High Courts24 Jul 2023Disposed Of
Satya Veer Singh Vs Sahid & Ors. (Orinetal Insurance Co. Ltd.)
Delhi High Court · (2023) 07 DEL CK 4420
Motor Vehicles Act, 1988Limitation Act, 1963-Section 14
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,750 of 6,818
High Courts24 Jul 2023Disposed Of
Yudhvir Singh Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 4483
Cr.P.C-Section 438IPC-Section 376, 328, 323, 506, 379
High Courts24 Jul 2023Disposed Of
Frankfinn Aviation Services Private Limited Vs Tata Sia Airlines Ltd.
Delhi High Court · (2023) 07 DEL CK 4502
Delhi High Court Original Side Rules, 2018-Chapter IV Rule 3, Chapter VII Rule 3, Chapter I Rule 14Constitution of India-Article 136
High Courts24 Jul 2023Disposed Of
Romil Gupta Trading As Sohan Lal Gupta Vs Registrar Of Trade Marks & Anr.
Delhi High Court · (2023) 07 DEL CK 4506
Trade Marks Act, 1999-Section 57(4), 57, 125(2), 125IP Division Rules, 2022-Rule 26Tribunals Reforms Act, 2021
High Courts24 Jul 2023Disposed Of
Vandana Griha Nirman Limited Vs Income Tax Officer, Ward 16(1), Delhi
Delhi High Court · (2023) 07 DEL CK 4522
High Courts24 Jul 2023Dismissed
Pr. Commissioner Of Income Tax-1 Vs M/s Ansal Properties And Infrastructure Limited
Delhi High Court · (2023) 07 DEL CK 4528
Income Tax Act, 1961-Section 271(1)(c)
High Courts24 Jul 2023Dismissed
Vinod Keni & Ors. Vs Technology Development Board
Delhi High Court · (2023) 07 DEL CK 4533
Code of Criminal Procedure, 1973-Section 482, 251, 263(g)Negotiable Instruments Act, 1881-Section 138, 139, 143, 145, 145(2)
High Courts24 Jul 2023Dismissed
Asha @ Pasho @ Bazi Vs State Of NCT Delhi
Delhi High Court · (2023) 07 DEL CK 4538
NDPS Act-Sections 21, 29, 37, 52-ACode of Criminal Procedure, 1973-Section 439Indian Evidence Act, 1872
High Courts24 Jul 2023Dismissed
Satyam Yadav Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4557
High Courts24 Jul 2023Dismissed
State Vs Rahul
Delhi High Court · (2023) 07 DEL CK 4567
Cr.P.C-Sections 378(3), 207, 313, 294IPC-Sections 34, 147, 149, 308, 323, 324, 325, 427
High Courts24 Jul 2023Allowed
Sanjeev Chanana Vs M/s. Telestra Trade Place Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 4570
Code of Criminal Procedure, 1973-Section 482, 311Negotiable Instruments Act, 1881-Section 138
High Courts24 Jul 2023Allowed
Sh. Sanjeev Narula Vs M/s Woodcrafts Furnishers
Delhi High Court · (2023) 07 DEL CK 4571
Cr.P.C.-Section 482, 91Negotiable Instruments Act, 1881-Section 138
High Courts24 Jul 2023
PayPal Payments Private Limited Vs Financial Intelligence Unit India & Anr.
Delhi High Court · (2023) 07 DEL CK 4671
Prevention of Money Laundering Act, 2002-Section 2(1)(l), 2(1)(n), 2(1)(ra) to (rc), 2(1)(rb), 2(1)(rc), 2(1)(wa), 11A, 12, 12A, 12AA, 13Prevention of Money Laundering (Maintenance of Records) Rules, 2005-Rules 3, 4, 5, 7, 9Payment and Settlement Systems Act, 2007-Section 2, 2(1)(c), 2(1)(d), 2(1)(e), 2(1)(i), 2(1)(n), 2(1)(q), 4, 7, 16, 17, 18, 23, 23A
High Courts24 Jul 2023Disposed Of
Kamlesh Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4679
Railway Servants (Pension) Rules, 1993-Rule 67
High Courts24 Jul 2023
Basant Kumar & Ors. Vs Election Commissoin Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4696
Election Commission (Group C and Group D posts) Recruitment Rules, 1988-Rule 5Constitution of India-Article 14, 226
High Courts24 Jul 2023Dismissed
Deepjot Singh Anand Vs Union Of India Through Lac & Anr.
Delhi High Court · (2023) 07 DEL CK 0234
Land Acquisition Act, 1894 — Section 4, 17, 17(1), 18
High Courts24 Jul 2023Dismissed
Satyam Yadav Vs Union Of India And Anr
Delhi High Court · (2023) 07 DEL CK 0233
High Courts24 Jul 2023
M/S Jupiter Exports Vs Commissioner Of GST
Delhi High Court · (2023) 07 DEL CK 0196
Constitution of India, 1950 — Article 226, 329Central Goods and Services Tax, 2017 — Section 74, 74(3), 74(9), 75, 75(3), 75(4), 75(5)
High Courts24 Jul 2023Allowed
Keshav Kumar Thakur Vs Directorate General Of Performance Management & Ors
Delhi High Court · (2023) 07 DEL CK 0195
High Courts24 Jul 2023
Dr. Reddys Laboratories Limited Vs Ridley Life Science Pvt. Ltd
Delhi High Court · (2023) 07 DEL CK 0194