High Courts26 Jul 2023Disposed Of
Mandeep Singh Sandhu Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 0256
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,746 of 6,818
High Courts26 Jul 2023Disposed Of
Vikas Vs State (N.C.T. Of Delhi)
Delhi High Court · (2023) 07 DEL CK 0255
Indian Penal Code, 1860 — Section 34, 302, 307, 398, 401Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1)(b)
High Courts26 Jul 2023Disposed Of
Suzlon Energy Limited Vs Indian Oil Corporation Limited
Delhi High Court · (2023) 07 DEL CK 0254
Arbitration and Conciliation Act, 1996 — Section 9, 17, 33
High Courts26 Jul 2023Dismissed
Ex-CPL Beer Pal Singh Bhati Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 0249
Code of Civil Procedure, 1908 — Section 11
High Courts26 Jul 2023
Commissioner, Kendriya Vidyalaya Sangathan & Anr. Vs Vijay Rajpal & Ors.
Delhi High Court · (2023) 07 DEL CK 0216
High Courts26 Jul 2023Allowed
Jindal Exports And Imports Private Limited Vs Deputy Commissioner Of Income Tax Circle 13(1),Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 0215
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d), 151, 282A
High Courts26 Jul 2023Allowed/Dismissed
Punjab National Bank Vs Sneh Aggarwal
Delhi High Court · (2023) 07 DEL CK 0214
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts26 Jul 2023
Shreejikrupa Project Limited Vs Telecommunication Consultants India Limited & Ors.
Delhi High Court · (2023) 07 DEL CK 0213
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts25 Jul 2023Disposed Of
Rihan @ Noor Mohammad Vs The State (Govt. Of NCT Delhi) & Anr
Delhi High Court · (2023) 07 DEL CK 4052
Indian Penal Code, 1860-Section 376, 506Protection of Children from Sexual Offences Act, 2012-Section 4, 6Cr.P.C.-Section 161, 311, 482
High Courts25 Jul 2023Disposed Of
Sunil Kumar Agarwal Vs Air Force School & Anr.
Delhi High Court · (2023) 07 DEL CK 4069
Delhi School Education Act, 1973-Section 8(2)Delhi School Education Rules, 1973-Rule 123
High Courts25 Jul 2023Dismissed
Hari Ram Tiwari Vs New Delhi Municipal Council
Delhi High Court · (2023) 07 DEL CK 4073
CCS (Conduct) Rules, 1964-Rule 3Constitution of India-Article 226
High Courts25 Jul 2023
Lhingneihat Lhouvum Vs IO, Narcotics Control Bureau & Anr.
Delhi High Court · (2023) 07 DEL CK 4121
Code of Criminal Procedure, 1973-Sections 439, 436, 437, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 23, 29, 37, 37(1)(b)(ii), 67
High Courts25 Jul 2023Disposed Of
Cairnhill CGPE Limited & Anr. Vs The Commissioner Of Income Tax, (International Taxation)-2, New Delhi
Delhi High Court · (2023) 07 DEL CK 4131
Income Tax Act, 1961-Section 143(2), 163, 263, 263(1)
High Courts25 Jul 2023Disposed Of
Sumiran Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4204
High Courts25 Jul 2023Dismissed
Jurgaj Singh Vs BSES Yamuna Power Limited
Delhi High Court · (2023) 07 DEL CK 4225
Constitution of India-Article 226Reforms Act, 2000Industrial Disputes Act-Section 11-A, 10(1), 2-A, 10
High Courts25 Jul 2023Allowed
Reserve Bank Of India Vs CRB Capital Markets Ltd. (Provn.Liqn.) P.Ltd.
Delhi High Court · (2023) 07 DEL CK 4218
Reserve Bank of India Act, 1934-Section 45 MB (2)Companies Act, 1956-Section 446(2)(b), 531ACompanies (Amendment) Act, 1960
High Courts25 Jul 2023
Piyush Gopal Bandhopadhyay Vs State (EOW)
Delhi High Court · (2023) 07 DEL CK 4326
Cr.P.C.-Section 439, 482I.P.C.-Sections 420, 406, 467, 468, 471, 120B
High Courts25 Jul 2023Disposed Of
Prince Nagar Vs The State
Delhi High Court · (2023) 07 DEL CK 4327
IPC-Section 323/341/354(D)/506/509, 354/354A/34POCSO Act-Section 12, 8 and 12SC & ST Act-Sections 3(1)(r)/3(1)(s), 3
High Courts25 Jul 2023Disposed Of
Ashok Malhotra & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4329
IPC-Sections 420, 467, 468, 471, 34, 120BCourt Fee Act, 1870-Section 16Code of Criminal Procedure-Section 482
High Courts25 Jul 2023Dismissed
Pure Diets India Limited Vs Lokmangal Agro Industries Ltd.
Delhi High Court · (2023) 07 DEL CK 4378
Arbitration and Conciliation Act, 1996-Section 11(6), 2(b), 7, 11Arbitration Act, 1940-Section 2