High Courts28 Jul 2023Dismissed
Principal Commissioner Of Income Tax (Central)-3 Vs Bhilwara Energy Ltd
Delhi High Court · (2023) 07 DEL CK 0290
Income Tax Act, 1961 — Section 14A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,740 of 6,818
High Courts28 Jul 2023Dismissed
Shri Ram General Insurance Company Ltd Insurer Vs Ram Dhan Bahadur And Ors
Delhi High Court · (2023) 07 DEL CK 0289
Code Of Criminal Procedure, 1973 — Section 161
High Courts28 Jul 2023Allowed
Suraj Prakash Vs Neeraj Kumar & Ors.
Delhi High Court · (2023) 07 DEL CK 0288
Code of Civil Procedure, 1908 — Section 24, Order 12 Rule 6, Order 7 Rule 11Commercial Courts Act, 2015 — Section 2(1)(c), 12A, 15(5)
High Courts28 Jul 2023Disposed Of
Oriental Insurance Co Ltd Vs Stephen Able & Ors
Delhi High Court · (2023) 07 DEL CK 0287
High Courts28 Jul 2023Disposed Of
Mohd Javed Vs Sharda Devi And Ors
Delhi High Court · (2023) 07 DEL CK 0286
High Courts28 Jul 2023Disposed Of
Teerthankar Mahaveer University Vs Corporateserve Solutions Private Limited
Delhi High Court · (2023) 07 DEL CK 0285
Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts28 Jul 2023Dismissed
Aditya Garg Vs Delhi Technological University
Delhi High Court · (2023) 07 DEL CK 0284
Constitution of India, 1950 — Article 226
High Courts28 Jul 2023Dismissed
Pr. Commissioner Of Income Tax - 16 New Delhi Vs Maharani Enterprises
Delhi High Court · (2023) 07 DEL CK 0283
Income Tax Act, 1961 — Section 9, 9(1), 9(1)(i), 40(a)(i), 195, 260A
High Courts28 Jul 2023Dismissed
Hiren Mahendra Botadra And Anr Vs NLMK India Service Centre Pvt. Ltd
Delhi High Court · (2023) 07 DEL CK 0282
Code Of Criminal Procedure, 1973 — Section 251, 263(g), 482Negotiable Instruments Act, 1881 — Section 138, 139, 143, 145, 145(2)
High Courts28 Jul 2023Dismissed
Prime Hi-Tech Engineering Limited Vs Sahara Forage Et Btp Sarl Ltd Liability Company (P) Ltd
Delhi High Court · (2023) 07 DEL CK 0281
Code of Civil Procedure, 1908 — Order 43Commercial Courts Act, 2015 — Section 13, 13(1A)Arbitration and Conciliation Act, 1996 — Section 37
High Courts28 Jul 2023Disposed Of
Central Bureau Of Investigation Vs Shashank Jadon
Delhi High Court · (2023) 07 DEL CK 0280
Code Of Criminal Procedure, 1973 — Section 91, 92, 164, 482Indian Penal Code, 1860 — Section 195A
High Courts28 Jul 2023Allowed
4TWENTY Lifestyle Llp Vs M/S Social Organics Pvt Ltd & Ors
Delhi High Court · (2023) 07 DEL CK 0279
Arbitration and Conciliation Act, 1996 — Section 32, 34, 37(1)
High Courts28 Jul 2023Dismissed
Armtech (India) Limited Vs GAIL (India) Limited
Delhi High Court · (2023) 07 DEL CK 0278
Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(1)(c)
High Courts28 Jul 2023
Smbc Aviation Capital Limited And Ors Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0277
Aircraft Rules, 1937 — Rule 5, 30, 30(6)(iv)Insolvency and Bankruptcy Code, 2016 — Section 18
High Courts28 Jul 2023Dismissed
State Vs Satish Kumar
Delhi High Court · (2023) 07 DEL CK 0276
Code Of Criminal Procedure, 1973 — Section 251, 313, 378(3)Indian Penal Code, 1860 — Section 279, 304A
High Courts28 Jul 2023Disposed Of
Sunil Kumar & Anr Vs State & Anr
Delhi High Court · (2023) 07 DEL CK 0275
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 326, 328, 363, 366, 376, 377, 406, 498A, 506Prevention of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts28 Jul 2023Dismissed
Lal Chand (Deceased) Through Legal Heir Sita Ram Vs State, Nct Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 0274
Code Of Criminal Procedure, 1973 — Section 200, 482Indian Penal Code, 1860 — Section 34, 380, 506
High Courts28 Jul 2023Disposed Of
Vivek Kumar & Ors. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 0273
Constitution of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts28 Jul 2023Disposed Of
Sanjay Kumar Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2023) 07 DEL CK 0240
Indian Penal Code, 1860 — Section 354D, 376(2)(n), 509Code Of Criminal Procedure, 1973 — Section 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 6, 29
High Courts28 Jul 2023Allowed
Vivek Kumar Gupta Vs State Ofnct Ofdelhi
Delhi High Court · (2023) 07 DEL CK 0239
Indian Penal Code, 1860 — Section 354D, 376, 509Code Of Criminal Procedure, 1973 — Section 161, 164