High Courts28 Jul 2023Allowed
Suraj Prakash Vs Neeraj Kumar & Ors.
Delhi High Court · (2023) 07 DEL CK 3956
Code of Civil Procedure, 1908-Order XII Rule 6, Section 24, VII Rule 11Commercial Courts Act, 2015-Section 2(1)(c), 15(5), 12A, 12A(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,739 of 6,818
High Courts28 Jul 2023Dismissed
Shri Ram General Insurance Company Ltd Vs Ram Dhan Bahadur & Ors.
Delhi High Court · (2023) 07 DEL CK 3957
Code of Criminal Procedure, 1973-Section 161
High Courts28 Jul 2023Disposed Of
The Pr. Commissioner Of Income Tax -6 Vs Nokia Seimeans Networks India P. Ltd.
Delhi High Court · (2023) 07 DEL CK 3962
Income Tax Act, 1961-Section 41
High Courts28 Jul 2023Disposed Of
AVS Infrabuild Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1(1), Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 3964
Income Tax Act, 1961-Section 139, 147, 148, 148A(b), 148A(d), 292B
High Courts28 Jul 2023Disposed Of
The Pr. Commissioner Of Income Tax -7 Vs Yakult Danone India Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 3966
High Courts28 Jul 2023Dismissed
Alphia James Vs Badminton Association Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 3967
Constitution of India-Article 226
High Courts28 Jul 2023Disposed Of
Re: To Consider Suo Motu Contempt Of Court Vs Proceedings Against The Tis Hazari Court Lawyers
Delhi High Court · (2023) 07 DEL CK 3927
Indian Penal Code, 1860-Sections 147, 149, 186, 353, 332, 427, 188, 120-B, 148, 228Prevention of Damage of Public Property Act-Sections 3 and 4Constitution of India-Articles 129, 215, 227, 235; Entry 14 of List III and Entry 77 of List I of the Seventh Schedule
High Courts28 Jul 2023Disposed Of
Shiksha @ Shashi Kiran Vs State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 3973
Code of Criminal Procedure, 1973-Section 438Indian Penal Code-Sections 498A, 304B, 34Dowry Prohibition Act, 1961-Section 2
High Courts28 Jul 2023Disposed Of
Padam Singh Varun Vs State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 3972
Cr.P.C.-Section 438IPC-Sections 498A, 304B, 34Dowry Prohibition Act, 1961-Section 2
High Courts28 Jul 2023Dismissed
Hiren Mahendra Botadra & Anr. Vs NLMK India Service Centre Pvt. Ltd
Delhi High Court · (2023) 07 DEL CK 3974
Code of Criminal Procedure, 1973-Section 482, 251, 263(g)Negotiable Instruments Act, 1881-Section 138, 139, 143, 145, 145(2)The Companies Act
High Courts28 Jul 2023Disposed Of
Akash Varun Vs State Of N.C.T. Of Delhi
Delhi High Court · (2023) 07 DEL CK 3971
Cr.P.C.-Section 439IPC-Sections 498A, 304B, 34Dowry Prohibition Act, 1961-Section 2
High Courts28 Jul 2023Disposed Of
Akshay Varun Vs State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 3970
Cr.P.C.-Section 438IPC-Sections 498A, 304B, 34Dowry Prohibition Act, 1961-Section 2
High Courts28 Jul 2023Allowed
Sunil Kumar & Anr. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 3984
Code of Criminal Procedure, 1973-Section 482, 320, 164IPC-Section 376, 506, 326, 363, 366, 377, 328, 498A, 406, 34Protection of Children from Sexual Offences Act, 2012-Section 6, 4
High Courts28 Jul 2023Dismissed
Lal Chand (Deceased) Through Legal Heir Sita Ram Vs State, NCT Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 3987
Cr.P.C.-Section 482, 200IPC-Section 380, 506, 34
High Courts28 Jul 2023Dismissed
State Vs Satish Kumar
Delhi High Court · (2023) 07 DEL CK 3989
Cr.P.C.-Section 378(3), 251, 313IPC-Section 279, 304A
High Courts28 Jul 2023Allowed
Teerthankar Mahaveer University Vs Corporateserve Solutions Private Limited
Delhi High Court · (2023) 07 DEL CK 3999
Code of Civil Procedure, 1908-Order 9 Rule 13
High Courts28 Jul 2023Disposed Of
Vivek Kumar & Ors. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 3888
Cr.P.C-Section 482, 125IPC-Sections 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts28 Jul 2023Disposed Of
M Gadigachalam Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 0293
High Courts28 Jul 2023Dismissed
Neeraj D. Nair Vs Union Of India And Ors.
Delhi High Court · (2023) 07 DEL CK 0292
High Courts28 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax -6 Vs Nokia Solution & Networks India P. Ltd.
Delhi High Court · (2023) 07 DEL CK 0291