High Courts27 Jul 2023Dismissed
Vijay Kumar Malhotra Vs Vipin Kumar & Anr
Delhi High Court · (2023) 07 DEL CK 0308
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,743 of 6,818
High Courts27 Jul 2023Allowed
Shiv Charan Vs Gulfam Khan & Ors (National Insurance Company Limited)
Delhi High Court · (2023) 07 DEL CK 0307
High Courts27 Jul 2023Allowed
Suresh Chand Sharma (Since Deceased) Thr His Lrs Vs Raju & Anr (The Oriental Insurance Co Ltd )
Delhi High Court · (2023) 07 DEL CK 0306
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts27 Jul 2023Dismissed
ICICI Lombard General Insurance Co Ltd Vs Dharmender Bhati & Ors
Delhi High Court · (2023) 07 DEL CK 0305
Indian Penal Code, 1860 — Section 279, 304A, 338
High Courts27 Jul 2023Disposed Of
Monk Estates Private Limited & Anr. Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 0304
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 151
High Courts27 Jul 2023Disposed Of
Union Of India Vs Ashwani Kumar
Delhi High Court · (2023) 07 DEL CK 0303
Constitution of India, 1950 — Article 309
High Courts27 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax -Central-3 Vs Arn Infrastructure Ltd
Delhi High Court · (2023) 07 DEL CK 0302
Income Tax Act, 1961 — Section 132(4), 133A
High Courts27 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax (TDS)-1 Vs Hindustan Coca Cola Beverages Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 0301
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 194C, 271C, 275, 275(1)(c)
High Courts27 Jul 2023Disposed Of
Mohinderjit Singh Kochhar Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0300
High Courts27 Jul 2023
Pr. Commissioner Of Income Tax-7, Delhi Vs Meera Gupta
Delhi High Court · (2023) 07 DEL CK 0299
High Courts27 Jul 2023Dismissed
Mohamed Anwar Vs National Testing Agency
Delhi High Court · (2023) 07 DEL CK 0298
Constitution of India, 1950 — Article 226
High Courts27 Jul 2023Dismissed
Dr. Renuka Bulani Prasad Vs National Board Of Examinations In Medical Sciences (NBEMS)
Delhi High Court · (2023) 07 DEL CK 0297
Constitution of India, 1950 — Article 226
High Courts27 Jul 2023Disposed Of
Harleen Anand Vs Bhai Sardar Singh Deceased Through Lrs & Ors.
Delhi High Court · (2023) 07 DEL CK 0296
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 23 Rule 1, Order 23 Rule 3, Order 1 Rule 10
High Courts27 Jul 2023
Janhavi Deoskar Vs State & Ors
Delhi High Court · (2023) 07 DEL CK 0295
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 &mdash 378(4)Negotiable Instruments Act, 1881 — Section 138, 142
High Courts27 Jul 2023Disposed Of
Vinod Mangla & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 07 DEL CK 0294
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 397, 401, 482, 483
High Courts27 Jul 2023Disposed Of
HAV (CLK SD) Kulwinder Singh Vs Union Of India And Others
Delhi High Court · (2023) 07 DEL CK 0247
High Courts27 Jul 2023Dismissed
Nidhi Jain Vs Ankit Jain
Delhi High Court · (2023) 07 DEL CK 0246
Constitution of India, 1950 — Article 142, 142(1)Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts27 Jul 2023Disposed Of
Kush Kalra Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0245
Constitution of India, 1950 — Article 226Railway Act, 1989 — Section 145
High Courts27 Jul 2023Dismissed
Pradeep Kumar & Anr Vs Raj Kumar
Delhi High Court · (2023) 07 DEL CK 0244
Code of Civil Procedure, 1908 — Section 96, Order 41, Order 12 Rule 6Indian Penal Code, 1860 — Section 498AFamily Courts Act, 1984 — Section 7(1), 7(1)(d)
High Courts27 Jul 2023Dismissed
Shokeen Khan Vs Jai Singh
Delhi High Court · (2023) 07 DEL CK 0243
Code of Civil Procedure, 1908 — Section 96, 151, Order 8 Rule 1, Order 8 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d)Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 106, 107