismissed
Jitender @ Sonu Vs State (N.C.T. Of Delhi) & Anr.
Delhi High Court · (2023) 07 DEL CK 4053
Cr.P.C.-Section 439, 164IPC-Sections 376, 506, 509, 109, 420, 468, 471, 120B
High Courts21 Jul 2023Dismissed
Mohd Furqan Sheikh Vs State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4055
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 379, 411
High Courts21 Jul 2023Disposed Of
ICICI Bank Limited Vs The Deputy General Manager, Northern Regional Office, Securities and Exchange Board of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4092
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 13(4), 14, Chapter IV-A, 26D, 26E, 35, 37Companies Act, 1956-Section 55A, 209A, 529ABanking Regulation Act, 1949-Section 5
High Courts21 Jul 2023Dismissed
Praveen Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4094
Cr.P.C., 1973-Section 438IPC, 1860-Sections 420, 468, 471Passports Act-Section 12
High Courts21 Jul 2023Dismissed
Vineet Saraf Vs Rural Electrification Corporation Ltd.
Delhi High Court · (2023) 07 DEL CK 4095
Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7, 7(1), 7(2)Insolvency and Bankruptcy Code, 2016-Section 30(2), 31, 31(1), 95, 95(4)(b), 96, 97, 99, 100, Part IIIConstitution of India-Article 12, 14, 141, 226, Part III
High Courts21 Jul 2023Dismissed
Ms. B Vs State On NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4086
Code of Criminal Procedure, 1973-Section 482, 438IPC, 1860-Sections 498A, 406, 34, 354, 509Constitution of India-Article 142
High Courts21 Jul 2023Disposed Of
Baleshwari Devi Vs Additional Commissioner (Anti-Evasion), Central Goods And Service Tax, Delhi North, New Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4106
Central Goods and Service Tax Act, 2017-Section 67
High Courts21 Jul 2023Dismissed
Shambhavi Kejriwal Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4110
JoSAA 2023 Business Rules-Rule 56, 42, Clause 41 and 42
High Courts21 Jul 2023Dismissed
Karanvir Singh Vs Dy General Manager State Bank Of India
Delhi High Court · (2023) 07 DEL CK 4126
Industrial Disputes Act, 1947-Section 2(p), 18(1), 10(4), 25-FConstitution of India-Article 226, 14 and 16, 227
High Courts21 Jul 2023Dismissed
Maj Parul Pargal (Retired) Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4162
Ex Serviceman (Re-employment in Central Civil Services and Posts) Rules, 1979-Rule 6A
High Courts21 Jul 2023Dismissed
Tarun Vedi Vs Sudershan Vedi (D) Thr. Her LR - Ms. Amita Vashisht
Delhi High Court · (2023) 07 DEL CK 4194
Code of Civil Procedure, 1908-Section 115, 151, 2(11), Order XXII Rule 3, XXII Rule 5Specific Relief Act, 1963-Section 31, 34Transfer of Property Act, 1882-Section 6(e)
High Courts21 Jul 2023Allowed
Coty Germany GmbH Vs Xeryus Retail Private Limited & Anr.
Delhi High Court · (2023) 07 DEL CK 4240
Code of Civil Procedure 1908 (CPC)-Order XIIIA; Order XIII A Rule 3 and 4Commercial Courts Act 2015Indian Copyright Act 1957
High Courts21 Jul 2023
Dabur India Limited Vs Vibcare Pharma Pvt Ltd & Anr.
Delhi High Court · (2023) 07 DEL CK 4242
CPC-Order XXXIX Rules 1 and 2
High Courts21 Jul 2023Dismissed
Sunil Vs The State
Delhi High Court · (2023) 07 DEL CK 4312
Delhi Excise Act-Section 33CrPC-Sections 397 to 401, 428
High Courts21 Jul 2023Disposed Of
Ravi Seth & Ors. Vs N.C.T Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4315
Cr. PC-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act, 1955-Section 13B(1), 13B(2)
High Courts21 Jul 2023Dismissed
Mohammaed Taskeen Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4318
IPC-Section 420, 468, 471, 120B, 406Cr.P.C.-Section 41-A, 82, 438