High Courts25 Jul 2023
Manish Jain Vs Reserve Bank Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4340
Constitution of India-Article 14
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,747 of 6,818
High Courts25 Jul 2023Allowed
Sheena Vs Chirag Nath
Delhi High Court · (2023) 07 DEL CK 4429
Code of Civil Procedure-Order VI Rule 17Hindu Marriage Act, 1955-Section 12(1)(A), 13(1)(i)(a), 13(1)(ia)Constitution of India-Article 227
High Courts25 Jul 2023
Suresh Mehto Vs Lakhvinder Singh & Ors.
Delhi High Court · (2023) 07 DEL CK 4422
Indian Penal Code, 1860-Section 279, 337
High Courts25 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax-6, New Delhi Vs Network Programme India Ltd.
Delhi High Court · (2023) 07 DEL CK 4523
Income Tax Act, 1961-Section 43B, 36(1)(iv), 148, 147, 143(3)
High Courts25 Jul 2023Dismissed
Vijay Pal Sharma Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4530
Cr.P.C.-Section 482, 401(2), 399(2), 216, 227, 228IPC-Section 420, 406, 506, 467, 468, 471, 464
High Courts25 Jul 2023Dismissed
Vikas Singh Vs Union Of India Ministry Of Home Affairs & Anr
Delhi High Court · (2023) 07 DEL CK 4558
High Courts25 Jul 2023Dismissed
Bhagat Singh & Anr. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2023) 07 DEL CK 4589
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Sections 406, 420, 120B, 34
High Courts25 Jul 2023Dismissed
Jindal Steel And Power Limited & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4632
Constitution of India-Article 226, 14Coal Mines (Special Provisions) Act, 2015-Section 6, Schedule IIMines and Minerals (Development and Regulation) Act, 1957
High Courts25 Jul 2023Dismissed
Naveen Kumar Sharma Vs Asst. Commissioner Food And Civil Supply & Ors.
Delhi High Court · (2023) 07 DEL CK 4641
CrPC-Section 190, 200, 156(3), 482, 154(3), 36Constitution of India-Article 226
High Courts25 Jul 2023Disposed Of
M/s Shivbhola Filaments Private Limited Vs Assistant Commissioner CGST & Anr.
Delhi High Court · (2023) 07 DEL CK 4661
Central Goods and Service Tax Act, 2017-Section 107
High Courts25 Jul 2023Disposed Of
M/s Adya Infracon Private Limited Vs Phoenix Arc Pvt. Ltd & Anr.
Delhi High Court · (2023) 07 DEL CK 4663
High Courts25 Jul 2023
Citicorp International Limited Vs Shiv-Vani Oil & Gas Exploration Services Ltd
Delhi High Court · (2023) 07 DEL CK 4709
Companies Act, 1956-Section 535, 457, 434, 10E(1), 485(1)Insolvency and Bankruptcy Code, 2016Companies Act, 2013-Chapter XX, Section 290
High Courts25 Jul 2023Dismissed
Pure Diets India Limited Vs Lokmangal Agro Industries Ltd.
Delhi High Court · (2023) 07 DEL CK 0272
Arbitration and Conciliation Act, 1996 — Section 2(b), 7, 11, 11(6)Arbitration Act, 1940 — Section 2
High Courts25 Jul 2023
Merck Sharp And Dohme Corp & Anr Vs Neptune Life Sciences Pvt. Ltd. & Anr
Delhi High Court · (2023) 07 DEL CK 0271
High Courts25 Jul 2023
CITI Corp International Limited Vs Shiv-Vani Oil & Gas Exploration Services Ltd
Delhi High Court · (2023) 07 DEL CK 0270
Companies (Court) Rules, 1959 — Rule 26Companies Act, 1956 — Section 290, 434, 434(1), 457, 535
High Courts25 Jul 2023Dismissed
Gail Gas Limited Vs M/S Shyam Glass Works
Delhi High Court · (2023) 07 DEL CK 0269
Arbitration and Conciliation Act, 1996 — Section 34
High Courts25 Jul 2023Dismissed
Sunil Bhaskaran Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0268
High Courts25 Jul 2023Disposed Of
M/S Adya Infracon Private Limited Vs Phoenix Arc Pvt. Ltd & Anr
Delhi High Court · (2023) 07 DEL CK 0267
High Courts25 Jul 2023Disposed Of
M/S Shivbhola Filaments Private Limited Vs Assistant Commissioner CGST & Anr
Delhi High Court · (2023) 07 DEL CK 0266
Central Goods and Service Tax Act, 2017 — Section 107
High Courts25 Jul 2023Dismissed
Vikas Singh Vs Union Of India Ministry Of Home Affairs & Anr
Delhi High Court · (2023) 07 DEL CK 0265