High Courts31 Jul 2023Disposed Of
Jitender Singh Vs Union Of India And Others
Delhi High Court · (2023) 07 DEL CK 0237
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,738 of 6,818
High Courts31 Jul 2023Disposed Of
Prashan Kumar Vs Union Of India And Others
Delhi High Court · (2023) 07 DEL CK 0236
High Courts31 Jul 2023Dismissed
Sunkari Sagar Vs Union Of India And Others
Delhi High Court · (2023) 07 DEL CK 0235
High Courts28 Jul 2023Disposed Of
Strides Pharma Science Limited Vs Round The Clock Logistics Private Limited & Ors.
Delhi High Court · (2023) 07 DEL CK 3892
Companies Act, 2013Bills of Lading Act, 1856-Section 1Indian Contract Act, 1872-Section 170, 171
High Courts28 Jul 2023
SMBC Aviation Capital Limited & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 3897
Aircraft Act, 1934Aircraft Rules, 1937-Rule 5, 30, 30(6)(iv)Insolvency and Bankruptcy Code, 2016-Section 18
High Courts28 Jul 2023Allowed
4Twenty Lifestyle LLP Vs M/s Social Organics Pvt Ltd & Ors.
Delhi High Court · (2023) 07 DEL CK 3898
Arbitration and Conciliation Act, 1996-Section 37(1), 34, 32Partnership Act, 1932
High Courts28 Jul 2023
Sanjay Kumar Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 3902
CrPC-Section 439, 164IPC-Section 376(2)(n)POCSO Act-Section 6, 29
High Courts28 Jul 2023Dismissed
Armtech (India) Limited Vs Gail (India) Limited
Delhi High Court · (2023) 07 DEL CK 3903
Arbitration and Conciliation Act, 1996-Section 37(1)(C), 34, 37Commercial Courts Act, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 13 Chapter IV
High Courts28 Jul 2023Dismissed
Prime Hi-Tech Engineering Limited Vs Sahara Forage Et Btp Sarl Ltd Liability Company (P) Ltd
Delhi High Court · (2023) 07 DEL CK 3904
Code of Civil Procedure, 1908-Order XLIII, 43Commercial Courts Act, 2015-Section 13, 13(1A)Arbitration Act-Section 37
High Courts28 Jul 2023Disposed Of
Central Bureau Of Investigation Vs Shashank Jadon
Delhi High Court · (2023) 07 DEL CK 3894
Code of Criminal Procedure, 1973-Section 482, 91, 92, 164Indian Penal Code, 1860-Section 195A
High Courts28 Jul 2023Dismissed
Aditya Garg Vs Delhi Technological University
Delhi High Court · (2023) 07 DEL CK 3907
Constitution of India-Article 226
High Courts28 Jul 2023Dismissed
Pr. Commissioner Of Income Tax - 16 New Delhi Vs Maharani Enterprises
Delhi High Court · (2023) 07 DEL CK 3893
Income Tax Act, 1961-Section 260A, 40(a)(i), 195, 9, 9(1)(i)
High Courts28 Jul 2023Disposed Of
The Pr. Commissioner Of Income Tax -6 Vs Nokia Solutions And Networks India Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 3913
Income Tax Act, 1961-Section 145Companies ActConsumer Protection Act
High Courts28 Jul 2023Dismissed
Principal Commissioner Of Income Tax (Central)-3 Vs Bhilwara Energy Ltd
Delhi High Court · (2023) 07 DEL CK 3918
Income Tax Act, 1961-Section 14A
High Courts28 Jul 2023Disposed Of
The Pr. Commissioner Of Income Tax -6 Vs Nokia Solution & Networks India P. Ltd.
Delhi High Court · (2023) 07 DEL CK 3921
Income Tax Act, 1961
High Courts28 Jul 2023Dismissed
Neeraj D. Nair Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 3923
High Courts28 Jul 2023Disposed Of
M Gadigachalam Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 3924
High Courts28 Jul 2023Disposed Of
Vivek Kumar Gupta Vs The State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 3925
Indian Penal Code, 1860-Sections 354D, 376, 509Code of Criminal Procedure, 1973-Sections 161, 164
High Courts28 Jul 2023Disposed Of
The Oriental Insurance Co Ltd Vs Stephen Able & Ors
Delhi High Court · (2023) 07 DEL CK 3950
High Courts28 Jul 2023Disposed Of
Mohd Javed Vs Sharda Devi & Ors.
Delhi High Court · (2023) 07 DEL CK 3952
CPC-Order XXI, XXI Rules 96 to 103