High Courts25 Jul 2023Disposed Of
Vijay Kuamr Jain Vs Reserve Bank Of India And Anr
Delhi High Court · (2023) 07 DEL CK 0264
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,748 of 6,818
High Courts25 Jul 2023Disposed Of
Manish Jain Vs Reserve Bank Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0248
Constitution of India, 1950 — Article 14
High Courts25 Jul 2023Disposed Of
Lhingneihat Lhouvum Vs Io, Narcotics Control Bureau & Anr
Delhi High Court · (2023) 07 DEL CK 0232
Code Of Criminal Procedure, 1973 — Section 161, 164, 436A, 436, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 23, 29, 37, 37(1)(b)(ii), 67
High Courts25 Jul 2023Dismissed
Shashim Das Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2023) 07 DEL CK 0231
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 29, 30
High Courts25 Jul 2023Dismissed
Akshita Sabharwal Vs Secretary Department Of Higher Education
Delhi High Court · (2023) 07 DEL CK 0230
Constitution of India, 1950 — Article 226
High Courts25 Jul 2023Dismissed
Hari Ram Tiwari Vs New Delhi Municipal Council
Delhi High Court · (2023) 07 DEL CK 0229
Constitution of India, 1950 — Article 226
High Courts25 Jul 2023Disposed Of
Sunil Kumar Agarwal Vs Air Force School And Anr
Delhi High Court · (2023) 07 DEL CK 0228
Delhi School Education Rules, 1973 — Rule 123Delhi School Education Act, 1973 — Section 8(2)
High Courts25 Jul 2023Disposed Of
Rihan @ Noor Mohammad Vs State (Govt. Of Nct Delhi ) & Anr
Delhi High Court · (2023) 07 DEL CK 0227
Indian Penal Code, 1860 — Section 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 161, 311, 482
High Courts25 Jul 2023Disposed Of
Sumiran Kumar Vs Union Of India And Others
Delhi High Court · (2023) 07 DEL CK 0226
High Courts25 Jul 2023Disposed Of
Manoj Kumar Vs State Nct Of Delhi
Delhi High Court · (2023) 07 DEL CK 0225
Indian Penal Code, 1860 — Section 354A, 363Protection of Children from Sexual Offences Act, 2012 — Section 10Code Of Criminal Procedure, 1973 — Section 164
High Courts25 Jul 2023
Piyush Gopal Bandhopadhyay Vs State (EOW)
Delhi High Court · (2023) 07 DEL CK 0224
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts25 Jul 2023Disposed Of
Prince Nagar Vs State
Delhi High Court · (2023) 07 DEL CK 0223
Indian Penal Code, 1860 — Section 323, 341, 354, 354A, 354D, 506, 509Protection of Children from Sexual Offences Act, 2012 — Section 8, 12Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(r), 3(1)(s)
High Courts25 Jul 2023Disposed Of
Secretary, Food And Beverage Foundation Society Regd. Vs Directorate Of Education, Govt. Of Nct Of Delhi
Delhi High Court · (2023) 07 DEL CK 0222
Constitution of India, 1950 — Article 226
High Courts25 Jul 2023Dismissed
Naveen Kumar Sharma Vs Asst. Commissioner Food And Civil Supply And Ors
Delhi High Court · (2023) 07 DEL CK 0221
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 190, 200
High Courts25 Jul 2023Dismissed
Vijay Pal Sharma Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 07 DEL CK 0220
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 216, 227, 228, 399(2), 401(2), 482
High Courts25 Jul 2023Dismissed
Rajeev Sharma Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2023) 07 DEL CK 0219
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 42(5), 42(6)
High Courts25 Jul 2023Allowed
Reserve Bank Of India Vs CRB Capital Markets Ltd. (Provn.Liqn.) P.Ltd
Delhi High Court · (2023) 07 DEL CK 0192
Reserve Bank of India Act, 1934 — Section 45MB(2)Companies Act, 1956 — Section 446(2)(b), 531A
High Courts24 Jul 2023Disposed Of
M/S Jupiter Exports Vs Commissioner Of GST
Delhi High Court · (2023) 07 DEL CK 4103
Central Goods and Services Tax, 2017-Section 74, 74(3), 74(9), 75, 75(3), 75(4), 75(5)Constitution of India-Article 226, 329
High Courts24 Jul 2023
Vanya Jain Vs Ambit Finvest Pvt Ltd & Ors.
Delhi High Court · (2023) 07 DEL CK 4108
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 2(zb), 2(zf), 13, 13(1), 13(2), 13(3A), 13(4), 13(4)(a), 13(8), 14, 17, 17(1), 17(2), 17(3), 17A, 18, 34Transfer of Property Act, 1882-Section 69, 69AConstitution of India-Article 226, 14, Part III
High Courts24 Jul 2023Disposed Of
Shashi Bala Sharma Vs Income Tax Officer Ward 59(8), Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4133
Constitution of India-Articles 226/227Income Tax Act-Section 147, 144B, 156, 148A(d), 148, 54, 144B(6)(viii)