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Delhi High Court judgments

1,36,357 judgments · page 1,737 of 6,818

High Courts31 Jul 2023Disposed Of

Santokh Singh Chawla Vs State NCT Of Delhi

Delhi High Court · (2023) 07 DEL CK 3985

Code of Criminal Procedure, 1973-Sections 2(d), 41A, 144, 173, 190, 195, 195(1)(a)(i), 196, 198, 340, 341, 482Indian Penal Code, 1860-Sections 34, 172 to 188, 182, 332, 353, 506M.V. Act-Sections 39, 185, 192
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High Courts31 Jul 2023Disposed Of

Kashish Jain Vs State Nct Of Delhi

Delhi High Court · (2023) 07 DEL CK 3988

Code of Criminal Procedure, 1973-Section 439, 29, 31(2)(b)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120B, 34Constitution of India-Article 21
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High Courts31 Jul 2023

Rakesh Vs State Of NCT Of Delhii & Anr.

Delhi High Court · (2023) 07 DEL CK 3992

Code of Criminal Procedure, 1973-Section 482, 311, 313, 164Indian Penal Code, 1860-Sections 376/506Protection of Children from Sexual Offences Act, 2012-Section 6, 33(5)
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High Courts31 Jul 2023Disposed Of

Shri Rajiv Kumar Nigam Vs State

Delhi High Court · (2023) 07 DEL CK 3993

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 409, 406, 468, 471, 120B
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High Courts31 Jul 2023

Ibrahim Vs State

Delhi High Court · (2023) 07 DEL CK 3996

Code of Criminal Procedure, 1973-Section 397, 401Indian Penal Code, 1860-Section 279, 304A
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High Courts31 Jul 2023Dismissed

Kusum Vs State Nct Of Delhi

Delhi High Court · (2023) 07 DEL CK 0253

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37, 67Indian Penal Code, 1860 — Section 34, 149
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