High Courts26 Jul 2023Disposed Of
Dalip @ Tuli & Anr. Vs State
Delhi High Court · (2023) 07 DEL CK 4596
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Sections 308, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,745 of 6,818
High Courts26 Jul 2023Dismissed
Dr V K Kadam Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4697
High Courts26 Jul 2023Dismissed
Mrs Mohinder Duggal Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 07 DEL CK 4687
Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013Land Acquisition Act, 1894-Section 4, 6, 18
High Courts26 Jul 2023Disposed Of
Mohd. Yasin Patel Alias Falahi Vs State
Delhi High Court · (2023) 07 DEL CK 4712
Prevention of Terrorism Act-Section 20Indian Penal Code-Section 124-A
High Courts26 Jul 2023
Shashank Jain & Anr. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 4721
IPC-Sections 323, 354, 354B, 34Cr.P.C.-Section 482
High Courts26 Jul 2023
Shreejikrupa Project Limited Vs Telecommunication Consultants India Limited & Ors.
Delhi High Court · (2023) 07 DEL CK 3905
Companies Act, 1956Constitution of India-Article 12, 14, 19(1)(g), 226
High Courts26 Jul 2023Partly Allowed
Punjab National Bank Vs Smt Sneh Aggarwal
Delhi High Court · (2023) 07 DEL CK 3908
Industrial Disputes Act, 1947-Section 11-AConstitution of India-Article 226, 227
High Courts26 Jul 2023Allowed
Jindal Exports And Imports Private Limited Vs Deputy Commissioner Of Income Tax Circle 13(1), Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 3911
Income-tax Act, 1961-Sections 148, 148A(b), 148A(d), 151, 282A
High Courts26 Jul 2023Dismissed
Prof. Ajay Tiwari Vs University Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 3912
Letters Patent-Clause 10Ordinance XV(D)-Clause 2(viii), 4, 5(a), 10Ordinance XI-Clause 6, Annexure
High Courts26 Jul 2023
Syngenta Limited Vs Controller Of Patents And Designs
Delhi High Court · (2023) 07 DEL CK 3928
Patents Act, 1970-Section 117-A, 161, 2(1)(ja), 2(m), 7, 10, 10(4), 10(5), 15, 16, 16(1), 16(3), 46(2), 59Drugs and Cosmetics Act, 1940-Section 18(c), 27
High Courts26 Jul 2023Disposed Of
Anil Gupta @ Ram Kishore & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 3941
Cr.P.C-Section 482IPC-Sections 498-A, 406, 34
High Courts26 Jul 2023Dismissed
Narender Singh Vs Lalit Kumar Sharma & Anr.
Delhi High Court · (2023) 07 DEL CK 3948
Motor Vehicles Act, 1988-Section 2(30)
High Courts26 Jul 2023Allowed
Gyaneshwar Aggarwal Vs Union Bank Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 3998
Security Interest (Enforcement) Rules, 2002-Rule 14
High Courts26 Jul 2023Dismissed
Fpel Tjtc Consortium Vs Engineers India Limited And Anr
Delhi High Court · (2023) 07 DEL CK 0314
Constitution of India, 1950 — Article 12, 14, 19, 226
High Courts26 Jul 2023Disposed Of
Prof. Ajay Tiwari Vs University Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 0262
Constitution of India, 1950 — Article 14, 19, 21, 148(5), 309, 311, 311(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3C, 14, 14(2)
High Courts26 Jul 2023Dismissed
Sunil Kumar Bakshi Vs DSIDC Ltd & Anr
Delhi High Court · (2023) 07 DEL CK 0261
Constitution of India, 1950 — Article 32, 226
High Courts26 Jul 2023Disposed Of
Dalip @ Tuli & Anr Vs State
Delhi High Court · (2023) 07 DEL CK 0260
Indian Penal Code, 1860 — Section 34, 308Code Of Criminal Procedure, 1973 — Section 374
High Courts26 Jul 2023Disposed Of
Soleto Justniano Fernando Tito Vs Narcotics Control Bureau .
Delhi High Court · (2023) 07 DEL CK 0259
Code Of Criminal Procedure, 1973 — Section 309, 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 23, 29, 31, 31A, 37, 67
High Courts26 Jul 2023Disposed Of
Dr. Prem Saral Vs Lt. Governor, Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 0258
High Courts26 Jul 2023Disposed Of
Riaz Ali Vs Gnct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 0257