High Courts27 Jul 2023
ICICI Lombard General Insurance Co Ltd Vs Dharmender Bhati & Ors
Delhi High Court · (2023) 07 DEL CK 3949
Motor Vehicles Act, 1988IPC-Section 279, 338, 304A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,742 of 6,818
High Courts27 Jul 2023
Dhiraj Gupta Vs South Delhi Municipal Corporation & Anr.
Delhi High Court · (2023) 07 DEL CK 3954
High Courts27 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax (TDS)- 1 Vs Hindustan Coca Cola Beverages Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 3958
Income Tax Act, 1961-Section 143(3), 40(a)(ia), 194C, 271C, 275(1)(c), 275, 246, 246A, 253, 263, 264, 271(1)(c), 274, Chapter XXI
High Courts27 Jul 2023Disposed Of
Monk Estates Private Limited & Anr. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 3963
Constitution of India-Article 226/227CPC-Section 151
High Courts27 Jul 2023Disposed Of
The Pr. Commissioner Of Income Tax -Central-3 Vs ARN Infrastructure Ltd.
Delhi High Court · (2023) 07 DEL CK 3965
Income Tax Act-Section 133A, 132(4)
High Courts27 Jul 2023Dismissed
Mumtaz Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 3926
Cr.P.C.-Section 438, 82NDPS Act-Sections 21/25/29, 50, 67, 37
High Courts27 Jul 2023Allowed
Sunil Kumar Alias Golu Vs State Through SHO
Delhi High Court · (2023) 07 DEL CK 3975
Code of Criminal Procedure-Section 482, 320, 164IPC-Section 363, 376, 326, 366, 328, 498A, 406, 377, 506, 34Protection of Children from Sexual Offences Act, 2012-Section 4, 6
High Courts27 Jul 2023
Corporal Kuma Vat Sagar Nana Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 3976
High Courts27 Jul 2023
Subodh Kumar (Ex CPL-786978-R) Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 3978
High Courts27 Jul 2023Disposed Of
Sahil Gupta (AC) Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 3980
High Courts27 Jul 2023Allowed
Janhavi Deoskar Vs State & Ors.
Delhi High Court · (2023) 07 DEL CK 3982
Limitation Act, 1963-Section 5Cr.P.C-Section 378(4)Negotiable Instruments Act, 1881-Section 138, 142
High Courts27 Jul 2023Disposed Of
Vinod Mangla Vs State Of NCT Of Delhi & Anr
Delhi High Court · (2023) 07 DEL CK 3986
Cr.P.C.-Sections 397/401 and 482/483Negotiable Instruments Act, 1881-Section 138
High Courts27 Jul 2023Disposed Of
Sumit Kaushal & Ors Vs State NCT Of Delhi & Anr
Delhi High Court · (2023) 07 DEL CK 3969
Cr.P.C.-Section 173, 397/401, 482IPC-Section 34, 307, 323, 328, 366, 376, 394, 506(II)
High Courts27 Jul 2023Dismissed
Ms Phool Baby & Anr. Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2023) 07 DEL CK 3968
Delhi Urban Shelter Improvement Board Act, 2010-Sections 41, 42, 45
High Courts27 Jul 2023Disposed Of
Shaheen Malik Vs State Of GNCTD Through Principal Secretary & Ors.
Delhi High Court · (2023) 07 DEL CK 3997
Delhi Poisons Possession and Sale Rules, 2015
High Courts27 Jul 2023Disposed Of
Union Of India Vs Ashwani Kumar
Delhi High Court · (2023) 07 DEL CK 4003
Constitution of India-Article 309Recruitment Rules
High Courts27 Jul 2023
Vijay Kumar Malhotra Vs Vipin Kumar & Anr.
Delhi High Court · (2023) 07 DEL CK 3887
High Courts27 Jul 2023Disposed Of
Sumit Kaushal & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2023) 07 DEL CK 0311
Indian Penal Code, 1860 — Section 34, 307, 323, 328, 366, 376, 394, 506IICode Of Criminal Procedure, 1973 — Section 173, 397, 401, 482
High Courts27 Jul 2023Allowed
Sunil Kumar Alias Golu Vs State Through SHO
Delhi High Court · (2023) 07 DEL CK 0310
Indian Penal Code, 1860 — Section 34, 326, 328, 363, 366, 376, 377, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 320, 482Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts27 Jul 2023Disposed Of
Novartis Ag & Anr Vs Zydus Healthcare Limited & Anr
Delhi High Court · (2023) 07 DEL CK 0309
Code of Civil Procedure, 1908 — Order 23 Rule 3